High Courts16 Nov 1967Dismissed
Bata Shoe Company (Private) Ltd. Vs Ayesha Bibi, Mutwalli
Calcutta High Court · (1968) 1 ILR (Cal) 216
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 17, 17(2), 17(4)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,817 of 3,204
High Courts15 Nov 1967
AUTOMOBILE ASSOCIATION OF BENGAL Vs COMMISSIONER OF Income Tax, CALCUTTA.
Calcutta High Court · (1968) 69 ITR 878
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 10(6)
High Courts15 Nov 1967
Commissioner of Income Tax Vs Hind Construction Ltd.
Calcutta High Court · (1970) 78 ITR 664
Companies Act, 1913 — Section 11(4)Income Tax Act, 1922 — Section 10(2), 66(2)Partnership Act, 1932 — Section 4
High Courts15 Nov 1967
COMMISSIONER OF Income Tax Vs COAL SHIPMENTS (PRIVATE) LTD. ([1968) 69 I. T. R. (SH. N.) 35).
Calcutta High Court · (1968) 70 ITR 429
Income Tax Act, 1922 — Section 10(2)(xv)
High Courts15 Nov 1967
Commissioner of Income Tax Vs Central India Industries, Morar
Calcutta High Court · AIR 1969 Cal 236 : (1969) 74 ITR 687
Income Tax Act, 1922 — Section 2(6A)
High Courts15 Nov 1967
COMMISSIONER OF WEALTH-TAX Vs MRS. DOROTHY MARTIN.
Calcutta High Court · (1968) 69 ITR 586
Succession Act, 1925 — Section 173Wealth Tax Act, 1957 — Section 2(e)(iv), 27(1)
High Courts15 Nov 1967
COMMISSIONER OF Income Tax, WEST BENGAL Vs MAHABIR COMMERCIAL CO. LTD.
Calcutta High Court · (1968) 70 ITR 114
Income Tax Act, 1961 — Section 66(1)Sales of Goods Act, 1930 — Section 23
High Courts14 Nov 1967Allowed
District Magistrate of Midnapore and Others Vs Dhananjoy Nayak
Calcutta High Court · AIR 1968 Cal 549 : (1968) CriLJ 1416
Police Act, 1861 — Section 17
High Courts13 Nov 1967
Shaikh Md. Yacoob and Another Vs Khan Bahadur S.M. Jan and Others
Calcutta High Court · 72 CWN 296
High Courts13 Nov 1967
Arya Kumar Bal Vs Sm. Ila Bal
Calcutta High Court · AIR 1968 Cal 276
Hindu Marriage Act, 1955 — Section 12, 24
High Courts09 Nov 1967Allowed
Gour Dev Mukherjee Vs Purnima Devi and Others
Calcutta High Court · 72 CWN 155
West Bengal Premises Tenancy Act, 1956 — Section 17, 17(1), 17(2), 17(4)
High Courts09 Nov 1967
MAMCHAND and CO. AND OTHERS Vs COMMISSIONER OF Income Tax, WEST BENGAL II, AND OTHERS.
Calcutta High Court · 72 CWN 174 : (1968) 69 ITR 631
Income Tax Act, 1922 — Section 24(4)Income Tax Act, 1961 — Section 132
High Courts08 Nov 1967
Gunadhar Santra Vs District Magistrate
Calcutta High Court · (1969) 1 ILR (Cal) 409
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 3, 3(2)
High Courts07 Nov 1967
Bibhuti Ranjan Nandy Vs The State
Calcutta High Court · (1968) CriLJ 673
Penal Code, 1860 (IPC) — Section 409West Bengal Criminal Law Amendment (Special Courts) Act, 1949 — Section 4
High Courts07 Nov 1967
Commissioner of Income Tax Vs Sardar Bahadur Sardar Indra Singh Trust
Calcutta High Court · (1971) 82 ITR 567
Income Tax Act, 1922 — Section 4(3), 66(1)
High Courts07 Nov 1967
In Re: Hiren Bose
Calcutta High Court · AIR 1969 Cal 1 : (1968) 1 CALLT 235 : (1969) CriLJ 40 : 72 CWN 82
Constitution of India, 1950 — Article 19, 19(1), 19(2), 215Contempt of Courts Act, 1971 — Section 2, 3, 4Criminal Procedure Code, 1898 (CrPC) — Section 480
High Courts01 Nov 1967
WISEMAN AND ANOTHER Vs BORNEMAN AND OTHERS.
Calcutta High Court · (1969) 71 ITR 651
Finance Act, 1960 — Section 28, 28(4)
High Courts29 Sept 1967Allowed
Metal Press Works Limited Vs Ram Pratap Kayan
Calcutta High Court · 72 CWN 594
Civil Procedure Code, 1908 (CPC) — Section 139Companies Act, 1956 — Section 10D(1)(b), 111(3), 111(4)(a), 111(4)(b), 155Income Tax Act, 1961 — Section 10(2)(vii), 66, 66(1), 66(2), 66(5)
High Courts28 Sept 1967
Union of India Vs Promode Kumar Agarwalla and Another
Calcutta High Court · 75 CWN 767
Arbitration Act, 1940 — Section 34, 34(5), 37(1), 37(5)Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Constitution of India, 1950 — Article 299