COURT ARCHIVE

Calcutta High Court judgments

64,081 judgments · page 1,640 of 3,205

High Courts31 Aug 1978Allowed

Hind Galvanising and Engineering Company Pvt. Ltd. Vs State of West Bengal

Calcutta High Court · (1978) 2 ILR (Cal) 282

Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 30Industrial Disputes Act, 1947 — Section 33(2), 33A

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High Courts30 Aug 1978

Surrendra Overseas Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1979) 120 ITR 872

Income Tax Act, 1922 — Section 31, 35Income Tax Act, 1961 — Section 154, 155, 155(5), 155(7), 251

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High Courts30 Aug 1978

Northern Bengal Jute Trading Co. Ltd. Vs Commissioner of Income Tax (Central)

Calcutta High Court · (1982) 136 ITR 41

Income Tax Act, 1922 — Section 28(1)

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High Courts30 Aug 1978Dismissed

Kanailal Pramanik Vs Sm. Puspa Rani Pramanik

Calcutta High Court · AIR 1979 Cal 172 : 82 CWN 1130

Hindu Adoptions and Maintenance Act, 1956 — Section 19, 19(1), 19(2)

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High Courts30 Aug 1978

Supdt and Remenbrancer of Legal Affairs Vs N. Seen

Calcutta High Court · 83 CWN 226

Minimum Wages Act, 1948 — Section 18(1), 2

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High Courts30 Aug 1978Dismissed

Indian Overseas Bank Ltd. Vs Thermolith Products Private Ltd. and Others

Calcutta High Court · AIR 1979 Cal 112 : 82 CWN 1126

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 3A

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High Courts29 Aug 1978

V.R. Sonti Vs Commissioner of Income Tax

Calcutta High Court · (1979) 117 ITR 838

Income Tax Act, 1961 — Section 154, 254(2), 45

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High Courts29 Aug 1978

P.C. Sharma and Sons Vs Commissioner of Income Tax

Calcutta High Court · (1979) 116 ITR 758

Income Tax Act, 1961 — Section 256(1), 256(2)

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High Courts28 Aug 1978

Vishnu Agencies (P.) Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1979) 117 ITR 754

Income Tax Act, 1961 — Section 37(1)

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High Courts28 Aug 1978Allowed

Kedak Nath Goenka and Others Vs Superintendent of Central Excise and Others

Calcutta High Court · (1978) 2 ELT 538

Central Excises and Salt Act, 1944 — Section 9, 9(1), 9C, 9C(1)

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High Courts25 Aug 1978Dismissed

Paharpur Cooling Towers (Pvt.) Ltd. and Another Vs Additional Commissioner of Commercial Taxes and Others

Calcutta High Court · (1978) 42 STC 398

Constitution of India, 1950 — Article 226

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High Courts25 Aug 1978

Debendra Ch. Das Vs Commercial Tax Officer and Others

Calcutta High Court · (1978) 42 STC 458

Central Sales Tax Act, 1956 — Section 6, 9Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142

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High Courts25 Aug 1978

Commissioner of Income Tax (Central) Vs New Central Jute Mills Co. Ltd.

Calcutta High Court · (1979) 118 ITR 1005

Income Tax Act, 1922 — Section 12

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High Courts25 Aug 1978

Hindustan Gas and Industries Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1979) 117 ITR 549

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High Courts25 Aug 1978

Orient Trading Co. Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1981) 131 ITR 477

Income Tax Act, 1961 — Section 145, 256(1), 256(2)

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High Courts24 Aug 1978

Upper Ganges Sugar Mills Ltd. Vs Commissioner of Income Tax, Central

Calcutta High Court · (1981) 129 ITR 438

Companies (Profits) Surtax Act, 1964 — Section 2(8)Companies Act, 1956 — Section 205(2)

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High Courts24 Aug 1978

Bar Council of West Bengal and Others Vs Miss Ajanta Aughstin

Calcutta High Court · AIR 1979 Cal 35 : 83 CWN 35

Advocates Act, 1961 — Section 15Civil Procedure Code, 1908 (CPC) — Section 9West Bengal Bar Council Rules — Rule 34, 34(1), 36

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High Courts24 Aug 1978

Gobind Sugar Mills Ltd. Vs Commissioner of Income Tax, Central-I

Calcutta High Court · (1979) 117 ITR 747

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High Courts24 Aug 1978Dismissed

Sushil Kumar Lahiri and Others Vs Registrar of Companies

Calcutta High Court · (1983) 53 CompCas 54

Companies Act, 1956 — Section 2(40), 210(5), 621Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 469(1), 473

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High Courts22 Aug 1978

Natsin India Private Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1980) 121 ITR 672

Income Tax Act, 1961 — Section 256(2)

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