High Courts29 Apr 1964Dismissed
Surendranath Paul Vs Union of India (UOI)
Calcutta High Court · AIR 1965 Cal 183
Arbitration Act, 1940 — Section 3(1), 34, 8
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,863 of 3,204
High Courts29 Apr 1964Allowed
Corporation of Calcutta Vs Superintendent, Orphanganj Market and Others
Calcutta High Court · 68 CWN 1167
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)General Clauses Act, 1897 — Section 3(42)Penal Code, 1860 (IPC) — Section 11, 218
High Courts29 Apr 1964Dismissed
Tejman Vs D.P. Anand and Others
Calcutta High Court · AIR 1965 Cal 517
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 167(8), 182, 188
High Courts27 Apr 1964
Sibani Rani Dutta Vs Balai Chandra Dutta and Ors
Calcutta High Court · 68 CWN 1064
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92
High Courts24 Apr 1964Dismissed
Ali Ahmad Vs Electoral Registration Officer and Others
Calcutta High Court · AIR 1965 Cal 1 : (1965) CriLJ 22 : 68 CWN 1140
Citizenship Act, 1955 — Section 5(1), 9, 9(2)Citizenship Rules, 2009 — Rule 3Constitution of India, 1950 — Article 226, 7
High Courts24 Apr 1964Dismissed
Biswanath Agarwalla Vs Sm. Dhapu Debi Jajodia and Others
Calcutta High Court · AIR 1966 Cal 13
Evidence Act, 1872 — Section 13, 63(1), 65Registration Act, 1908 — Section 18, 51, 51(3), 57, 57(3)
High Courts24 Apr 1964Dismissed
Abdul Halim Mia Vs The Sub-divisional Officer and Others
Calcutta High Court · AIR 1965 Cal 160 : (1965) 1 CALLT 236
Citizenship Act, 1955 — Section 5(1)Citizenship Rules, 2009 — Rule 7, 9Constitution of India, 1950 — Article 226
High Courts24 Apr 1964Dismissed
Kartick Chandra Chanda Vs Amal Kumar Dutta and Others
Calcutta High Court · 68 CWN 804
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 7, Order 11 Rule 6, Order 11 Rule 7, 115
High Courts24 Apr 1964
The State Vs Debabrata Bandopadhyaya and Another
Calcutta High Court · AIR 1964 Cal 572 : (1964) CriLJ 660 : 69 CWN 82 : (1967) 2 ILR (Cal) 547
Constitution of India, 1950 — Article 215, 50
High Courts22 Apr 1964Dismissed
Ghasilal Todi Vs Biswanath Kerwal and Others
Calcutta High Court · AIR 1964 Cal 466
Arbitration Act, 1940 — Section 10(1), 9
High Courts20 Apr 1964
S.K. Rungta and Co. (Jute and Seeds) Vs Nawal Kishore Debi Prosad and Others
Calcutta High Court · AIR 1964 Cal 373
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts20 Apr 1964
Gurudas Panda Vs Kuchal Prosad Matty and Others
Calcutta High Court · 68 CWN 936
West Bengal Non-Agricultural Tenancy Act, 1949 — Section 24
High Courts17 Apr 1964
Nemai Adak and Others Vs The State
Calcutta High Court · AIR 1965 Cal 89 : (1965) CriLJ 160
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 233, 236, 237Evidence Act, 1872 — Section 3, 9Explosive Substances Act, 1908 — Section 3
High Courts17 Apr 1964Dismissed
Insurance Association of India Vs State of West Bengal and Others
Calcutta High Court · AIR 1965 Cal 294 : 69 CWN 57
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 10, 2Insurance Act, 1938 — Section 64C, 64P
High Courts16 Apr 1964
Parmeshwarilal Ganeriwala Vs Rekols and Co.
Calcutta High Court · (1972) 1 ILR (Cal) 270
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 148, 149, 151
High Courts16 Apr 1964Dismissed
National and Grindlays Bank Ltd. Vs Tikam Chand Daga and Another
Calcutta High Court · AIR 1964 Cal 358 : (1964) 1 CALLT 489
Contract Act, 1872 — Section 128Limitation Act, 1908 — Article 115, 59, 65
High Courts10 Apr 1964Allowed
Ganesh Chandra Saha Vs Jiw Raj Somani
Calcutta High Court · AIR 1965 Cal 32 : (1965) CriLJ 24 : 68 CWN 1081
Penal Code, 1860 (IPC) — Section 323, 88, 90
High Courts08 Apr 1964
Chartered Bank Vs Central Government Industrial Tribunal, Calcutta
Calcutta High Court · 68 CWN 730 : (1967) 2 ILR (Cal) 409
Industrial Disputes Act, 1947 — Section 7A
High Courts07 Apr 1964
Joti Majumdar and Another Vs Girija Bhusan Roy and Others
Calcutta High Court · AIR 1965 Cal 11 : 68 CWN 1071
Limitation Act, 1963 — Article 130, 30, 31, 32
High Courts30 Mar 1964
COMMISSIONER OF Income Tax, WEST BENGAL Vs ALLAHABAD BANK LTD.
Calcutta High Court · (1966) 62 ITR 476
Companies Act, 1956 — Section 78, 78(3)Income Tax Act, 1922 — Section 66A(2)Income Tax Act, 1961 — Section 297(1), 298(1)