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Calcutta High Court judgments

64,079 judgments · page 2,057 of 3,204

High Courts22 Jun 1950Allowed

Dudhanath Prasad (Shaw) Vs Krishna Kishore Mukhopadhyat

Calcutta High Court · (1952) 1 ILR (Cal) 21

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 3Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 1(2), Order 39 Rule 1(3), Order 39 Rule 2Contempt of Courts Act, 1971 — Section 3(1)
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High Courts13 Jun 1950Dismissed

Patri Shaw Vs R.N. Ray

Calcutta High Court · 54 CWN 855 : (1952) 1 ILR (Cal) 1

Acquisition of Land Ordinance (Ceylon), 1876 — Section 4, 4(1), 6Defence (General) Regulations, 1939 — Regulation 51(2), 55(4)Defence of the Realm Regulations, 1916 — Regulation 1, 2
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High Courts09 Jun 1950Allowed

S.K. Chaudhuri Vs Joy Kumar Sarkar

Calcutta High Court · AIR 1950 Cal 515 : 55 CWN 75

Transfer of Property Act, 1882 — Section 113West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 12, 12(1), 14(3), 18(5)
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