High Courts12 Jul 1965
Sri Gopal Singh Vs Hooghly Zilla Parisad and Others
Calcutta High Court · 69 CWN 943
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,846 of 3,204
High Courts07 Jul 1965Dismissed
Ramdhari Saha Vs State of West Bengal
Calcutta High Court · 70 CWN 19 : (1966) 17 STC 215
Constitution of India, 1950 — Article 226
High Courts07 Jul 1965Dismissed
Balai Chandra Ghose Vs Tarapada Ghose
Calcutta High Court · 70 CWN 266 : (1966) 2 ILR (Cal) 147
Bengal Tenancy Act, 1885 — Section 103BCivil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 26 Rule 10, Order 26 Rule 10(3), Order 26 Rule 9, 151Evidence Act, 1872 — Section 83
High Courts06 Jul 1965Dismissed
Shree Bhawani Cotton Mills Ltd. Vs The Additional Collector of Customs
Calcutta High Court · (1966) 2 ILR (Cal) 261
Constitution of India, 1950 — Article 226Imports and Exports (Control) Act, 1947 — Section 3(1)Sea Customs Act, 1878 — Section 167(8), 19
High Courts02 Jul 1965Dismissed
Biratnagar Jute Mills Ltd. Vs Lalta Prasad Goenka
Calcutta High Court · AIR 1966 Cal 302
Transfer of Property Act, 1882 — Section 68
High Courts01 Jul 1965Dismissed
Union of India Vs Sailendra Nath Banerjee
Calcutta High Court · 70 CWN 44
Constitution of India, 1950 — Article 226, 311(2)Government of India Act, 1935 — Section 240
High Courts29 Jun 1965Allowed
Ganesh Chandra Banerjee and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1967 Cal 143 : 70 CWN 387
West Bengal Land Development and Planning Act, 1948 — Section 6, 6(2)
High Courts29 Jun 1965Dismissed
In Re: Jitendra Nath Banerjee
Calcutta High Court · AIR 1966 Cal 250 : 69 CWN 860
Advocates Act, 1961 — Section 1, 49Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11(7)
High Courts28 Jun 1965
Promode Das Gupta and Others Vs Deputy Secretary to the Government of West Bengal and Others
Calcutta High Court · (1966) CriLJ 826 : 69 CWN 913
Constitution of India, 1950 — Article 101, 105, 14, 190, 194
High Courts23 Jun 1965Dismissed
In Re: Pacific Bank Ltd. (In Liquidation)
Calcutta High Court · 70 CWN 1121 : (1967) 1 ILR (Cal) 483
Banking Companies (Amendment) Act, 1956 — Section 14, 2Banking Companies Act, 1949 — Section 11, 235, 45A, 45B, 45CCivil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts22 Jun 1965Allowed
Anukul Chandra Ghosh Vs Tarak Nath Ghosh alias Tarak Nath Ghosh Sunti
Calcutta High Court · (1966) 2 ILR (Cal) 91
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, 131, 151, 2(2)Limitation Act, 1963 — Article 142
High Courts18 Jun 1965Partly Allowed
Hajee Ismail Said and Son (Pvt.) Ltd. Vs Fourth Industrial Tribunal and Others
Calcutta High Court · AIR 1966 Cal 375 : (1966) 1 CALLT 437 : (1966) 12 FLR 69 : (1966) 2 LLJ 59
Industrial Disputes Act, 1947 — Section 2
High Courts17 Jun 1965
Dhirendra Nath Paul Vs District Magistrate
Calcutta High Court · (1967) 2 ILR (Cal) 314
Constitution of India, 1950 — Article 19(5), 19(5), 19(6), 226Electricity (Supply) Act, 1948 — Section 12, 13, 18, 19, 19(1)Electricity Act, 1910 — Section 2, 26, 27, 28, 3
High Courts16 Jun 1965
Bibhuti Bhusan Mukherjee and Others Vs State of West Bengal
Calcutta High Court · 69 CWN 1008
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5Constitution of India, 1950 — Article 227West Bengal Estates Acquisition Act, 1953 — Section 5A, 5A(5)
High Courts11 Jun 1965Dismissed
Muralidhar Chowdhury Vs Indubala Singh
Calcutta High Court · (1966) 2 ILR (Cal) 88
High Courts10 Jun 1965
SHAIK MD. SHAFFI BARRY Vs Income Tax OFFICER, "D" WARD CALCUTTA, AND ANOTHER.
Calcutta High Court · 69 CWN 984 : (1967) 64 ITR 464
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 23(2)
High Courts07 Jun 1965Allowed
Assistant Collector of Customs Vs Bilba Paper Private Ltd.
Calcutta High Court · 69 CWN 972 : (1966) 2 ILR (Cal) 74
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 28(2)Imports and Exports (Control) Act, 1947 — Section 3(1), 3(2)
High Courts07 Jun 1965Dismissed
Cecil Libovitz Vs Official Trustee of West Bengal
Calcutta High Court · 69 CWN 1010
Trusts Act, 1882 — Section 22, 38, 49, 56
High Courts07 Jun 1965Allowed
Masha Majhi Vs The State
Calcutta High Court · 69 CWN 764
Criminal Procedure Code, 1898 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302
High Courts04 Jun 1965
The State Vs Sukumar Chakraborty
Calcutta High Court · AIR 1965 Cal 622 : (1965) CriLJ 735 : (1966) 1 ILR (Cal) 463
Criminal Procedure Code, 1898 (CrPC) — Section 404, 413, 414, 480, 485