High Courts29 Sept 1970

Ratanlal Rostigi Vs Corporation of Calcutta

Calcutta High Court · 76 CWN 288 : (1971) 2 ILR (Cal) 91

Criminal Procedure Code, 1898 (CrPC) — Section 342, 351(1)Prevention of Food Adulteration Act, 1954 — Section 14, 16(1), 19(1), 19(2), 2Road Traffic Act, 1930 — Section 48(9)