High Courts09 Feb 1950Dismissed
Midnapore Zemindary Co. Ltd. Vs Naba Kumar Singh Dudhoria and Others
Calcutta High Court · AIR 1950 Cal 298 : (1951) 1 ILR (Cal) 391
Bengal Tenancy Act, 1885 — Article 2, 185Limitation Act, 1908 — Section 9
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,064 of 3,204
High Courts09 Feb 1950
Krishna Chandra Das Vs Lakshmi Narayan Das and Others
Calcutta High Court · AIR 1950 Cal 434 : 54 CWN 496
Court fees Act, 1870 — Article 17, 8
High Courts09 Feb 1950
Ashutosh Bhattacharjee Vs Satindra Kumar Choudhury and Another
Calcutta High Court · AIR 1950 Cal 296 : (1950) 1 CALLT 150 : 54 CWN 380
Court Fees Act, 1870 — Article 1
High Courts09 Feb 1950
In Re: Lothian Jute Mills Co. Ltd.
Calcutta High Court · 55 CWN 646
Companies Act, 1956 — Section 79(3)
High Courts09 Feb 1950
Ashutosh Bhattacharjya Vs Satindra Kumar Chaudhuri
Calcutta High Court · (1951) 1 ILR (Cal) 386
Court Fees Act, 1870 — Article 17, 2, 5, 6, 8
High Courts08 Feb 1950Dismissed
Shaikh Mongal Vs Pure Dishargarh Colliery Co. and Others
Calcutta High Court · AIR 1950 Cal 328
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts08 Feb 1950
Health Officer, Serampore Municipality Vs Shyam Sundae Sadhukhan
Calcutta High Court · (1951) 1 ILR (Cal) 380
Bengal Food Adulteration Act, 1919 — Section 21, 5, 5(1), 6(1), 6(2)
High Courts08 Feb 1950Dismissed
Biswanath Bagchi Vs Jitendra Nath Sarkar
Calcutta High Court · (1951) 1 ILR (Cal) 383
High Courts08 Feb 1950
B.N. Roy Vs Shyam Sundar Sadhukhan
Calcutta High Court · AIR 1950 Cal 303
Bengal Food Adulteration Act, 1919 — Section 5(1), 6(1)
High Courts07 Feb 1950
Ram Kumar Shaw Vs Bhatpara Municipality
Calcutta High Court · AIR 1951 Cal 311
Bengal Municipal Act, 1932 — Section 330
High Courts06 Feb 1950
Bibhuti Bhusan De Vs Kshettra Gopal Datta
Calcutta High Court · (1951) 1 ILR (Cal) 375
West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11
High Courts05 Feb 1950
In Re: The Estate of Sambhu Nath Roy and Gagan Chand Roy
Calcutta High Court · (1952) 1 ILR (Cal) 333
Succession Act, 1925 — Section 111, 124, 131
High Courts03 Feb 1950
Rati Kanta Haldar and Others Vs Burro and Others
Calcutta High Court · AIR 1950 Cal 354 : (1951) 1 ILR (Cal) 370
Bengal Tenancy Act, 1885 — Section 153, 184, 193
High Courts03 Feb 1950
Dwarika Prosad and Others Vs Dr. B.K. Roy Choudhury and Others
Calcutta High Court · AIR 1950 Cal 349
Criminal Procedure Code, 1898 (CrPC) — Section 133, 133(1)Penal Code, 1860 (IPC) — Section 268
High Courts03 Feb 1950
Abdul Rahim Naskar Vs Abdul Jabbar Naskar and Others
Calcutta High Court · AIR 1950 Cal 379 : 54 CWN 445
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts02 Feb 1950
Kalu Mandal and Others Vs The State
Calcutta High Court · AIR 1950 Cal 412
Criminal Procedure Code, 1898 (CrPC) — Section 154, 297Evidence Act, 1872 — Section 145, 157
High Courts02 Feb 1950
Badri Prasad Jhunjhunwalla Vs Babulal Jhunjhunwalla and Others
Calcutta High Court · AIR 1950 Cal 368
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6, 100, 101
High Courts31 Jan 1950Dismissed
Ram Jadu Lahiri Vs Din Doyal Shah and Others
Calcutta High Court · 54 CWN 810
Evidence Act, 1872 — Section 114
High Courts31 Jan 1950Dismissed
S. Banerjee Vs The State
Calcutta High Court · AIR 1951 Cal 388
Criminal Procedure Code, 1898 (CrPC) — Section 197, 197(1), 367