High Courts14 Dec 1962
RAM KUMAR SITARAM Vs CERTIFICATE OFFICER, 24 PARGANAS, ALIPORE, AND ANOTHER.
Calcutta High Court · (1963) 49 ITR 797
Bengal Public Demands Recovery Act, 1913 — Section 9
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,878 of 3,204
High Courts13 Dec 1962
Bengal Properties (P) Ltd. Vs L.N. Bal and Others
Calcutta High Court · 67 CWN 382
Calcutta Municipal Act, 1951 — Section 172(3)(c)
High Courts12 Dec 1962Dismissed
Mathura Nath Banerjee Vs Raghunath Prosad Gupta
Calcutta High Court · 67 CWN 583
Constitution of India, 1950 — Article 277General Clauses Act, 1897 — Section 3(31), 3(6)
High Courts11 Dec 1962Dismissed
Mt. Hasbannessa Vs Quazi Zahiruddin Mohammad Babar
Calcutta High Court · AIR 1964 Cal 61 : 67 CWN 504 : (1963) 6 FLR 144
Workmens Compensation Act, 1923 — Section 2(1), 3
High Courts11 Dec 1962
JUGGILAL KAMLAPAT Vs COMMISSIONER OF Income Tax, WEST BENGAL.
Calcutta High Court · 67 CWN 425 : (1964) 53 ITR 351
Income Tax Act, 1961 — Section 26A
High Courts10 Dec 1962
In Re: Bank of China
Calcutta High Court · 67 CWN 945
Banking Companies Act, 1949 — Section 22(1), 22(4), 38(3)Companies Act, 1956 — Section 457
High Courts07 Dec 1962
Triegi Nath and Others Vs Indian Iron and Steel Company Ltd. and Others
Calcutta High Court · 67 CWN 490 : (1963) 2 LLJ 158
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13Industrial Disputes Act, 1947 — Section 33C, 7
High Courts07 Dec 1962
Union of India Vs M.N. Basu
Calcutta High Court · 67 CWN 475
Chartered Accountants Act, 1949 — Section 21, 21(4)Companies Act, 1956 — Section 234, 27(3), 295(2)(b), 295(3), 370
High Courts06 Dec 1962
Hotchand Lilaram Mirpuri Vs The State
Calcutta High Court · (1963) CriLJ 443
Imports and Exports (Control) Act, 1947 — Section 5
High Courts05 Dec 1962Dismissed
Lokenath Bhattacharjee Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1963 Cal 481
Constitution of India, 1950 — Article 309
High Courts05 Dec 1962
Kishorilal Dutta Vs P.K. Mukherjee
Calcutta High Court · AIR 1964 Cal 131 : (1964) 1 CALLT 339 : 67 CWN 772
Chartered Accountants Act, 1949 — Section 17(3), 21, 21(6), 22, 30(1)Chartered Accountants Regulations, 1988 — Regulation 11(7), 62A, 62B
High Courts30 Nov 1962
COMMISSIONER OF Income Tax, CALCUTTA Vs GHASIRAM SRINIVAS.
Calcutta High Court · (1963) 50 ITR 224
Income Tax Act, 1961 — Section 66(1)
High Courts30 Nov 1962
Badri Narayan Lall Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1963 Cal 621 : 67 CWN 627 : 67 CWN 1080
Arbitration Act, 1940 — Section 34City Civil Court Act, 1953 — Section 2(5), 5(2), 5(4)
High Courts30 Nov 1962
Chief Controller of Exports, New Delhi Vs G.P. Acharya
Calcutta High Court · AIR 1964 Cal 178 : (1963) 6 FLR 273
Chartered Accountants Act, 1949 — Section 20(1), 20(2), 21, 21(3), 22
High Courts29 Nov 1962
CHRESTIAN MINING CO. LTD (IN LIQUIDATION) Vs COMMISSIONER OF Income Tax. CALCUTTA.
Calcutta High Court · (1964) 53 ITR 565
Income Tax Act, 1961 — Section 66(1)
High Courts27 Nov 1962
Sultan Khan Vs Sailesh Chandra Nundy
Calcutta High Court · AIR 1963 Cal 527
Citizenship Act, 1955 — Section 9(2)Representation of the People Act, 1950 — Section 16, 16(1), 16(2)West Bengal Panchayat Act, 1957 — Section 11, 117, 15, 26, 7
High Courts23 Nov 1962
SAMLA COLLIERIES LTD. Vs COMMISSIONER OF Income Tax.
Calcutta High Court · (1963) 50 ITR 117
Income Tax Act, 1961 — Section 10(2)(ix), 10(2)(xv)
High Courts22 Nov 1962
Shree Hanuman Foundries Ltd. Vs Hem Ranjan Deb and Others
Calcutta High Court · 67 CWN 437
Constitution of India, 1950 — Article 217, 233, 233, 234, 234Criminal Procedure Code, 1898 (CrPC) — Section 10, 11, 12, 13, 14Evidence Act, 1872 — Section 3
High Courts22 Nov 1962
Jyoti Prokash Mitter Vs Hon''ble Mr. Justice H.K. Bose, C.J. of the High Court, Calcutta
Calcutta High Court · AIR 1963 Cal 183
Constitution of India, 1950 — Article 217, 226