High Courts19 Feb 1975
Jnan Ranian Banerjee Vs State of West Bengal and Others
Calcutta High Court · (1975) CriLJ 1258
Maintenance of Internal Security Act, 1971 — Section 3(1)(a)(ii), 3(2)
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,714 of 3,205
High Courts18 Feb 1975Dismissed
Amulya Ratan Mukherjee and Others Vs Kali Pada Tah and Others
Calcutta High Court · AIR 1975 Cal 200
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts18 Feb 1975
Rabindra N. Das Vs Santosh Kumar Mitra and Others
Calcutta High Court · AIR 1975 Cal 381
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 11Evidence Act, 1872 — Section 114, 65, 74(2), 76Trusts Act, 1882 — Section 3
High Courts14 Feb 1975Dismissed
Pranab Kumar Biswas Vs Ajit Kumar Sen Letters
Calcutta High Court · (1976) 1 ILR (Cal) 380
Transfer of Property Act, 1882 — Section 114A
High Courts14 Feb 1975Allowed
Treasury Building Co-op. Society Vs Sukumar Ganguly and Others
Calcutta High Court · 79 CWN 573
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts14 Feb 1975
Gour Hari Dutta Vs State of West Bengal
Calcutta High Court · (1976) 1 ILR (Cal) 107
Bengal (Rural) Primary Education Act, 1930 — Section 66(2)Bengal (Rural) Primary Education Rules, 1930 — Rule 3, 3(1), 3(2), 3A, 3B(1)
High Courts13 Feb 1975Dismissed
Samar Som Vs Sm. Sadhana Som
Calcutta High Court · AIR 1975 Cal 413
Hindu Marriage Act, 1955 — Section 12(1)
High Courts13 Feb 1975
Jagadish Prasad Tulshan Vs Manjula Tulshan
Calcutta High Court · 79 CWN 543
Constitution of India, 1950 — Article 133Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 23
High Courts13 Feb 1975
In Re: Nikhilesh Nanda
Calcutta High Court · (1975) CriLJ 1137 : 79 CWN 879
Defence of India Rules, 1962 — Rule 30
High Courts12 Feb 1975
Md. Qamruddin Vs Sueba Khatoon
Calcutta High Court · (1975) 2 ILR (Cal) 359
Criminal Procedure Code, 1973 (CrPC) — Section 429, 439(1), 488, 488(3), 488(5)
High Courts12 Feb 1975
Commissioner of Income Tax Vs Electric Construction and Equipment Company Ltd.
Calcutta High Court · 79 CWN 861 : (1976) 104 ITR 101
Income Tax Act, 1922 — Section 15C(1), 15C(2)
High Courts12 Feb 1975Allowed
Lord S.P. Sinha and Others Vs Labour Enforcement Officer
Calcutta High Court · 79 CWN 923
High Courts11 Feb 1975
Netal Das and Others Vs The State
Calcutta High Court · (1975) CriLJ 957
Penal Code, 1860 (IPC) — Section 143, 379
High Courts11 Feb 1975
In Re: Dulal Chand Auddy
Calcutta High Court · AIR 1975 Cal 341
Presidency Towns Insolvency Act, 1909 — Section 12(2), 9
High Courts11 Feb 1975Dismissed
State of West Bengal Vs A.K. Ghosh and Bros
Calcutta High Court · AIR 1975 Cal 227 : 79 CWN 349 : (1975) 2 ILR (Cal) 565
Arbitration Act, 1940 — Section 21, 30, 34Evidence Act, 1872 — Section 115
High Courts06 Feb 1975
Namita Roy Chowdhury Vs State of West Bengal
Calcutta High Court · (1975) 1 ILR (Cal) 714
West Bengal Estates Acquisition Act, 1953 — Section 44(1), 44(2), 44(3), 45, 6(1)
High Courts06 Feb 1975Allowed
Additional Collector of Customs Vs Toolsidas Jewraj
Calcutta High Court · (1975) 1 ILR (Cal) 652
Constitution of India, 1950 — Article 226(1)Customs Act, 1962 — Section 11Foreign Exchange Regulation Act, 1947 — Section 12(1), 23, 23A, 23B
High Courts05 Feb 1975
Sm. Shanti Neogy Vs 1st Land Acquisition Collector, Calcutta and Another
Calcutta High Court · AIR 1975 Cal 415 : (1975) 2 ILR (Cal) 507
Land Acquisition Act, 1894 — Section 16, 31, 48, 55Land Acquisition Rules — Rule 10
High Courts05 Feb 1975
Tapan Kumar Ganguly Vs The State of West Bengal and Others
Calcutta High Court · (1975) CriLJ 1521
Constitution of India, 1950 — Article 226
High Courts05 Feb 1975Allowed
Kanti Mohan Mondal Vs Naba Kumar Pal and Others
Calcutta High Court · AIR 1975 Cal 347 : (1976) 1 ILR (Cal) 396
Bengal Money Lenders Act, 1940 — Section 36, 37, 38