High Courts11 Dec 1953Allowed
Gopendra Narayan Bagchi and Others Vs Golokendra Kumar Chaudhury
Calcutta High Court · AIR 1955 Cal 62 : 58 CWN 841
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Contract Act, 1872 — Section 43, 69, 70
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,006 of 3,204
High Courts11 Dec 1953
Lalta and Others Vs The State and Another
Calcutta High Court · (1954) CriLJ 551
Penal Code, 1860 (IPC) — Section 341, 427
High Courts11 Dec 1953Allowed
Harendra Nath Chatterjee Vs Bhakkul Mondol
Calcutta High Court · (1953) 12 CAL CK 0006
High Courts10 Dec 1953
Ramdhari Mahato Vs Ranjit Kumar Banerjee and Another
Calcutta High Court · AIR 1954 Cal 211
Calcutta Thika Tenancy Act, 1949 — Section 27(1), 27(2)Civil Procedure Code, 1908 (CPC) — Section 21
High Courts10 Dec 1953Dismissed
Gayanath Mondal Vs Rampada Mondal
Calcutta High Court · (1955) 2 ILR (Cal) 234
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 26 Rule 9Court Fees Act, 1870 — Section 8
High Courts10 Dec 1953Allowed
Satis Chandra Purkait Vs Nilratan Purkait
Calcutta High Court · 59 CWN 642 : (1955) 2 ILR (Cal) 239
Bengal Money Lenders Act, 1940 — Section 36, 36(2)Limitation Act, 1963 — Section 10, 20, 9
High Courts10 Dec 1953Dismissed
Jagadish Chandra Roy Choudhury Vs Kashba Ballygunje Co-operative Society Ltd.
Calcutta High Court · AIR 1954 Cal 443 : (1955) 2 ILR (Cal) 236
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Dec 1953
Nandram Hanutram Vs Raghunath and sons Ltd.
Calcutta High Court · AIR 1954 Cal 245 : 58 CWN 510 : (1955) 2 ILR (Cal) 247
Arbitration Act, 1940 — Section 2
High Courts09 Dec 1953
BOARLAND (INSPECTOR OF TAXES) Vs MADRAS ELECTRIC SUUPPLY CORPORATION.
Calcutta High Court · (1954) 25 ITR 365
Income Tax Act, 1961 — Rule 11(2), 17(1)
High Courts07 Dec 1953Dismissed
Union of India (UOI) Vs Nalini Ranjan Guha
Calcutta High Court · AIR 1955 Cal 257
Arbitration Act, 1940 — Section 39, 39(2)Constitution of India, 1950 — Article 133, 133(3), 135
High Courts03 Dec 1953
In Re: J.K. Ghosh
Calcutta High Court · AIR 1954 Cal 299 : 58 CWN 138
Chartered Accountants Act, 1949 — Section 20(2), 21, 21(3)
High Courts03 Dec 1953Dismissed
Purnendu Bh. Deb Burman Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1956 Cal 66
Civil Procedure Code, 1908 (CPC) — Section 9Defence of India Act, 1939 — Section 17, 19, 20Limitation Act, 1908 — Section 19
High Courts02 Dec 1953
Asoke Exporters and Importers Vs Collector of Customs
Calcutta High Court · (1955) 2 ILR (Cal) 470
Sea Customs Act, 1878 — Section 29, 30, 36, 86, 87
High Courts02 Dec 1953Allowed
Brojendra Coomar Banerjee Vs Sirish Chandra Chatterjee Sirish Chandra Chatterjee Vs Brojendra Coomar Banerjee
Calcutta High Court · AIR 1954 Cal 459 : 58 CWN 225
Contract Act, 1872 — Section 38West Bengal Premises Rent Control (Temporary Provisions) (Amendment) Act, 1950 — Section 14(1), 14(3), 14(4)
High Courts02 Dec 1953
Superintendent and Remembrancer of Legal Affairs, Govt. of West Bengal on behalf of the State of West Bengal Vs Nandaram Agarwala
Calcutta High Court · (1954) CriLJ 433
Penal Code, 1860 (IPC) — Section 353
High Courts27 Nov 1953Dismissed
Mohunt Satyanarayan Giri Vs Nanda Gopal Seth and Others
Calcutta High Court · AIR 1954 Cal 333
High Courts27 Nov 1953
Haji Md. Vakil Vs Commr. of Police and Another
Calcutta High Court · (1954) CriLJ 445
Arms Act, 1878 — Section 18
High Courts26 Nov 1953Allowed
Ram Abatar Mahato Vs Sm. Shanta Bala Dasi and Others Sm. Shanta Bala Dasi and Others Vs Ram Abatar Mahato
Calcutta High Court · AIR 1954 Cal 207 : (1954) 1 CALLT 255
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 107, 53A
High Courts26 Nov 1953Dismissed
Rajendralal Dutt Vs Sm. Kshetramani Dassi and Others
Calcutta High Court · AIR 1954 Cal 140 : (1955) 2 ILR (Cal) 230
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, 24
High Courts24 Nov 1953Allowed
Alexander Thomson Montgomery Vs The Registrar of Joint Stock Companies
Calcutta High Court · (1955) 2 ILR (Cal) 439
Companies Act, 1956 — Section 244B, 244B(1), 244B(7), 281, 281(1)