High Courts12 Mar 1973Dismissed
Caprihans (India) Private Ltd. Vs Registrar of Trade Marks and Others
Calcutta High Court · 80 CWN 222
Trade and Merchandise Marks Act, 1958 — Section 10, 109, 11, 32, 38(1)
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,744 of 3,205
High Courts09 Mar 1973Allowed
Aloke Chand Mitra Vs The State of West Bengal and Others
Calcutta High Court · (1973) 31 STC 474
Bengal Finance (Sales Tax) Act, 1941 — Section 6
High Courts08 Mar 1973
Katihar Match Works (1954) (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1975) 99 ITR 251
Income Tax Act, 1922 — Section 22(2), 22(2A), 30, 30(1)
High Courts07 Mar 1973Dismissed
Ramlal Kanhaiyalal Somani a partnership firm Vs Ajit Kumar Chatterjee and Others
Calcutta High Court · AIR 1973 Cal 372
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Judicial Officers Protection Act, 1850 — Section 1Limitation Act, 1908 — Article 29
High Courts07 Mar 1973Dismissed
Biswanath Banerjee and Others Vs Balai Lal Mukhopadhaya and Others
Calcutta High Court · AIR 1973 Cal 345
Evidence Act, 1872 — Section 114
High Courts06 Mar 1973
Ramnath Das and Others Vs Saha Chowdhury and Co. Ltd. and Others
Calcutta High Court · AIR 1974 Cal 246 : (1974) 1 CALLT 428
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 136
High Courts05 Mar 1973
Sarju Prosad Sharma Vs Income Tax Officer, "D" Ward and Others
Calcutta High Court · (1974) 93 ITR 36
Income Tax Act, 1961 — Section 131
High Courts05 Mar 1973Allowed
Sriram Pasrisha Vs Jagannath Sen and Others
Calcutta High Court · AIR 1974 Cal 80 : (1974) 1 CALLT 398 : (1973) 77 CALLT 613 : 77 CWN 613
West Bengal Premises Tenancy Act, 1956 — Section 13(1)
High Courts05 Mar 1973Allowed
Krishnadhan Chandra Vs Kanailal Ghosh and Another
Calcutta High Court · AIR 1973 Cal 422 : 77 CWN 450
Civil Procedure Code, 1908 (CPC) — Section 100, 146, 55(2), 96Transfer of Property Act, 1882 — Section 43
High Courts02 Mar 1973Dismissed
Sudhir Chandra Nawn Vs Offcial Receiver, High Court
Calcutta High Court · (1974) 1 ILR (Cal) 410
Civil Procedure Code, 1908 (CPC) — Section 141, 34Companies Act, 1913 — Section 235Evidence Act, 1872 — Section 3
High Courts02 Mar 1973Allowed
Dalmiya Engineering Private Limited Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1975 Cal 77
Arbitration Act, 1940 — Section 20
High Courts02 Mar 1973Dismissed
National Tobacco Co. of India Ltd. Vs State of West Bengal
Calcutta High Court · 77 CWN 556 : (1974) 2 ILR (Cal) 341
Industrial Disputes Act, 1947 — Section 33(2)Limitation Act, 1908 — Article 102Limitation Act, 1963 — Article 102, 7, 5, 6
High Courts01 Mar 1973Allowed
Jeetendra Vs Nand Kishore Agarwal
Calcutta High Court · (1974) 1 ILR (Cal) 164
Cinematograph Act, 1952 — Section 4Criminal Procedure Code, 1898 (CrPC) — Section 192, 200, 202, 202(1), 203Penal Code, 1860 (IPC) — Section 292
High Courts01 Mar 1973
Nitindra Nath Bose Vs National Rolling and Steel Ropes Ltd.
Calcutta High Court · (1973) 2 ILR (Cal) 508
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 15, 16, 16(3), 17, 19Financial Hand Book Rules — Rule 12, 13, 14
High Courts28 Feb 1973
Ghaffar Haji Shakoor Vs S.M. Saeed
Calcutta High Court · AIR 1974 Cal 83 : (1973) 1 CALLT 47 : 77 CWN 648
West Bengal Premises Tenancy Act, 1956 — Section 13, 13(2)
High Courts28 Feb 1973Allowed
Prem Singh Vs Sm. Dulari Bai and Another
Calcutta High Court · AIR 1973 Cal 425 : 77 CWN 535
Hindu Marriage Act, 1955 — Section 1(1), 2(1)
High Courts28 Feb 1973
Hongkong and Shanghai Banking Corporation Vs Income Tax Officer, "C" Ward and Others
Calcutta High Court · (1975) 100 ITR 531
Income Tax Act, 1961 — Section 147, 148
High Courts28 Feb 1973
HONGKONG AND SHANGHAI BANKING CORPORATION Vs Income Tax OFFICER. "C" WARD, COMPANIES DISTRICT CALCUTTA, AND OTHERS.
Calcutta High Court · (1975) 100 ITR 513
Income Tax Act, 1961 — Section 147, 148
High Courts27 Feb 1973Dismissed
Chaudhury Iron Co. (P.) Ltd. Vs State of West Bengal and Others
Calcutta High Court · (1974) 34 STC 21
Constitution of India, 1950 — Article 19, 226
High Courts27 Feb 1973Allowed
Abdul Rahaman Vs Sm. Angur Bala Manna and Another
Calcutta High Court · AIR 1974 Cal 16
Trusts Act, 1882 — Section 48