High Courts03 Aug 1973Allowed

Sukdhis Khatick Vs State

Calcutta High Court · (1975) 1 ILR (Cal) 306

Criminal Procedure Code, 1898 (CrPC) — Section 522, 622(1)Penal Code, 1860 (IPC) — Section 341, 350, 447, 448
High Courts02 Aug 1973Dismissed

Jiwani Kumari Parakh Vs M.S. Ram Singh

Calcutta High Court · (1975) 1 ILR (Cal) 384

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 146Constitution (Thirtieth Amendment) Act, 1972 — Section 3(1), 3(2)Constitution of India, 1950 — Article 133, 133(1)
High Courts30 Jul 1973Dismissed

Sm. Basumati Bag Vs Collector, Howrah and Others

Calcutta High Court · AIR 1974 Cal 162 : (1974) 1 CALLT 445 : 78 CWN 29

Constitution of India, 1950 — Article 226Hooghly River Bridge Act, 1969 — Section 24West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3