High Courts10 May 1965Dismissed
Banku Behari Chandra Vs Sm. Kalyani Debi
Calcutta High Court · AIR 1967 Cal 351 : 70 CWN 139
Bengal Money Lenders Act, 1940 — Section 2(12)Transfer of Property Act, 1882 — Section 58C
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,849 of 3,204
High Courts07 May 1965
Badri Prasad Bajoria Vs Commissioner of Income Tax, Central
Calcutta High Court · AIR 1967 Cal 540
Income Tax Act, 1922 — Section 23(3), 34(3)Income Tax Act, 1961 — Section 143(3), 153(1)
High Courts07 May 1965
Commissioner of Income Tax Vs Life Insurance Corporation of India, Unit: Hindusthan Co-operative Society Ltd.
Calcutta High Court · AIR 1966 Cal 493
Income Tax Act, 1922 — Section 10(2)
High Courts07 May 1965
Ajoy Raj Singh Vs Baj Bahadur Singh and Others
Calcutta High Court · AIR 1967 Cal 421 : (1967) CriLJ 1003 : 69 CWN 663
Criminal Procedure Code, 1898 (CrPC) — Section 165, 523(1)
High Courts07 May 1965
COMMISSIONER OF Income Tax, WEST BENGAL Vs LIFE INSURANCE CORPORATION OF INDIA.
Calcutta High Court · (1966) 62 ITR 827
Income Tax Act, 1922 — Section 10(2)(xv), 66(1)
High Courts07 May 1965Partly Allowed
Lal Chand Roy Vs Nerode Kanta Goswamy
Calcutta High Court · AIR 1966 Cal 478
Arbitration Act, 1940 — Section 13, 29Civil Procedure Code, 1908 (CPC) — Section 34
High Courts07 May 1965
BADRI PROSAD BAJORIA Vs COMMISSIONER OF Income Tax (CENTRAL), CALCUTTA.
Calcutta High Court · (1967) 64 ITR 362
Income Tax Act, 1922 — Section 33A(2), 66(1)
High Courts05 May 1965
Gangadhar Agarwalla Vs The State
Calcutta High Court · (1966) 1 ILR (Cal) 645
Criminal Procedure Code, 1898 (CrPC) — Section 173(4), 207A, 207A(4), 207A(5), 207A(6)Penal Code, 1860 (IPC) — Section 109, 114, 324, 326
High Courts05 May 1965Allowed
Champarun Sugar Co. Ltd. and Another Vs Haridas Mundhra and Others
Calcutta High Court · AIR 1966 Cal 134 : (1966) 1 CALLT 330 : 69 CWN 815
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, Order 21 Rule 46, 51, 60(1)
High Courts05 May 1965Allowed
General Manager, Eastern Rly and Another Vs Kshirode Chandra Khasmobis
Calcutta High Court · AIR 1966 Cal 601
Constitution of India, 1950 — Article 226
High Courts04 May 1965Allowed
State of West Bengal Vs Dhajadhari Dutta
Calcutta High Court · AIR 1966 Cal 402 : (1968) 1 LLJ 633
Constitution of India, 1950 — Article 311
High Courts30 Apr 1965Allowed
Durga Prosad Sarawagi and Others Vs Registrar of Firms and Another
Calcutta High Court · AIR 1966 Cal 573 : 69 CWN 929 : 69 CWN 889
Constitution of India, 1950 — Article 226Partnership Act, 1932 — Section 59, 63(1), 64(1), 65, 71(2)Partnership Rules, 1932 — Rule 5, 8
High Courts30 Apr 1965
Seikh Md. Omer Vs Collector of Customs
Calcutta High Court · AIR 1966 Cal 237
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 112, 125(1), 75Imports and Exports (Control) Act, 1947 — Section 3(2)
High Courts29 Apr 1965Dismissed
Route Committee, Route No. 75 Vs State of West Bengal and Others
Calcutta High Court · 70 CWN 171
Constitution of India, 1950 — Article 14, 19(1)(g), 226
High Courts28 Apr 1965
Jhagru Shaw and Others Vs Commissioner of Commercial Taxes and Others
Calcutta High Court · 70 CWN 79 : (1966) 17 STC 130
Constitution of India, 1950 — Article 226
High Courts23 Apr 1965
RAMGOPAL KHEMKA AND OTHERS Vs UNION OF INDIA
Calcutta High Court · 69 CWN 722 : (1966) 60 ITR 659
Income Tax Act, 1961 — Section 44, 46(2)Partnership Act, 1932 — Section 49
High Courts22 Apr 1965
Sunderdas Thakersey and Bros. Vs P.K. Mukherji
Calcutta High Court · AIR 1966 Cal 468 : (1965) 11 FLR 167
Chartered Accountants Act, 1949 — Section 21(1)
High Courts22 Apr 1965Dismissed
East India Commercial Co. Private Ltd. Vs Raymon Engineering Works Ltd.
Calcutta High Court · AIR 1966 Cal 232
Companies Act, 1956 — Section 173(2), 81
High Courts22 Apr 1965
Girija Singh Vs Director-General, Calcutta State Transport Corporation (J.N. Talukdar) and Others
Calcutta High Court · (1966) 2 LLJ 542
Constitution of India, 1950 — Article 226, 311
High Courts22 Apr 1965
Bijan Behari Goswami Vs University of Calcutta and Others
Calcutta High Court · AIR 1967 Cal 50
Calcutta University Act, 1951 — Section 21, 45Calcutta University Regulations, 1951 — Regulation 12, 18Constitution of India, 1950 — Article 226