High Courts16 Sept 1958Dismissed
National Jewellery Works and Others Vs Diana Printing Works Ltd and Another
Calcutta High Court · 63 CWN 192
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,930 of 3,204
High Courts16 Sept 1958Allowed
Idannessa Bibi Vs Syed Abdul Wadud
Calcutta High Court · AIR 1959 Cal 462 : 63 CWN 170
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 14(3), 14(4)
High Courts16 Sept 1958Dismissed
Tulsiram Bhagwandas Vs Sitaram Srigopal
Calcutta High Court · AIR 1959 Cal 389 : (1959) 1 CALLT 96 : 63 CWN 300
Calcutta Original Side Rules — Rule 36Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 8, Order 9 Rule 9, 151
High Courts16 Sept 1958
Bhutnath Das and Others Vs Sahadeb Chandra Panja
Calcutta High Court · AIR 1962 Cal 485 : 66 CWN 645
Civil Procedure Code, 1908 (CPC) — Section 148, 151Specific Relief Act, 1963 — Section 35
High Courts11 Sept 1958Dismissed
Dasarathy Banerjee Vs Kripal Singh and Others
Calcutta High Court · AIR 1960 Cal 454 : (1960) CriLJ 903
Civil Procedure Code, 1908 (CPC) — Section 82, 82(2)
High Courts11 Sept 1958
Debi Dutta Moody Vs T. Bellan and Others
Calcutta High Court · AIR 1959 Cal 567
Finance Act, 1956 — Section 18, 28Income Tax Act, 1922 — Section 34, 34(1)
High Courts11 Sept 1958Allowed
Aluminium Corporation of India Ltd. Vs Coal Board
Calcutta High Court · AIR 1959 Cal 222
Coal Mines (Conservation, Safety and Development) Act, 1952 — Section 8(2), 81Constitution of India, 1950 — Article 246, 265, 272
High Courts09 Sept 1958Dismissed
R.K. Kanodia Vs Union of India (UOI)
Calcutta High Court · AIR 1959 Cal 701 : 63 CWN 757
Limitation Act, 1908 — Article 31
High Courts09 Sept 1958
Manik Chand Mondal and Another Vs Sudhir Kumar Mondal and Another
Calcutta High Court · AIR 1960 Cal 420 : 64 CWN 80
High Courts08 Sept 1958
Re Express Newspapers (Private) Ltd. Vs First Labour Court West Bengal and Others
Calcutta High Court · AIR 1959 Cal 265 : 64 CWN 37 : (1959) 2 ILR (Cal) 517 : (1959) 1 LLJ 600
Evidence Act, 1872 — Section 101, 102, 103, 104Industrial Disputes Act, 1947 — Section 10, 2
High Courts04 Sept 1958
Ali Altaf Hossain and Others Vs Golam Rahaman Mallik
Calcutta High Court · AIR 1959 Cal 525 : (1959) CriLJ 971
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts03 Sept 1958
Myrurgia Societe Anonyme Vs V.R. Subramanyam and Another
Calcutta High Court · AIR 1959 Cal 116
Trade Marks Act, 1940 — Section 16
High Courts03 Sept 1958Dismissed
Motilal Kejriwal Vs Indian Overseas Airlines Ltd. and Another
Calcutta High Court · AIR 1959 Cal 117 : (1960) 30 CompCas 390
Companies Act, 1913 — Section 109(1)
High Courts03 Sept 1958
Myrugia Societe Anonyme Vs V.R. Subramanyam and another
Calcutta High Court · AIR 1959 Cal 116
High Courts03 Sept 1958
In Re: Cooch Behar Bank Ltd., (In liquidation)
Calcutta High Court · 62 CWN 911
Civil Procedure Code, 1908 (CPC) — Section 73Transfer of Property Act, 1882 — Section 72, 73, 73(2)West Bengal Estates Acquisition Act, 1953 — Section 12, 12(1), 12(2), 17, 2
High Courts02 Sept 1958Allowed
Nuddea Mills Co. Ltd. Vs Surendra Ghose
Calcutta High Court · AIR 1959 Cal 607 : 64 CWN 106 : (1960) 1 LLJ 460
High Courts02 Sept 1958Dismissed
Associated Pictures Ltd. Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1959 Cal 179 : 63 CWN 79 : (1959) 37 ITR 487
Civil Procedure Code, 1908 (CPC) — Section 151Income Tax Act, 1922 — Section 46, 46(2)
High Courts01 Sept 1958Dismissed
Ratanlal Majumdar Vs Alfred Ernest Young
Calcutta High Court · AIR 1959 Cal 64 : (1959) CriLJ 37 : 63 CWN 78
Railways Act, 1890 — Section 138, 148(2)
High Courts01 Sept 1958Dismissed
Sheikh Mufez Vs Md. Jakaria
Calcutta High Court · (1959) 2 ILR (Cal) 395
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110
High Courts29 Aug 1958Allowed
Dhirendra Nath Boss and Others Vs Sushil Kumar Safui and Others
Calcutta High Court · 63 CWN 521