Constitution of India, 1950 — Article 31(2), 31(5)Evidence Act, 1872 — Section 101, 102, 103West Bengal Premises Requisition and Control (Temporary Provisions) Act, 1947 — Section 3(1)

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High Courts12 May 1953Dismissed

Pandit Srinivas Khedwal Vs The State of West Bengal

Calcutta High Court · (1955) 1 ILR (Cal) 328

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 31(2), 31(5)Preventive Detention Act, 1950 — Section 3(2)

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High Courts12 May 1953Dismissed

Hari Prosanna Dutta Vs Hiralal Surendra Kumar

Calcutta High Court · (1955) 1 ILR (Cal) 338

Calcutta House Rent Control Order, 1943 — Section 9(6)Civil Procedure Code, 1908 (CPC) — Section 105Defence of India Act, 1971 — Section 2

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High Courts11 May 1953

Commr. of Income Tax, West Bengal Vs Diana Engineering Co.

Calcutta High Court · AIR 1954 Cal 575 : (1953) 24 ITR 613

Income Tax Act, 1922 — Section 30(2), 33

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High Courts06 May 1953

In Re: Commr. of Excess Profits Tax, Central, Calcutta

Calcutta High Court · AIR 1954 Cal 526 : (1955) 2 ILR (Cal) 1 : (1954) 25 ITR 192

Excess Profits Tax Act, 1940 — Section 26(1)Excess Profits Tax Rules — Rule 2A, 5

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High Courts05 May 1953

Panchu Gopal Ghose Vs Jogen Naskar

Calcutta High Court · AIR 1953 Cal 594 : 57 CWN 565

Criminal Procedure Code, 1898 (CrPC) — Section 250(1)

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High Courts01 May 1953Allowed

Province of Bengal Vs Probash Chandra Ghose and Others

Calcutta High Court · AIR 1955 Cal 400

Limitation Act, 1908 — Article 137, 138, 180, 28

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High Courts01 May 1953

Bhutnath Mukherjee Vs Bhupati Lall Karmakar

Calcutta High Court · AIR 1954 Cal 76

West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 9(1)

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High Courts30 Apr 1953Dismissed

Dwarkadas Agarwall Vs Dharam Chand Jain and Others

Calcutta High Court · AIR 1954 Cal 583 : (1954) 24 CompCas 283 : 58 CWN 517

Banking Companies Act, 1949 — Section 37, 38(1), 38(3)Companies Act, 1913 — Section 162, 163, 163(1)

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High Courts30 Apr 1953

Hafiz Md. Fateh Nasib Vs Haji Abdur Rub and Others

Calcutta High Court · AIR 1954 Cal 101 : 57 CWN 820

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High Courts30 Apr 1953

Hafiz Md. Fateh Nasib Mutwali Vs Haji Abdur Rub and Others

Calcutta High Court · 57 CWN 820

Court Fees Act, 1870 — Section 12, 12(1), 7, 7(iv), 7(iv)(c)

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High Courts30 Apr 1953Allowed

Dwarkadas Agarwalla Vs Dharamchand Jain

Calcutta High Court · (1955) 2 ILR (Cal) 378

Banking Companies Act, 1949 — Section 35, 37, 38, 38(1), 38(3)Companies Act, 1913 — Section 153, 153(1), 162, 163, 271

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