High Courts09 Dec 1963Dismissed
Sailendra Nath Bhattacharjee Vs Jagadish Mondal and Others
Calcutta High Court · 68 CWN 996
Penal Code, 1860 (IPC) — Section 341, 504
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,868 of 3,204
High Courts06 Dec 1963
Fuel Supply Co. Vs Commissioner of Income Tax
Calcutta High Court · AIR 1965 Cal 28 : (1965) 58 ITR 130
Income Tax Act, 1922 — Section 23(4), 26A, 30Income Tax Rules, 1962 — Rule 21
High Courts05 Dec 1963
The State Vs Chittaranjan Das
Calcutta High Court · (1965) CriLJ 274
Civil Procedure Code, 1908 (CPC) — Section 11Penal Code, 1860 (IPC) — Section 109, 120B, 352, 366, 370
High Courts03 Dec 1963
Karanpura Development Co. Ltd. Vs State of Bihar
Calcutta High Court · 68 CWN 965 : (1971) 1 ILR (Cal) 459
Constitution of India, 1950 — Article 14, 31A, 31B
High Courts03 Dec 1963
Golam Mohiuddin Vs State of West Bengal and Others
Calcutta High Court · AIR 1964 Cal 503 : 68 CWN 215 : (1964) 1 LLJ 462
Constitution of India, 1950 — Article 226, 309, 311Evidence Act, 1872 — Section 3West Bengal Government Servants Conduct Rules, 1959 — Rule 4
High Courts03 Dec 1963
G.T.R. Co. Private Ltd. Vs The Certificate Officer, 24 Parganas and Others
Calcutta High Court · AIR 1964 Cal 285 : 68 CWN 485 : (1965) 1 LLJ 380
Constitution of India, 1950 — Article 227Employees State Insurance Act, 1948 — Section 73A, 73D, 75(2), 75(3)
High Courts03 Dec 1963Allowed
G. T. R. Co. Private Ltd. Vs The Certificate Officer, 24 Parganas and others
Calcutta High Court · 68 CWN 485
Employees State Insurance Act, 1948 — Section 38, 73A, 73D, 74, 75
High Courts02 Dec 1963
Bama Charan De Vs Additional Commissioner of Commercial Taxes and Others
Calcutta High Court · AIR 1964 Cal 332 : (1964) 1 CALLT 468 : 68 CWN 525
Bengal Finance (Sales Tax) Act, 1941 — Section 16, 17Bengal Public Demands Recovery Act, 1913 — Section 4Partnership Act, 1932 — Section 45
High Courts02 Dec 1963
Kissenlal Munhra Vs Multanmal Buchha and Others
Calcutta High Court · AIR 1964 Cal 328
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5, Order 9 Rule 11
High Courts28 Nov 1963
Hemanta Kumar Bhattacharjee Vs Superintendent of Post Offices and Others
Calcutta High Court · (1966) 2 LLJ 538
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 262, 263
High Courts27 Nov 1963Partly Allowed
The Collector of Customs Vs The Calcutta Cycle Syndicate
Calcutta High Court · AIR 1964 Cal 225
Imports and Exports (Control) Act, 1947 — Section 3, 3(2)Sea Customs Act, 1878 — Section 163, 167(37), 167(8), 183, 19
High Courts27 Nov 1963
Abharan Chandra Saha Vs Sanat Kumar Sen
Calcutta High Court · AIR 1964 Cal 460 : 68 CWN 574
Bengal Tenancy Act, 1885 — Section 26FWest Bengal Estates Acquisition Act, 1953 — Section 59, 6, 6(2)West Bengal Estates Acquisition Rules, 1954 — Rule 4
High Courts22 Nov 1963Allowed
Paresh Nath Nundi and Another Vs State of West Bengal and Others
Calcutta High Court · AIR 1964 Cal 175 : (1964) 1 CALLT 357 : 68 CWN 264
West Bengal Premises Requisition and Control (Temporary Provisions) Act, 1947 — Section 3(1)
High Courts21 Nov 1963
Commissioners For The Port of Calcutta Vs Messrs. Abdul Rahim Oosman and Co. and Another
Calcutta High Court · 68 CWN 814
Contract Act, 1872 — Section 148, 151, 152, 161Criminal Procedure Code, 1898 (CrPC) — Section 115, 197, 197(1)Government of India Act, 1935 — Section 270(1)
High Courts20 Nov 1963Allowed
Sk. Abdur Rahman Mutwalli Vs The Commissioner of Wakfs
Calcutta High Court · 68 CWN 509
Constitution of India, 1950 — Article 226
High Courts13 Nov 1963
Albert David Ltd. Vs Union of India (UOI) and Another
Calcutta High Court · AIR 1966 Cal 101
Central Excise Rules, 1944 — Rule 8(1), 9(2)Constitution of India, 1950 — Article 226Drugs and Cosmetics Act, 1940 — Section 3
High Courts28 Sept 1963
Madhab Chandra Charchari Vs Nalini Manna and Another
Calcutta High Court · AIR 1964 Cal 286 : (1964) CriLJ 20 : 67 CWN 1029
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 339, 340, 341
High Courts20 Sept 1963
The State Vs S. Jaseph and Another
Calcutta High Court · (1964) CriLJ 588
Penal Code, 1860 (IPC) — Section 109, 302, 323, 34
High Courts20 Sept 1963
Prasanta Kumar Sur Vs Amulya Kumar Sur
Calcutta High Court · 68 CWN 330
Criminal Procedure Code, 1898 (CrPC) — Section 431
High Courts19 Sept 1963Partly Allowed
Calcutta Credit Corpn. Ltd. and Another Vs His Royal Highness Prince Peter of Greece and Others
Calcutta High Court · AIR 1964 Cal 374 : (1964) 1 CALLT 124 : 68 CWN 554
Contract Act, 1872 — Section 151, 152Evidence Act, 1872 — Section 101, 102, 103, 104, 106