COURT ARCHIVE

Calcutta High Court judgments

64,080 judgments · page 1,753 of 3,204

High Courts14 Jul 1972

Manmal Bhutoria Vs The State of West Bengal and Others

Calcutta High Court · 77 CWN 460

Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 120B, 161, 165, 165A, 21West Bengal Criminal Law Amendment (Special Courts) Act, 1949 — Section 10, 4

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High Courts14 Jul 1972Dismissed

Raghubar Narain Singh Vs Pacific Bank Ltd. (in Liquidation)

Calcutta High Court · (1975) 2 ILR (Cal) 312

Banking Companies Act, 1949 — Section 43, 43A, 45B, 45F, 45OCompanies Act, 1913 — Section 235Companies Act, 1956 — Section 543

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High Courts11 Jul 1972Dismissed

S.M. Roy Vs Sterling General Insurance Company Ltd.

Calcutta High Court · (1973) 1 ILR (Cal) 402

General Insurance (Emergency Provisions) Act, 1971 — Section 3(1), 4(1), 4(2)

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High Courts11 Jul 1972Dismissed

Zenith Investments Pvt. Ltd. Vs Panna Debi

Calcutta High Court · (1974) 2 ILR (Cal) 637

Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 114

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High Courts07 Jul 1972Dismissed

V.K. Murti Vs C.V. Rama Aiyar

Calcutta High Court · (1974) 2 ILR (Cal) 1

Arbitration Act, 1940 — Section 15, 16, 2, 30, 33Imports and Exports (Control) Act, 1947 — Section 5

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High Courts07 Jul 1972Allowed

Satyanarayan Murarka Vs Railway Board and Others

Calcutta High Court · (1972) 07 CAL CK 0007

Constitution of India, 1950 — Article 1, 14, 19, 19(1)(g), 19(6)

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High Courts04 Jul 1972Allowed

Iswar Singh Kripal Singh and Co. Vs The Rajputana Trading Co. Ltd. and Another

Calcutta High Court · 77 CWN 326

Civil Procedure Code, 1908 (CPC) — Section 10, 2

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High Courts29 Jun 1972Dismissed

Hirendra Nath Sen Gupta Vs Union of India and Others

Calcutta High Court · (1972) 06 CAL CK 0004

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High Courts28 Jun 1972Dismissed

Kothari Trading and Investment Co. Pvt. Ltd. Vs Union of India (UOI)

Calcutta High Court · AIR 1972 Cal 466

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts27 Jun 1972

Smt. Narayani Devi Vs Tagore Commercial Corporation Ltd. and Another

Calcutta High Court · AIR 1973 Cal 401

Contract Act, 1872 — Section 2

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High Courts27 Jun 1972Allowed

Ashoke Kumar Sharma Vs The State

Calcutta High Court · (1973) 1 ILR (Cal) 13

Penal Code, 1860 (IPC) — Section 323, 328, 34, 355

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High Courts21 Jun 1972

Purusottam Lalji and Others Vs Ratan Lal Agarwalla and Others

Calcutta High Court · 76 CWN 983

Constitution of India, 1950 — Article 226

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High Courts16 Jun 1972

Linotype and Machinery Limited Vs The Commercial Tax Officer and Others

Calcutta High Court · 77 CWN 56 : (1973) 32 STC 246

Central Sales Tax Act, 1956 — Section 3, 5

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High Courts15 Jun 1972Allowed

Sm. Khanta Moni Saha Vs Shyam Chand Pramanick (Saha)

Calcutta High Court · AIR 1973 Cal 112 : 76 CWN 897

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High Courts14 Jun 1972

Gosta Behari Roy Vs M/s. P.C. Ghosh and Co. and Another

Calcutta High Court · 77 CWN 216

Civil Procedure Code, 1908 (CPC) — Section 129Presidency Small Cause Courts Act, 1882 — Section 38

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High Courts13 Jun 1972

Gopal Chandra Mazumdar Vs The Commissioner of Police and Others

Calcutta High Court · (1973) CriLJ 127

Maintenance of Internal Security Act, 1971 — Section 3(1), 3(2)

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High Courts12 Jun 1972Allowed

Union of India Vs Bauria Cotton Mills Co. Ltd.

Calcutta High Court · 76 CWN 791

Civil Procedure Code, 1908 (CPC) — Section 100, 100(1)(c)

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High Courts09 Jun 1972

Gopal Chandra Das Vs State of West Bengal and Others

Calcutta High Court · (1972) 06 CAL CK 0003

Constitution of India, 1950 — Article 226(1), 311(2)

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High Courts09 Jun 1972

Sm. Subarnarani Mullick and Another Vs Bejoy Kumar Daw and Others

Calcutta High Court · AIR 1973 Cal 8

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

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High Courts08 Jun 1972

West Bengal Financial Corporation and Another Vs Gluco Series Private Ltd.

Calcutta High Court · AIR 1973 Cal 268 : (1973) 1 CALLT 447 : (1973) 1 ILR (Cal) 434

Contract Act, 1872 — Section 39State Financial Corporations Act, 1951 — Section 31, 32, 32(11), 32(4)

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