High Courts08 Jul 1953
Md. Safi Vs The State
Calcutta High Court · (1954) CriLJ 797 : 58 CWN 189
General Clauses Act, 1897 — Section 13Penal Code, 1860 (IPC) — Section 323, 354
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,010 of 3,204
High Courts08 Jul 1953
SARDAR BAHADUR SARDAR INDRA SINGH TRUST Vs COMMISSIONER OF Income Tax, WEST BENGAL.
Calcutta High Court · (1954) 26 ITR 670
Income Tax Act, 1961 — Section 30, 48
High Courts07 Jul 1953
Golam Bari Molla Vs State of West Bengal
Calcutta High Court · AIR 1954 Cal 248
Constitution of India, 1950 — Article 19, 19(1), 31, 31(2)West Bengal Land Development and Planning Act, 1948 — Section 6, 7
High Courts06 Jul 1953
Saroje Mohan Chatterjee and Others Vs Jiban Mull Babu and Others
Calcutta High Court · AIR 1954 Cal 26 : 57 CWN 909
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Jul 1953
Bholanath Goswami Vs The Commissioner of Police, Calcutta and Others
Calcutta High Court · 61 CWN 330
Criminal Procedure Code, 1898 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 363, 365
High Courts29 Jun 1953
Karnani Industrial Bank Ltd. Vs Commr. of Income Tax, West Bengal
Calcutta High Court · AIR 1955 Cal 304 : (1954) 25 ITR 558
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115Income Tax Act, 1922 — Section 10(2), 5
High Courts29 Jun 1953
Ghrita Mohan Vs Addl. Dist. Magistrate and Others
Calcutta High Court · AIR 1954 Cal 97 : 57 CWN 798
Constitution of India, 1950 — Article 19(1), 226, 31
High Courts26 Jun 1953Dismissed
Tarachand Ghanshamdas Vs Sree Radhakrishna Sugar Mills Ltd.
Calcutta High Court · AIR 1955 Cal 52 : 58 CWN 87
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Jun 1953
N.C. Chatterjee Vs K.B. Mathur and Others
Calcutta High Court · AIR 1954 Cal 187
Constitution of India, 1950 — Article 226, 226(1)Government of India Act, 1935 — Section 241(2)
High Courts26 Jun 1953Allowed
Hemangini Mitra Vs M.B. Mukherjee
Calcutta High Court · AIR 1954 Cal 476
West Bengal Premises Rent Control (Temporary Provisions) (Amendment) Act, 1950 — Section 12West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11
High Courts26 Jun 1953
CALCUTTA COMPANY CO. LTD. Vs COMMISSIONER OF Income Tax, (CENTRAL) CALCUTTA.
Calcutta High Court · (1953) 24 ITR 454
Income Tax Act, 1961 — Section 10(2)(XV)
High Courts26 Jun 1953Dismissed
Ramesh Chandra Chatterjee Vs Director General of Observatories and Another
Calcutta High Court · AIR 1953 Cal 767 : (1955) 1 ILR (Cal) 392
Civil Services (Classification, Control and Appeal) Rules — Rule 49, 55Constitution of India, 1950 — Article 226, 311(1), 311(2)
High Courts24 Jun 1953
Trilochan Nath and Others Vs Kalipada Mallik and Others
Calcutta High Court · AIR 1954 Cal 243 : (1954) 1 CALLT 271
Transfer of Property Act, 1882 — Section 106
High Courts24 Jun 1953
Dr. Surendra Nath Vs S.M. Murshed
Calcutta High Court · AIR 1954 Cal 189 : 58 CWN 175
Bengal Municipal Act, 1932 — Section 552, 553Calcutta High Court (Appellate Side) Rules — Rule 10, 17, 8Calcutta High Court (Original Side) Rules, 1914 — Rule 2
High Courts24 Jun 1953
THE ANGUS CO. LTD. CALCUTTA Vs COMMISSIONER OF INCOME TAX, WEST BENGAL.
Calcutta High Court · (1956) 2 ILR (Cal) 749 : (1954) 25 ITR 431
Finance Act, 1949 — Section 9
High Courts19 Jun 1953
Ranjit Shaw Vs Samarendrajit Shaw and Others
Calcutta High Court · AIR 1953 Cal 797
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts18 Jun 1953
Birdhi Chand Hansraj Vs Assam Travels Ltd.
Calcutta High Court · AIR 1954 Cal 170 : 57 CWN 911
Carriage by Air Rules — Rule 36, 8, 9
High Courts18 Jun 1953
Messrs. Assam Travels Ltd. Vs Birdhi Chand Hansraj
Calcutta High Court · 57 CWN 911
Presidency Small Cause Courts Act, 1882 — Section 38, 4
High Courts17 Jun 1953
Corporation of Calcutta Vs Sri Iswar Lakshmi Janardan Thakur Jew
Calcutta High Court · AIR 1954 Cal 47 : 57 CWN 907
Calcutta Municipal Act, 1923 — Section 488(2), 534
High Courts15 Jun 1953
Hrisikesh Bhattacharjee and Another Vs Brojendra Mohan Bhattacharjee and Others
Calcutta High Court · AIR 1953 Cal 731 : 58 CWN 262 : (1955) 1 ILR (Cal) 473
Constitution of India, 1950 — Article 227