High Courts24 Aug 1950
Bharati Central Bank Ltd. (in liquidation) Vs Rathindra Nath Sen
Calcutta High Court · 54 CWN 975
Banking Companies Act, 1949 — Section 45A
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,054 of 3,204
High Courts24 Aug 1950Dismissed
Sree Bank, Ltd. Vs P.C Mukherjee and Another
Calcutta High Court · 55 CWN 400
Banking Companies Act, 1949 — Section 45F
High Courts23 Aug 1950
Peninsular Motor Corporation Ltd. Vs The State of West Bengal
Calcutta High Court · AIR 1952 Cal 220
Calcutta Municipal Act, 1923 — Section 386(1), 488, 501
High Courts21 Aug 1950
Dominion of India and Another Vs Mahabir Lall and Others
Calcutta High Court · AIR 1951 Cal 285
Provident Funds Act, 1925 — Section 3(1), 4(1)
High Courts14 Aug 1950
Rajendra Nath Saha Vs Saraswati Press Ltd.
Calcutta High Court · AIR 1952 Cal 78 : (1951) 2 ILR (Cal) 376
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Contract Act, 1872 — Section 73Specific Relief Act, 1877 — Section 19
High Courts14 Aug 1950
Jogendra Nath Chatterjee and Sons Vs Chandreswar Singh
Calcutta High Court · AIR 1951 Cal 29 : 55 CWN 48 : (1951) 2 ILR (Cal) 371 : (1951) 1 LLJ 217
Civil Procedure Code, 1908 (CPC) — Section 115Payment of Wages Act, 1936 — Section 15, 17, 2
High Courts14 Aug 1950Dismissed
Baijnath Bajoria Vs Sk. Md Mateen and Others
Calcutta High Court · 55 CWN 277
Calcutta Thika Tenancy Act, 1949 — Section 2(5)
High Courts11 Aug 1950
Anarali Tarafdar Vs Omar Ali and Others
Calcutta High Court · AIR 1951 Cal 7 : 55 CWN 33
Succession Act, 1925 — Section 211, 307
High Courts11 Aug 1950Allowed
Jogendra Nath Mondal and Others Vs Adhar Chandra Mondal
Calcutta High Court · AIR 1951 Cal 412 : 55 CWN 289
Specific Relief Act, 1877 — Section 54Transfer of Property Act, 1882 — Section 44
High Courts09 Aug 1950
Khudi Prosad Bhakat Vs The State of West Bengal and Another
Calcutta High Court · AIR 1952 Cal 798 : 55 CWN 45
Constitution of India, 1950 — Article 226West Bengal Security Act, 1950 — Section 21(1)
High Courts09 Aug 1950Allowed
Central Hardware Mart Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1952 Cal 39
Calcutta Municipal Act, 1923 — Section 363, 534
High Courts09 Aug 1950
K.D. Bose Vs Upendra Krishna Chatterjee and Another
Calcutta High Court · AIR 1951 Cal 380
Criminal Procedure Code, 1898 (CrPC) — Section 503
High Courts07 Aug 1950Allowed
Mohammad Illias Vs The State
Calcutta High Court · AIR 1951 Cal 212 : (1951) 2 ILR (Cal) 360
Criminal Procedure Code, 1898 (CrPC) — Section 161, 162, 297, 299, 423Penal Code, 1860 (IPC) — Section 96
High Courts04 Aug 1950
Patubala Dassi Vs Kundalini Dassi
Calcutta High Court · (1952) 1 ILR (Cal) 46
General Clauses Act, 1897 — Section 3, 3(55)Guardians and Wards Act, 1890 — Section 10, 4(2), 8
High Courts03 Aug 1950Dismissed
Province of Bengal Vs Radha Gobinda and Others
Calcutta High Court · AIR 1951 Cal 43 : 55 CWN 110
Land Acquisition Act, 1894 — Section 18
High Courts02 Aug 1950Allowed
Kanai Lal Dutta Vs The State on the complaint of Sisir Kumar De
Calcutta High Court · AIR 1951 Cal 206
Penal Code, 1860 (IPC) — Section 405, 406
High Courts31 Jul 1950Dismissed
Tarak Pada Kirti Vs Sashi Probha Debi and Others
Calcutta High Court · 55 CWN 65
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts31 Jul 1950
Sm. Anurupa Debi Vs Ramlal Rajghoria and Another
Calcutta High Court · AIR 1952 Cal 395 : 55 CWN 161 : 55 CWN 160
Criminal Procedure Code, 1898 (CrPC) — Section 439, 492(2), 495
High Courts28 Jul 1950Allowed
Kalipada Das Vs The State
Calcutta High Court · AIR 1951 Cal 207 : (1996) 2 CALLT 474
Criminal Procedure Code, 1898 (CrPC) — Section 134, 144, 144(2)Penal Code, 1860 (IPC) — Section 378, 379
High Courts26 Jul 1950Dismissed
Raj Kumar Roy Vs Mritunjoy Das
Calcutta High Court · AIR 1951 Cal 202 : (1951) 2 ILR (Cal) 309
Transfer of Property Act, 1882 — Section 91