High Courts24 Jul 1956
Gopal Krishna Ghose Vs University of Calcutta and Others
Calcutta High Court · AIR 1958 Cal 83
Calcutta University Regulations, 1951 — Regulation 4A, 4BUniversities Act, 1904 — Section 25
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,963 of 3,204
High Courts24 Jul 1956Dismissed
State of West Bengal Vs Brindaban Chandra Pramanik and Another
Calcutta High Court · AIR 1957 Cal 44 : 61 CWN 27
Civil Procedure Code, 1908 (CPC) — Section 80Defence of India Act, 1939 — Section 17, 17(1), 17(2), 19Defence of India Rules, 1939 — Rule 75A, 75A(4)
High Courts20 Jul 1956
In Re: Indo Burma Industries Ltd.
Calcutta High Court · AIR 1956 Cal 648 : (1957) 27 CompCas 390
Companies Act, 1913 — Section 235Companies Act, 1956 — Section 543
High Courts18 Jul 1956
Rakhaldas Pramanick Vs Sm. Shantilata Ghose and Others
Calcutta High Court · AIR 1956 Cal 619
Calcutta High Court (Original Side) Rules, 1914 — Rule 46, 49
High Courts18 Jul 1956
Wali Mahammad Vs Manik Chandra Raul
Calcutta High Court · AIR 1957 Cal 221 : (1957) CriLJ 441 : 60 CWN 946
Bengal Village Self-Government Act, 1919 — Section 66, 93Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 435, 439, 526
High Courts18 Jul 1956
The State Vs Niren Das Gupta and Others
Calcutta High Court · (1957) CriLJ 124
Penal Code, 1860 (IPC) — Section 407, 409West Bengal Criminal Law Amendment (Special Courts) Act, 1949 — Section 2
High Courts17 Jul 1956Dismissed
Maharaja Prabirendra Mohan Tagore Vs Anil Kumar Chattopadhya and Others
Calcutta High Court · AIR 1956 Cal 570 : (1956) 1 CALLT 430
Bengal Patni Taluks Regulation, 1819 — Section 17, 3Bengal Tenancy Act, 1885 — Section 168A, 54(1), 55Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts13 Jul 1956
Royal Calcutta Golf Club Mazudur Union Vs State of West Bengal and Others
Calcutta High Court · AIR 1956 Cal 550 : 60 CWN 1035 : (1957) 1 LLJ 218
Industrial Disputes Act, 1947 — Section 10, 12, 12(5), 2
High Courts13 Jul 1956
Provat Kumar Ghosh Vs State of West Bengal
Calcutta High Court · AIR 1956 Cal 602 : (1956) CriLJ 1315 : 60 CWN 913
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 207A, 207A(1), 207A(3), 207A(4), 208Penal Code, 1860 (IPC) — Section 366, 498
High Courts12 Jul 1956
Mohan Lal Goenka and Another Vs The State
Calcutta High Court · (1957) CriLJ 122
General Clauses Act, 1897 — Section 24Mines Act, 1952 — Section 18, 58, 73, 79
High Courts12 Jul 1956Dismissed
Purna Chandra Ganguly and Another Vs Sridhar Bishnu Salagram Thakur and Another
Calcutta High Court · 60 CWN 979
Provincial Small Cause Courts Act, 1887 — Section 25, 5(d)Transfer of Property Act, 1882 — Section 107West Bengal Estates Acquisition Act, 1953 — Section 10, 2, 2(i), 4, 42
High Courts12 Jul 1956Allowed
State of West Bengal and Another Vs Abdul Quader and Others
Calcutta High Court · 60 CWN 962
Constitution of India, 1950 — Article 13, 226, 31(1)West Bengal Land Development and Planning Act, 1948 — Section 1, 1(2), 1(3), 2, 3
High Courts11 Jul 1956Dismissed
Tustu Charan Ghose Vs Kali Kumar Ghose and Others
Calcutta High Court · AIR 1957 Cal 122 : 61 CWN 90
High Courts10 Jul 1956
South Indian Co-operative Stores Ltd. Vs Union of India (UOI)
Calcutta High Court · AIR 1957 Cal 17 : 60 CWN 985
Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 115Railways Act, 1890 — Section 140, 77
High Courts10 Jul 1956Dismissed
Atindra Lal Pakrasi Vs Monoranjan Choudhury and Others
Calcutta High Court · AIR 1957 Cal 142
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts09 Jul 1956Dismissed
Bengal and Assam Investors Ltd. Vs J.K. Eastern Industries Private Ltd.
Calcutta High Court · AIR 1956 Cal 658 : (1957) 27 CompCas 86 : 60 CWN 957 : 60 CWN 956
Companies Act, 1956 — Section 175, 186
High Courts09 Jul 1956
A.R.S. Choudhury Vs The Union of India (UOI) and Others
Calcutta High Court · AIR 1956 Cal 662 : 60 CWN 933 : (1957) 1 LLJ 494
Constitution of India, 1950 — Article 226, 311(2)
High Courts05 Jul 1956Dismissed
Shermal Jain Vs Collector of Central Excise and Land Customs, Calcutta
Calcutta High Court · AIR 1956 Cal 621
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 101, 102, 103, 104Foreign Exchange Regulation Act, 1947 — Section 23A, 23B, 8(1)
High Courts05 Jul 1956Dismissed
Sudhir Kumar Majumdar and Others Vs Dhirendra Nath Biswas and Another
Calcutta High Court · AIR 1957 Cal 625 : 61 CWN 23
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 105, 107, 53A
High Courts03 Jul 1956Allowed
Jogesh Chandra Mondal Vs Tarulata Ghose
Calcutta High Court · 60 CWN 1089
Transfer of Property Act, 1882 — Section 2(d), 52