High Courts27 Jan 1971
Gouri Shankar Nevatia Vs Sm. Mrinalini Gupta and Others
Calcutta High Court · AIR 1973 Cal 410
West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(3)
COURT ARCHIVE
Calcutta High Court judgments
64,080 judgments · page 1,771 of 3,204
High Courts27 Jan 1971
Bhupati Bhusan Dalal Vs Registrar of the Original Side
Calcutta High Court · AIR 1971 Cal 519
Advocates Act, 1961 — Section 50(3)Bar Councils Act, 1926 — Section 14, 14(3), 9(4)Calcutta High Court (Original Side) Rules, 1914 — Rule 1, 22
High Courts27 Jan 1971Dismissed
Commissioner of Naihati Municipalitiy and Others Vs Kanchan Thakur Mistri alias Kanchan Thakur
Calcutta High Court · (1971) 01 CAL CK 0002
Civil Procedure Code, 1908 (CPC) — Section 100West Bengal Estates Acquisition Act, 1953 — Section 2(2), 4, 5, 6, 6(1)(h)
High Courts25 Jan 1971
Bhagbati Devi Goenka and Another Vs Sunil Kumar Ganguly
Calcutta High Court · (1971) CriLJ 1003
COMPANIES ACT, 1956 — Section 303, 628Penal Code, 1860 (IPC) — Section 109, 120B
High Courts25 Jan 1971Dismissed
E.H. Tippoo and Another Vs The Hon''ble The Chief Justice of India and Others
Calcutta High Court · AIR 1971 Cal 354
Constitution of India, 1950 — Article 14, 226, 245(1)
High Courts25 Jan 1971Dismissed
Radheshyam Kamila Vs Sm. Kiran Bala Dasi and Others Sm. Kiran Bala Dasi and Others Vs Radheshyam Kamila
Calcutta High Court · AIR 1971 Cal 341 : (1971) 1 CALLT 92 : 75 CWN 391
Hindu Minority and Guardianship Act, 1956 — Section 8(2)Specific Relief Act, 1963 — Section 20(4)
High Courts25 Jan 1971
K.K. Kar Vs Damodar Valley Corporation
Calcutta High Court · (1972) 1 ILR (Cal) 28
Arbitration Act, 1940 — Section 33, 9
High Courts22 Jan 1971Allowed
Sushil Chandra Ghosh Vs The State of West Bengal
Calcutta High Court · AIR 1971 Cal 389
Calcutta Improvement Act, 1911 — Section 9Land Acquisition Act, 1894 — Section 6
High Courts22 Jan 1971Allowed
Chinmoy Das Vs University of Calcutta
Calcutta High Court · AIR 1971 Cal 428
Calcutta University Act, 1966 — Section 22, 23, 23(1), 52, 58(2)Calcutta University First Ordinance, 1966 — Rule 62, 62(4)
High Courts22 Jan 1971
Dwarka Shaw Vs Ram Chabika Mishra
Calcutta High Court · AIR 1973 Cal 362 : 75 CWN 314
Presidency Small Cause Courts Act, 1882 — Section 38, 41
High Courts21 Jan 1971
Josoda Nandan Mukherjee Vs The State and Another
Calcutta High Court · (1971) CriLJ 1332
Penal Code, 1860 (IPC) — Section 338
High Courts20 Jan 1971
Bengal Luxmi Cotton Mills Ltd. Vs Income Tax Officer, M-Ward and Others
Calcutta High Court · (1973) 87 ITR 618
Income Tax Act, 1961 — Section 148
High Courts20 Jan 1971Allowed
Life Pharmaceuticals (Private) Ltd. Vs Bengal Medical Hall
Calcutta High Court · AIR 1971 Cal 345
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts20 Jan 1971Dismissed
Ananda Behari Mehrotra Vs Tarachand Agarwalla
Calcutta High Court · (1971) 01 CAL CK 0019
West Bengal Premises Tenancy Act, 1956 — Section 17(2), 17(2A)
High Courts19 Jan 1971
Bengal Corporation Private Ltd. Vs The Commissioner for the Port of Calcutta
Calcutta High Court · AIR 1971 Cal 357
Contract Act, 1872 — Section 72Evidence Act, 1872 — Section 64Sales of Goods Act, 1930 — Section 16(1), 59
High Courts15 Jan 1971
Joy Kissen Arora Vs Raghunath Prosad Gupta
Calcutta High Court · AIR 1971 Cal 482 : (1971) 2 ILR (Cal) 257
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts15 Jan 1971Allowed
Diamond Sugar Mills Ltd. Vs Makhan Lal Murarka
Calcutta High Court · (1971) 2 ILR (Cal) 59
Banking Companies Act, 1949 — Section 45A, 45BCivil Procedure Code, 1908 (CPC) — Order 22 Rule 3(1), 2(11)Probate and Administration Act, 1881 — Section 89
High Courts14 Jan 1971Allowed
Smt. Sayambari Dassi Vs Dwijapada Naskar
Calcutta High Court · AIR 1971 Cal 435 : 75 CWN 560 : (1974) 1 ILR (Cal) 592
Easements Act, 1882 — Section 61
High Courts14 Jan 1971Dismissed
Lalit Mohan Ghosh Vs Atal Mondal and Others
Calcutta High Court · AIR 1972 Cal 81 : (1972) 1 ILR (Cal) 140
Bengal Tenancy Act, 1885 — Section 48CLimitation Act, 1963 — Article 64, 65Transfer of Property Act, 1882 — Section 116
High Courts14 Jan 1971
Abul Hossain and Others Vs Masadul Haq and Another
Calcutta High Court · (1971) 2 ILR (Cal) 571
Penal Code, 1860 (IPC) — Section 34, 441, 456