High Courts09 Aug 1967
Basanta Kumar Biswas Vs Mihirlal Biswas
Calcutta High Court · AIR 1968 Cal 604 : 71 CWN 1044
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,820 of 3,204
High Courts09 Aug 1967
KARAM CHAND THAPAR AND BROS. PRIVATE LTD. Vs COMMISSIONER OF Income Tax (CENTRAL) CALCUTTA.
Calcutta High Court · (1968) 70 ITR 328
Income Tax Act, 1961 — Section 66(1)
High Courts08 Aug 1967
Sri Sri Iswar Jagannath Deb Jiu Vs Asit Kumar Roy
Calcutta High Court · 72 CWN 827
High Courts08 Aug 1967Allowed
Gadadhar Ghose Vs Janaki Nath Ghosh and Others
Calcutta High Court · AIR 1969 Cal 59 : (1969) 1 CALLT 371 : 72 CWN 299
Partition Act, 1893 — Section 2, 6
High Courts08 Aug 1967
Badri Pr. Khemka Vs Controller of Estate Duty
Calcutta High Court · (1970) 77 ITR 552
Estate Duty Act, 1953 — Section 10
High Courts07 Aug 1967
COMMISSIONER OF Income Tax, CALCUTTA Vs TURNER MORRISON and COMPANY PRIVATE LTD.
Calcutta High Court · (1967) 2 ILR (Cal) 616 : (1968) 68 ITR 147
Income Tax Act, 1961 — Section 10(2)(xv), 66(1)
High Courts04 Aug 1967
Sahasrangshu Kanti Acharyya Vs The State
Calcutta High Court · AIR 1968 Cal 249 : (1968) CriLJ 621
Criminal Procedure Code, 1898 (CrPC) — Section 480, 482Penal Code, 1860 (IPC) — Section 228
High Courts03 Aug 1967
Chandra Sekhar Ghosh Vs Joynab Khatun
Calcutta High Court · (1968) 1 ILR (Cal) 39
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 1 Rule 9, Order 2 Rule 7, 99
High Courts03 Aug 1967Dismissed
Sripati Lal Addya Vs Kanailal Halder
Calcutta High Court · 72 CWN 923
Bengal General Clauses Act, 1899 — Section 8Calcutta Thika Tenancy Act, 1949 — Section 2(5)(a), 3, 5, 5(2)Constitution of India, 1950 — Article 227
High Courts02 Aug 1967
Sardar Ajaib Singh, Calcutta Vs Commissioner of Wealth Tax, W.B.
Calcutta High Court · AIR 1969 Cal 249
Constitution of India, 1950 — Article 141Income Tax Act, 1922 — Section 23AWealth Tax Act, 1957 — Section 24, 27, 7(1), 7(2)
High Courts01 Aug 1967
Smt. Radha Devi Saraogi Vs Controller of Estate Duty
Calcutta High Court · (1968) 38 CompCas 314 : 72 CWN 696 : (1969) 2 ILR (Cal) 70 : (1968) 68 ITR 521
Estate Duty Act, 1953 — Section 14(1), 39, 64(1)Insurance Act, 1938 — Section 38(5)
High Courts01 Aug 1967Dismissed
Commissioners for the Port of Calcutta Vs Basumati Bag
Calcutta High Court · (1968) 1 ILR (Cal) 47
Civil Procedure Code, 1882 — Section 375Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, Order 21 Rule 12(2), Order 21 Rule 32, Order 23 Rule 3, 148Contract Act, 1872 — Section 55
High Courts01 Aug 1967
COMMISSIONER OF Income Tax, WEST BENGAL Vs ABHIJIT SEN.
Calcutta High Court · (1968) 68 ITR 23
Income Tax Act, 1922 — Section 16(3)(a)(iii), 16(3)(b), 66(1)
High Courts01 Aug 1967
Bengal Central Building Society Ltd. Vs Amulya Ratan Basu
Calcutta High Court · (1968) 1 ILR (Cal) 36
Calcutta Thika Tenancy Act, 1949 — Section 5, 5(2)Constitution of India, 1950 — Article 227
High Courts31 Jul 1967
Phelps and Co. (Private) Ltd. Vs Member, Board of Revenue
Calcutta High Court · (1967) 20 STC 511
Central Sales Tax Act, 1956 — Section 4, 8
High Courts27 Jul 1967Allowed
Durga Prasad Sarawgi Vs Fateh Chand Kanoi and Another
Calcutta High Court · AIR 1968 Cal 292 : (1968) 1 CALLT 461 : 72 CWN 416
Contract Act, 1872 — Section 25(3)Limitation Act, 1908 — Article 19, 64
High Courts25 Jul 1967Dismissed
Gadadhar Ghosh Vs Janki Nath Ghosh and Ghosh
Calcutta High Court · 72 CWN 318
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Jul 1967
Kanan Devan Hills Produce Co. Ltd. Vs Commissioner of Wealth Tax, Calcutta
Calcutta High Court · AIR 1968 Cal 298 : (1968) 67 ITR 823
Wealth Tax Act, 1957 — Section 2, 24(5), 5(1)
High Courts19 Jul 1967
Nityanand Dutta Vs Caledonian Insurance Co.
Calcutta High Court · (1968) ACJ 368
Evidence Act, 1872 — Section 114
High Courts19 Jul 1967Allowed
Sashi Bhusan Roy Vs Pramathanath Banerjee
Calcutta High Court · (1966) 1 CALLT 248 : 72 CWN 50 : (1969) 1 ILR (Cal) 1
Calcutta University Act, 1951 — Section 15, 16, 16(1), 18(7), 18(8)Calcutta University Rules — Rule 1(2)Constitution of India, 1950 — Article 226, 32