High Courts30 Mar 1972Allowed
Dwijapada Haldar Vs Prafulla Chandra Haldar
Calcutta High Court · AIR 1972 Cal 409 : 76 CWN 784
Bengal Tenancy Act, 1885 — Section 26F(2)West Bengal Land Reforms Act, 1955 — Section 5(5), 8, 8(1), 9(1)
COURT ARCHIVE
Calcutta High Court judgments
64,080 judgments · page 1,756 of 3,204
High Courts30 Mar 1972Allowed
Richardson and Cruddas Ltd. Vs Haridas Mundhra and Others
Calcutta High Court · AIR 1973 Cal 119
Companies Act, 1956 — Article 120, 121, 17, 17(1), 18Limitation Act, 1963 — Section 5
High Courts29 Mar 1972
Sukumar Deb Vs Rakhal Chandra Saha
Calcutta High Court · (1973) 1 ILR (Cal) 21
Constitution of India, 1950 — Article 19(1)West Bengal Premises Tenancy Act, 1956 — Section 13(3A), 17E
High Courts29 Mar 1972Dismissed
The Collector of Customs and Others Vs Md. Habibul Haque
Calcutta High Court · 76 CWN 593
Constitution of India, 1950 — Article 226, 227, 309, 310, 311
High Courts28 Mar 1972
Commissioner of Income Tax Vs Siewart and Dholakia Private Ltd.
Calcutta High Court · (1974) 95 ITR 573
Income Tax Act, 1922 — Section 10, 10(5A), 66(1)
High Courts28 Mar 1972Allowed
Secretary to the Government of West Bengal, Home Department and Others Vs Ram Chandra Choudhury
Calcutta High Court · AIR 1973 Cal 220 : (1973) 1 CALLT 351
Constitution of India, 1950 — Article 166, 226, 311(2)Limitation Act, 1963 — Article 7
High Courts28 Mar 1972
Commissioner of Income Tax Vs Hind Commercial Company
Calcutta High Court · (1974) 96 ITR 722
Income Tax Act, 1922 — Section 26A
High Courts28 Mar 1972Allowed
Sm. Labanya Bala Debi Vs Sm. Parul Bala Debi and Others
Calcutta High Court · AIR 1973 Cal 367 : 77 CWN 272
High Courts28 Mar 1972
Sitaram and others Vs Bridge Inspector, Eastern Railway, Howrah and others
Calcutta High Court · 76 CWN 645
Constitution of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 25F
High Courts22 Mar 1972
Tirthapada Nag and Others Vs Ram Babu Gupta and Another
Calcutta High Court · AIR 1972 Cal 411 : 77 CWN 483 : (1973) 1 ILR (Cal) 1
Constitution of India, 1950 — Article 14, 19(1)West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 9(1)
High Courts21 Mar 1972Allowed
Sm. Manjusha Debi Vs Sunil Chandra Mukherjee and Others
Calcutta High Court · AIR 1972 Cal 310 : (1972) 1 CALLT 346 : (1973) 1 ILR (Cal) 23
Transfer of Property Act, 1882 — Section 11, 54
High Courts21 Mar 1972Dismissed
Baldeo Das Ram Narayan Vs Maina Bibi
Calcutta High Court · 76 CWN 996 : (1973) 1 ILR (Cal) 469
City Civil Court Act, 1953 — Section 8(1)Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 11, 114, 57
High Courts17 Mar 1972
Bijoy Kumar Karnani Vs Lahori Ram Prasher
Calcutta High Court · AIR 1973 Cal 465
Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 8
High Courts17 Mar 1972
Chanchal Kumar Chatterjee Vs Income Tax Officer, "B" Ward and Others
Calcutta High Court · 76 CWN 767 : (1974) 93 ITR 130
Income Tax Act, 1961 — Section 147, 148, 149(1), 151
High Courts16 Mar 1972
Sushil Kumar Bagaria and Another Vs B.D. Mohta and Others
Calcutta High Court · AIR 1973 Cal 370 : 76 CWN 761
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts16 Mar 1972
Probodh Chandra Sett Vs Income Tax Officer, ''C'' Ward and Others
Calcutta High Court · AIR 1972 Cal 417 : (1975) 98 ITR 273
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 297(2)
High Courts15 Mar 1972
Babulal N. Shukla Vs Jeshankar N. Shukla
Calcutta High Court · AIR 1972 Cal 494 : (1972) 1 ILR (Cal) 709
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4(1)
High Courts15 Mar 1972Dismissed
Mukunda Murari Shaw Vs K. Sen, Member, Board of Revenue, West Bengal and others
Calcutta High Court · 76 CWN 581
Constitution of India, 1950 — Article 16, 16(4), 226, 311, 311(2)
High Courts15 Mar 1972
Amola Bhattacharjee Vs Commercial Tax Officer and Others
Calcutta High Court · (1973) 30 STC 482
Central Sales Tax Act, 1956 — Section 3, 9
High Courts15 Mar 1972
Saktipada Karmakar Vs West Bengal Board of Secondary Education and Others
Calcutta High Court · (1972) 03 CAL CK 0004