High Courts26 Jun 1963Dismissed
Shaw Bros. and Co. Vs The State of West Bengal
Calcutta High Court · (1963) 14 STC 878
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,872 of 3,204
High Courts25 Jun 1963Dismissed
Jitendra Nath Bhose Vs Sm. Radharani Bosu and Others
Calcutta High Court · 67 CWN 1092
Bengal General Clauses Act, 1899 — Section 8Civil Procedure Code, 1908 (CPC) — Section 100, 96General Clauses Act, 1897 — Section 6
High Courts25 Jun 1963
C.S. Majoo and Another Vs Administrator General of Bengal
Calcutta High Court · (1964) CriLJ 449
High Courts25 Jun 1963
Siemens Engineering and Manufacturing Co. of India Ltd. Vs S.P. Majoo and Others
Calcutta High Court · 68 CWN 693
High Courts24 Jun 1963
Jagannath Singh Vs Regional Director (Food) Govt. of India and Another
Calcutta High Court · 67 CWN 1085
Constitution of India, 1950 — Article 226
High Courts21 Jun 1963
V.K. Godhwani and Another Vs State and Another
Calcutta High Court · AIR 1965 Cal 79
Constitution of India, 1950 — Article 166(2)Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 492, 492(2), 494
High Courts20 Jun 1963Allowed
Bharat Handicrafts (Private) Ltd. Vs Standard Brands Ltd.
Calcutta High Court · AIR 1965 Cal 489 : (1967) 2 ILR (Cal) 439
Forward Contracts (Regulation) Act, 1952 — Section 15, 27
High Courts20 Jun 1963Dismissed
Nanilal Samanta Vs Rabin Ghosh
Calcutta High Court · AIR 1964 Cal 64 : (1964) CriLJ 186
Criminal Procedure Code, 1898 (CrPC) — Section 147, 417, 417(3), 421, 422Penal Code, 1860 (IPC) — Section 417
High Courts20 Jun 1963Dismissed
Kalawati Debi Haralalka Vs Commissioner of Income Tax, West Bengal
Calcutta High Court · AIR 1964 Cal 76 : 67 CWN 794 : (1964) 53 ITR 314
General Clauses Act, 1897 — Section 6Income Tax Act, 1922 — Section 23, 33A, 33BIncome Tax Act, 1961 — Section 297(2)
High Courts19 Jun 1963
Surya Properties Private Ltd. and Others Vs Bimalendu Nath Sarkar and Others
Calcutta High Court · AIR 1964 Cal 1 : (1964) 1 CALLT 247 : 67 CWN 977 : (1966) 1 ILR (Cal) 111
Transfer of Property Act, 1882 — Section 106, 108West Bengal Premises Tenancy Act, 1956 — Section 13(6)
High Courts19 Jun 1963
The Official Receiver Vs Iswar Baldev Jiu and Others
Calcutta High Court · AIR 1963 Cal 647
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 6 Rule 2, Order 6 Rule 4Limitation Act, 1908 — Article 134A
High Courts19 Jun 1963
In Re: Emerald Printing Works Ltd
Calcutta High Court · 67 CWN 1059
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts19 Jun 1963
COMMISSIONER OF Income Tax, CALCUTTA Vs J. K. EASTERN INDUSTRIES (PRIVATE) LIMITED.
Calcutta High Court · (1965) 55 ITR 376
Income Tax Act, 1922 — Section 10(2)(xv), 66(1)
High Courts18 Jun 1963
Moulvi Yar Mohammad Vs Corporation of Calcutta and Others
Calcutta High Court · (1966) 2 LLJ 719
High Courts14 Jun 1963Allowed
Chhaya Debi Vs Lahoriram Prashar
Calcutta High Court · 67 CWN 819
Civil Procedure Code, 1908 (CPC) — Section 115, 47, 57Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114, 16
High Courts13 Jun 1963
Karam Chand Thappar and Bros. Vs Commissioner of Income Tax
Calcutta High Court · AIR 1965 Cal 343 : (1965) 1 CALLT 374 : (1965) 55 ITR 427
Income Tax Act, 1922 — Section 10(2), 66
High Courts12 Jun 1963Dismissed
Girija Shankar Sen Gupta Vs Zonal Manager, Eastern Zone, Life Insurance Corporation of India and Others
Calcutta High Court · AIR 1963 Cal 574 : 67 CWN 811
Constitution of India, 1950 — Article 14, 16, 226Life Insurance Corporation Act, 1956 — Section 11, 11(1), 11(2), 48, 49
High Courts07 Jun 1963Allowed
Sriniwas Fatehpuria Private Ltd. Vs N.C. Chatterjee and Others
Calcutta High Court · AIR 1963 Cal 548
Industrial Disputes Act, 1947 — Section 10
High Courts05 Jun 1963Dismissed
Ranjit Chandra Mitter Vs Union of India (UOI)
Calcutta High Court · AIR 1963 Cal 594
Arbitration Act, 1940 — Section 41
High Courts28 May 1963
Joti Jiban Ghosh Vs State
Calcutta High Court · AIR 1964 Cal 59 : (1964) CriLJ 184
Criminal Procedure Code, 1898 (CrPC) — Section 172, 173(4), 251A(3)