High Courts21 Feb 1951
Debendra Nath Sarkar Vs Sm. Parul Bala Ghosh and Another
Calcutta High Court · AIR 1953 Cal 233
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 97
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,047 of 3,204
High Courts21 Feb 1951Allowed
Bhuramull Maskara and Another Vs Ram Kumar Maskara and Others
Calcutta High Court · AIR 1951 Cal 105
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts21 Feb 1951Dismissed
Amulya Chandra Roy and Others Vs Pashupati Nath and Another
Calcutta High Court · AIR 1951 Cal 48 : (1951) 1 CALLT 1 : 55 CWN 385 : (1952) 2 ILR (Cal) 1
Bengal Tenancy Act, 1885 — Section 168A(1)Civil Procedure Code, 1908 (CPC) — Section 51
High Courts20 Feb 1951
COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL Vs ADAIR DUTTA and CO., LTD., CALCUTTA.
Calcutta High Court · (1951) 20 ITR 267
Excess Profits Tax Act, 1940 — Section 21Income Tax Act, 1961 — Section 10, 66(1)
High Courts19 Feb 1951Allowed
Mrs. Kathleen Dias Vs H.M. Coria and Sons
Calcutta High Court · AIR 1951 Cal 513 : (1951) 1 CALLT 144 : 55 CWN 698 : (1951) 2 LLJ 192
Workmens Compensation Act, 1923 — Section 17, 28, 8
High Courts19 Feb 1951
Monoranjan Roy Vs The Collector of Customs
Calcutta High Court · AIR 1953 Cal 753
Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 198
High Courts16 Feb 1951
Soorajmull Nagarmull Vs The Asst. Controller of Customs and Others
Calcutta High Court · AIR 1952 Cal 103 : (1951) 1 CALLT 60 : 55 CWN 528
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 182, 198
High Courts14 Feb 1951Dismissed
Rakhaldas Mukherjee Vs S.P. Ghose
Calcutta High Court · AIR 1952 Cal 171
Constitution of India, 1950 — Article 226West Bengal Premises Rent Control Rules, 1949 — Rule 10
High Courts14 Feb 1951
Dhirendra Nath Majumdar Vs Haripada Biswas and Others
Calcutta High Court · AIR 1951 Cal 42
Criminal Procedure Code, 1898 (CrPC) — Section 202, 537
High Courts13 Feb 1951Allowed
Dungarmull Kissenlal Vs Sambhu Charan Pandey and Another
Calcutta High Court · AIR 1951 Cal 55 : (1952) 1 ILR (Cal) 395
Contract Act, 1872 — Section 2Evidence Act, 1872 — Section 101, 102, 103, 92Negotiable Instruments Act, 1881 (NI) — Section 118, 46, 69, 9
High Courts13 Feb 1951
Manindra Kumar Bose Vs Santi Rani Biswas and Others
Calcutta High Court · AIR 1951 Cal 518 : 55 CWN 306
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 115, 35Limitation Act, 1908 — Article 177, 181, 2(4)
High Courts09 Feb 1951
GOODWIN Vs BREWSTER (H.M. INSPECTOR OF TAXES).
Calcutta High Court · (1952) 22 ITR 31
High Courts09 Feb 1951Dismissed
Abinash Chandra Vs Madhusudan Majumdar and Another
Calcutta High Court · AIR 1952 Cal 673 : (1952) 1 ILR (Cal) 373
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Feb 1951Dismissed
S. Ghosh and Others Vs Jitendra Nath and Others
Calcutta High Court · AIR 1951 Cal 45
Bengal Tenancy Act, 1885 — Section 105, 105A, 107, 109Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Feb 1951
Gagan Chandra Hazara and Another Vs Surendra Nath Khamrai and Others
Calcutta High Court · AIR 1951 Cal 410
Court fees Act, 1870 — Article 17, 7
High Courts08 Feb 1951
Siva Prosad Kundu Chaudhuri Vs Jitendra Nath Ghoshal
Calcutta High Court · (1952) 1 ILR (Cal) 364
Bengal Tenancy Act, 1885 — Section 105, 105A, 106, 107, 108Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Feb 1951
Satish Chandra Shaha Vs The State
Calcutta High Court · (1952) 1 ILR (Cal) 361
Calcutta Municipal Act, 1923 — Section 136, 363, 421, 493, 534
High Courts07 Feb 1951
Jabbar Mandal Vs Tarak Chandra Ghosh
Calcutta High Court · (1952) 1 ILR (Cal) 350
Criminal Procedure Code, 1898 (CrPC) — Section 133, 145, 145(4), 190, 192
High Courts07 Feb 1951
In Re: Chandubhai Fulabhai Patel
Calcutta High Court · (1952) 1 ILR (Cal) 347
Carriers Act, 1865 — Section 8Presidency Small Cause Courts Act, 1882 — Section 38
High Courts07 Feb 1951
Chandubhai Fulabhai Patel and Others Vs River Steam Navigation Co., Ltd.
Calcutta High Court · AIR 1953 Cal 547 : 57 CWN 192
Carriers Act, 1865 — Section 8Contract Act, 1872 — Section 188