High Courts15 Mar 1974
Income Tax Officer, "C" Ward and Others Vs Ryam Sugar Company Ltd.
Calcutta High Court · (1976) 105 ITR 819
Income Tax Act, 1922 — Section 31(4)
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,729 of 3,205
High Courts14 Mar 1974
Sattar Sheikh Vs Fazalu Bibi and Another
Calcutta High Court · (1975) CriLJ 1146
Criminal Procedure Code, 1973 (CrPC) — Section 435, 438, 439
High Courts13 Mar 1974Dismissed
Shambhunath Pal and Others Vs Indian Iron and Steel Co. Ltd.
Calcutta High Court · AIR 1975 Cal 194 : 79 CWN 95 : (1974) 2 ILR (Cal) 644
Transfer of Property Act, 1882 — Section 106, 110, 116
High Courts13 Mar 1974
Income Tax Officer, "C" Ward and Others Vs Luxmi Prasad Goenka
Calcutta High Court · (1977) 110 ITR 674
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 22(4), 23(2), 23(4), 37
High Courts13 Mar 1974
Gadadhar Dey and Another Vs Tax Recovery Officer and Others
Calcutta High Court · (1974) 44 CompCas 514 : (1976) 1 ILR (Cal) 328 : (1974) 96 ITR 543
Companies Act, 1956 — Section 560Income Tax Act, 1961 — Section 179
High Courts12 Mar 1974
Bharat Traders Vs Commercial Tax Officer and Others
Calcutta High Court · (1975) 1 ILR (Cal) 245 : (1977) 39 STC 206
Income Tax Act, 1961 — Section 271
High Courts11 Mar 1974Dismissed
Calcutta Electric Supply Corporation Vs Ramratan Mahato
Calcutta High Court · 78 CWN 628
Constitution of India, 1950 — Article 311, 311(2)Industrial Disputes Act, 1947 — Section 10, 10(1), 2(kkk), 25F(b)Specific Relief Act, 1963 — Section 14(b), 21, 21(b)
High Courts07 Mar 1974
Kumud Ranjan Banerjee Vs Manabendra Banerjee
Calcutta High Court · AIR 1974 Cal 342
Specific Relief Act, 1963 — Section 34
High Courts07 Mar 1974
Harendra Nath Ghosh Vs Commissioner of Corporation, Calcutta and Others
Calcutta High Court · 78 CWN 590
Constitution of India, 1950 — Article 19, 19(1)(f), 265, 31
High Courts06 Mar 1974
Baijnath Agarwal Vs Ram Kumar Agarwalla and Others
Calcutta High Court · AIR 1975 Cal 286
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Negotiable Instruments Act, 1881 (NI) — Section 30
High Courts06 Mar 1974Dismissed
Mohan Koiri and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1974 Cal 253 : (1974) 1 CALLT 410 : 78 CWN 583
Constitution of India, 1950 — Article 166, 166(3)Land Acquisition Act, 1894 — Section 6
High Courts06 Mar 1974Dismissed
Auckland Jute Company Ltd. Vs State of West Bengal
Calcutta High Court · (1975) 2 ILR (Cal) 80
Industrial Disputes Act, 1947 — Section 33(2)
High Courts05 Mar 1974
Asim Kumar Roy, Chief Enforcement Officer Vs Shree Bajrang Electric Steel Co. Pvt. Ltd.
Calcutta High Court · (1976) 1 ILR (Cal) 259
Criminal Procedure Code, 1973 (CrPC) — Section 417(1), 417(3)Emergency Risks (Factories) Insurance Act, 1962 — Section 5(4)Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts05 Mar 1974Dismissed
In Re: Unique Cardboard Box Mfg. Co. P. Ltd.
Calcutta High Court · (1978) 48 CompCas 599
Companies Act, 1956 — Section 434, 434(1)
High Courts04 Mar 1974
Mahabir Prasad Poddar Vs Income Tax Officer, "B" Ward and Others
Calcutta High Court · (1976) 102 ITR 478
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 131(2), 139(2), 143(2), 148
High Courts04 Mar 1974
Indra Narayan Bera Vs Narendra Nath Patra and Another
Calcutta High Court · 78 CWN 712
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts01 Mar 1974Allowed
Mst. Chameli Debi and Another Vs Purusattam Singh and Another
Calcutta High Court · AIR 1974 Cal 316
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts01 Mar 1974
Golak Nath Burman Vs State of West Bengal and Others
Calcutta High Court · 78 CWN 618 : (1975) 2 ILR (Cal) 1 : (1974) 2 LLJ 98
Constitution of India, 1950 — Article 309, 311
High Courts01 Mar 1974
Aluminium Corporation of India Ltd. Vs Commissioner, Burdwan Division
Calcutta High Court · 78 CWN 626
Constitution of India, 1950 — Article 226
High Courts28 Feb 1974
Oriental Rubber Works Vs A.K. Sinha and Others
Calcutta High Court · 78 CWN 526 : (1974) 34 STC 30
Civil Procedure Code, 1908 (CPC) — Section 30Constitution of India, 1950 — Article 14, 19, 226Income Tax Act, 1961 — Section 131