High Courts10 Sept 1959
Kesab Lal Banerjee and Another Vs Calcutta Dock Labour Board and Another
Calcutta High Court · AIR 1960 Cal 166
Dock Workers (Regulation of Employment) Act, 1948 — Section 2
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,919 of 3,204
High Courts09 Sept 1959Allowed
Rambilas Nandlal Vs Imperial Oil Mills Ltd.
Calcutta High Court · AIR 1960 Cal 304 : (1960) 1 CALLT 283
Arbitration Act, 1940 — Section 35Forward Contracts (Regulation) Act, 1952 — Section 2
High Courts07 Sept 1959Dismissed
Pushraj Puranmal Vs Clive Mills Co. Ltd.
Calcutta High Court · AIR 1960 Cal 180
Arbitration Act, 1940 — Section 14(2), 30
High Courts07 Sept 1959
Nagendra Nath Sau Vs Ram Krishna Sau
Calcutta High Court · AIR 1960 Cal 299 : 64 CWN 356
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102Transfer of Property Act, 1882 — Section 52
High Courts31 Aug 1959Dismissed
Mukunda Das Nandy and Others Vs Bidhan Chandra Roy
Calcutta High Court · AIR 1960 Cal 77 : 64 CWN 52
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133, 133(1), 135
High Courts28 Aug 1959
Kamal Singh Rampuria and Others Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1960 Cal 172 : 64 CWN 401
Calcutta Municipal Act, 1951 — Section 450, 5(42)Constitution of India, 1950 — Article 19
High Courts28 Aug 1959Dismissed
Sourindra Kumar Saha Vs Bibhuti Roy and Another
Calcutta High Court · 63 CWN 961
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 11, 146, 2, 22, 243Foreign Jurisdiction Act, 1947 — Section 4
High Courts27 Aug 1959
Nirpendra Nath Banerjee Vs Senior Deputy Accountant General, Posts and Telegraphs and Others
Calcutta High Court · AIR 1960 Cal 283
Central Civil Services (Conduct) Rules, 1955 — Rule 4, 4(4)Constitution of India, 1950 — Article 309
High Courts24 Aug 1959
Chowringhee Properties Ltd. Vs Bright and Mc Ivor
Calcutta High Court · AIR 1960 Cal 294
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3
High Courts24 Aug 1959Dismissed
Damodar Mukherjee and Others Vs Bonwarilal Agarwalla and Others
Calcutta High Court · AIR 1960 Cal 469 : (1960) 1 CALLT 346 : 64 CWN 89 : 64 CWN 88
Civil Procedure Code, 1908 (CPC) — Section 96Provincial Insolvency Act, 1920 — Section 28(2), 59
High Courts21 Aug 1959Dismissed
Anant Atmaram Wara Wadekar Vs Land Customs Officer-in-charge and Others
Calcutta High Court · AIR 1960 Cal 452
Lands Customs Act, 1924 — Section 9(2)Sea Customs Act, 1878 — Section 38
High Courts21 Aug 1959
Benoy Krishna Rohatgi and Others Vs Surajbali Misra and Another
Calcutta High Court · AIR 1963 Cal 100
Calcutta High Court (Original Side) Rules, 1914 — Rule 19, 20, 21, 22Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 13
High Courts21 Aug 1959Dismissed
Rekhab Chand Somani Vs The Union of India (UOI)
Calcutta High Court · AIR 1960 Cal 152
Limitation Act, 1908 — Article 31
High Courts20 Aug 1959Dismissed
Gem and Co. Vs State of West Bengal and Others
Calcutta High Court · (1959) 10 STC 537
Bengal Finance (Sales Tax) Act, 1941 — Section 11, 4
High Courts20 Aug 1959Dismissed
Banamali Saha Vs Subala Dasi and Others
Calcutta High Court · 64 CWN 172
Civil Procedure Code, 1908 (CPC) — Section 102, 115, 99West Bengal Non-Agricultural Tenancy Act, 1949 — Section 6(2), 6(2)(c)
High Courts19 Aug 1959Dismissed
Brahma Panda and Another Vs Chairman of Howrah Municipality
Calcutta High Court · AIR 1961 Cal 648 : (1961) CriLJ 762
Criminal Procedure Code, 1898 (CrPC) — Section 204(1B)
High Courts18 Aug 1959
The State Vs Sovarani Ghose
Calcutta High Court · AIR 1960 Cal 344 : (1960) CriLJ 815
Criminal Procedure Code, 1898 (CrPC) — Section 282, 423
High Courts17 Aug 1959
Surendra Nath Bibra Vs Stephen Court Ltd.
Calcutta High Court · AIR 1960 Cal 346 : 63 CWN 923 : 63 CWN 922
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 115
High Courts17 Aug 1959Dismissed
Fushraj Thanmull Vs Union of India (UOI)
Calcutta High Court · AIR 1960 Cal 458
Civil Procedure Code, 1908 (CPC) — Section 20, 80Evidence Act, 1872 — Section 101, 102, 103, 104Limitation Act, 1908 — Article 30
High Courts17 Aug 1959
P.C. Sen Vs Md. Salauddin
Calcutta High Court · AIR 1960 Cal 443
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Presidency Small Cause Courts Act, 1882 — Section 21