High Courts07 Jul 1974
Santosh Kumar Sarkar and Others Vs State of West Bengal
Calcutta High Court · 78 CWN 980
West Bengal Estates Acquisition Act, 1953 — Section 44(2a), 44(3), 47, 5, 5A
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,724 of 3,205
High Courts05 Jul 1974Dismissed
Krishnakanta Das and Others Vs Renubala Das and Another
Calcutta High Court · 79 CWN 341
Hindu Succession Act, 1956 — Section 14
High Courts04 Jul 1974Dismissed
Calcutta Insurance Co. and Another Vs Rita Ganguli and Others
Calcutta High Court · 79 CWN 69
High Courts04 Jul 1974
Maliram Agarwala Vs Bhudarmal Agarwala
Calcutta High Court · 78 CWN 901
West Bengal Premises Tenancy Act, 1956 — Section 17, 17(1), 17(2), 17(2)(a), 17(2A)
High Courts03 Jul 1974Allowed
Sardarmull Kankaria Vs State of West Bengal
Calcutta High Court · AIR 1975 Cal 354 : 79 CWN 810 : (1974) 2 ILR (Cal) 657
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 23, 23(2), 6
High Courts03 Jul 1974
West Bengal State Electricity Board Vs Bongaon Electric Supply Co. Ltd.
Calcutta High Court · AIR 1975 Cal 137 : (1975) 1 ILR (Cal) 193
Electricity Act, 1910 — Section 5(1), 7
High Courts01 Jul 1974
State Bank of India Vs The Economic Trading Co. S.A.A. and Others
Calcutta High Court · AIR 1975 Cal 145
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Contract Act, 1872 — Section 124
High Courts01 Jul 1974
Superintendent and Remembrances of Legal Affairs Vs Darshan Mahato
Calcutta High Court · (1977) 2 ILR (Cal) 149
Penal Code, 1860 (IPC) — Section 279, 338
High Courts01 Jul 1974
Superintendent and Remembrancer of Legal Affairs Vs Darshan Mahato
Calcutta High Court · (1975) 1 ILR (Cal) 257
Penal Code, 1860 (IPC) — Section 279, 338
High Courts28 Jun 1974
Gopeswar Dassmullick and Others Vs Abdul Malik Abdulla
Calcutta High Court · 78 CWN 821
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 60, 61
High Courts27 Jun 1974Dismissed
Seimens India Ltd. Vs Phanindra Kumar Dutt
Calcutta High Court · AIR 1975 Cal 271
Arbitration Act, 1940 — Section 34
High Courts27 Jun 1974Allowed
Gourlal Mitra Vs Sm. Hara Sundari Paul
Calcutta High Court · AIR 1974 Cal 331
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 4
High Courts26 Jun 1974
Biju Patnaik Vs Income Tax Officer
Calcutta High Court · (1976) 102 ITR 96
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts26 Jun 1974
Satyanarayan Murarka Vs Union of India
Calcutta High Court · 78 CWN 884
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 226, 301
High Courts24 Jun 1974Dismissed
Lily Biscuit Company (P.) Ltd. Vs State of West Bengal
Calcutta High Court · (1974) 1 CALLT 273 : (1975) 35 STC 236
Central Sales Tax Act, 1956 — Section 6, 7, 9Constitution of India, 1950 — Article 226, 269
High Courts24 Jun 1974
Satyanarayan Murarka Vs Union of India (UOI)
Calcutta High Court · AIR 1975 Cal 316 : 78 CWN 884
Constitution of India, 1950 — Article 14, 19(1)Railways Act, 1890 — Section 28, 54
High Courts24 Jun 1974Allowed
Nemai Chakrabarty Vs Banshidhar Chakravarty and Others
Calcutta High Court · AIR 1974 Cal 333
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Jun 1974
Nawn Estates Pvt. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1977) 106 ITR 384
Income Tax Act, 1922 — Section 22(2), 22(4), 23(4), 28(1), 28(6)
High Courts19 Jun 1974
Ajit Prasad Mukherjea Vs Life Insurance Corporation of India and Others
Calcutta High Court · 78 CWN 853 : (1975) 1 LLJ 110
Air Corporations Act, 1953 — Section 45Constitution of India, 1950 — Article 133, 141, 226LIFE INSURANCE CORPORATION ACT, 1956 — Section 11, 48, 49
High Courts19 Jun 1974
Auto Distributors Ltd. Vs Guha Rice Company
Calcutta High Court · 78 CWN 984
Companies Act, 1956 — Section 125, 19, 3, 394, 394(3)