High Courts14 May 1970
Chhaganmal Agarwalla Vs Income Tax Officer, "A" Ward and Others
Calcutta High Court · (1972) 86 ITR 248
Income Tax Act, 1922 — Section 35Income Tax Act, 1961 — Section 154, 155, 297(2)
COURT ARCHIVE
Calcutta High Court judgments
64,080 judgments · page 1,781 of 3,204
High Courts13 May 1970
Dalhousie Jute Co. Ltd. Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1970 Cal 497 : (1971) 2 ILR (Cal) 384
Central Excises and Salt Act, 1944 — Section 3Constitution of India, 1950 — Article 226
High Courts13 May 1970
Maha Singh Rikh, Brigadier Vs The State
Calcutta High Court · 76 CWN 450 : (1970) 2 ILR (Cal) 390
Army Act, 1950 — Section 125, 126, 126(1), 3, 63Constitution of India, 1950 — Article 226, 227Criminal Courts and Court Martial (Adjustment of Jurisdiction) Rules, 1952 — Rule 8
High Courts12 May 1970
Surendra Mohan Mitra and Others Vs Republic Engineering Corporation Ltd.
Calcutta High Court · AIR 1970 Cal 482 : 74 CWN 744
Industrial Disputes Act, 1947 — Section 10, 2A
High Courts12 May 1970
Sundarlal and Sons Vs Basdeo Prasad Agarwalla
Calcutta High Court · (1973) 1 ILR (Cal) 646
Arbitration Act, 1940 — Section 34
High Courts12 May 1970Dismissed
Kanai Lal Shaw Vs Calcutta Credit Corporation Ltd.
Calcutta High Court · (1971) 1 ILR (Cal) 103
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, Order 6 Rule 15
High Courts12 May 1970
Pashupati Mondal Vs Birendra Nath Dey
Calcutta High Court · (1971) 1 ILR (Cal) 82
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(4)Penal Code, 1860 (IPC) — Section 447
High Courts08 May 1970Allowed
Bird and Co. (Private) Ltd. Vs Assistant Collector of Customs for Export, Calcutta and Others
Calcutta High Court · AIR 1971 Cal 62
Customs Act, 1962 — Section 11, 50
High Courts07 May 1970
Aluminium Corporation of India Ltd. Vs Commissioner of Wealth Tax
Calcutta High Court · (1972) 83 ITR 386
Wealth Tax Act, 1957 — Section 27, 29, 7(2)
High Courts06 May 1970
C.K. Wadha Vs Commissioner of Income Tax
Calcutta High Court · (1970) 78 ITR 782
Income Tax Act, 1961 — Section 132(1), 132(10), 132(12), 132(8)
High Courts04 May 1970
Dr. Samarendra Kumar Das and Others Vs Khalilur Rahaman and Others
Calcutta High Court · AIR 1970 Cal 481 : 74 CWN 712
Constitution of India, 1950 — Article 228
High Courts30 Apr 1970Allowed
Birpara Tea Co. Ltd. Vs Fifth Industrial Tribunal
Calcutta High Court · (1970) 1 CALLT 240 : (1974) 2 ILR (Cal) 609
High Courts30 Apr 1970Dismissed
Sm. Tarabai Mahata and Others Vs Union of India
Calcutta High Court · 74 CWN 789
Civil Procedure Code, 1908 (CPC) — Section 109, 110, 47, 96Constitution of India, 1950 — Article 133, 133(1)
High Courts29 Apr 1970Dismissed
Phani Bhusan Roy Vs Lakshmi Moni Debi
Calcutta High Court · (1973) 2 ILR (Cal) 324
High Courts29 Apr 1970Allowed
Manindra Nath Sen Vs Nagendra Nath Das
Calcutta High Court · (1974) 1 ILR (Cal) 287
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1
High Courts29 Apr 1970Dismissed
Phani Bhushan Roy Vs Lakshmimoni Devi
Calcutta High Court · (1973) 2 ILR (Cal) 324
West Bengal Non-Agricultural Tenancy Act, 1949 — Section 43
High Courts28 Apr 1970Dismissed
Nagendra Nath Biswas Vs Hrishikesh Bhandari
Calcutta High Court · (1970) 2 ILR (Cal) 513
Bengal Money Lenders Act, 1940 — Section 36, 36(2), 36(5)Bengal Tenancy Act, 1885 — Section 22, 22(1)
High Courts27 Apr 1970Dismissed
Sarat Chatterjee and Company Vs Khairunnessa
Calcutta High Court · (1971) 2 ILR (Cal) 416
High Courts24 Apr 1970
Bharat Agencies Ltd. Vs Income Tax Officer, C-Ward and Others
Calcutta High Court · (1971) 80 ITR 637
Income Tax Act, 1922 — Section 23A, 35, 35(1)Income Tax Act, 1961 — Section 154
High Courts21 Apr 1970Allowed
Corporation of Calcutta Vs Probhat Kumar Banerjee
Calcutta High Court · (1972) 1 ILR (Cal) 124
Calcutta Municipal Act, 1923 — Section 124, 133Calcutta Municipal Act, 1951 — Section 1(3), 124, 133, 137(1), 143Calcutta Municipal Rules, 1951 — Rule 172(2)