High Courts06 Feb 1979
Narendra Prasad Srivastava Vs Assistant Collector of Customs and Another
Calcutta High Court · (1979) CriLJ 451
Customs Act, 1962 — Section 105, 108, 111, 123, 135
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,634 of 3,205
High Courts06 Feb 1979Dismissed
Radhakanta Sreemany and Others Vs State of West Bengal
Calcutta High Court · 83 CWN 715
Constitution of India, 1950 — Article 14, 19(1)(f), 19(1)(g), 226Drugs and Cosmetics Act, 1940 — Section 3Essential Commodities Act, 1955 — Section 2, 2(a), 2(a)(v), 2(i), 3
High Courts05 Feb 1979Dismissed
Priyabrata Dasgupta and Others Vs Registrar of Co-Operative Societies and Others
Calcutta High Court · 83 CWN 519
Constitution of India, 1950 — Article 226
High Courts02 Feb 1979
Shyam Sundar Bhartia and Others Vs Gourishankar Bhartia and Others
Calcutta High Court · AIR 1980 Cal 230
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4(3)Evidence Act, 1872 — Section 115Limitation Act, 1963 — Article 65
High Courts31 Jan 1979
Dwip Chand Munda and Another Vs Pravash Kumar Chowdhury and Another
Calcutta High Court · AIR 1979 Cal 165 : (1979) 1 CALLT 317 : (1979) 1 CHN 107 : (1979) CriLJ 542 : 83 CWN 389
Calcutta High Court (Appellate Side) Rules — Rule 1, 5, 9(2)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Jan 1979
Sureswar Dutta and Another Vs The State of West Bengal and Others
Calcutta High Court · (1979) 01 CAL CK 0016
Bengal Municipal Act, 1932 — Section 56(5), 56A
High Courts25 Jan 1979
Albert David Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1981) 131 ITR 192
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(3), Order 33 Rule 2Companies Act, 1913 — Section 153Income Tax Act, 1922 — Section 10(2)
High Courts25 Jan 1979
Lachman Singh Vs Sm. Hasi Rani Singh and Others
Calcutta High Court · AIR 1979 Cal 196
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, 151
High Courts24 Jan 1979
Satyanarayan Kamal Kumar Vs Birendra Pr. Singh and Another
Calcutta High Court · AIR 1979 Cal 197
Bengal Money Lenders Act, 1940 — Section 2(13), 2(14), 2(9), 40(1)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7, 15Contract Act, 1872 — Section 126
High Courts19 Jan 1979Allowed
State of West Bengal Vs Bimal Kumar Sinha Sahas Roy and Another
Calcutta High Court · AIR 1979 Cal 399
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 5, 115
High Courts19 Jan 1979Dismissed
Tapan Kumar Paul Vs Krishna Kanta Paul and Others
Calcutta High Court · AIR 1980 Cal 28
Arbitration Act, 1940 — Section 30
High Courts18 Jan 1979Dismissed
Jagadish Prosad Agarwalla Vs State of West Bengal and Others
Calcutta High Court · (1979) 44 STC 412
Bengal Finance (Sales Tax) Act, 1941 — Section 5(1)(aa)
High Courts16 Jan 1979Dismissed
Musst. Jolakha Khatoon and Others Vs Sushil K. Mondal and Others
Calcutta High Court · (1979) 01 CAL CK 0001
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts15 Jan 1979
American Express International Banking Corporation Vs Union of India (UOI) and Others
Calcutta High Court · 83 CWN 439 : (1979) 2 LLJ 22
Industrial Disputes Act, 1947 — Section 10
High Courts15 Jan 1979
Ramsankar Banerjee and Others Vs Regional Transport Authority and Others
Calcutta High Court · 83 CWN 423
Penal Code, 1860 (IPC) — Section 279, 337
High Courts15 Jan 1979
State of West Bengal Vs Jogindar Mallick
Calcutta High Court · (1979) CriLJ 539
Calcutta Suburban Police Act, 1866 — Section 33A, 43Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 157, 190, 2Penal Code, 1860 (IPC) — Section 411
High Courts12 Jan 1979
Smt. Putul Rani Deb Vs Commissioner of Commercial Taxes
Calcutta High Court · (1980) 45 STC 72
Central Sales Tax Act, 1956 — Section 14
High Courts09 Jan 1979
Nawal Kishore Chowdhury and Another Vs Income Tax Officer, J-Ward and Others
Calcutta High Court · (1980) 122 ITR 576
Income Tax Act, 1961 — Section 226(3), 65
High Courts08 Jan 1979Allowed
Ali Hossain Vs State of West Bengal
Calcutta High Court · 83 CWN 559
Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 279, 304A