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Calcutta High Court judgments

64,081 judgments · page 1,626 of 3,205

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High Courts10 Jul 1979

Income Tax Officer, ''A'' Ward and Others Vs Ashoke Glass Works

Calcutta High Court · (1980) 125 ITR 491

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 123, 123(1), 124, 127, 127(1)
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High Courts10 Jul 1979

Dhanraj Chhajar Vs Union of India (UOI) and Others

Calcutta High Court · (1982) 10 ELT 963

Customs Act, 1962 — Section 110, 50, 51, 57, 62Sea Customs Act, 1878 — Section 178
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High Courts09 Jul 1979

Ang Chinck Wogn and Another Vs State of West Bengal and Another

Calcutta High Court · 84 CWN 167

Criminal Procedure Code, 1973 (CrPC) — Section 245(2)Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(a)(i), 7, 7(1)
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High Courts05 Jul 1979

Arun Kumar Mukhopadhyay and Others Vs The Institute of Chartered Accountants India and Others

Calcutta High Court · AIR 1980 Cal 40

Chartered Accountants Regulations, 1988 — Regulation 32BConstitution of India, 1950 — Article 14
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High Courts03 Jul 1979

Octovious Steel and Co. Ltd. Vs The Endogram Tea Co. Ltd.

Calcutta High Court · AIR 1980 Cal 78

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 26 Rule 5
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High Courts02 Jul 1979

Amitava Bhattacharya and Another Vs Union of India (UOI) and Others

Calcutta High Court · (1979) 07 CAL CK 0037

COMPANIES ACT, 1956 — Section 227, 617Constitution of India, 1950 — Article 12, 13, 14, 16, 226General Insurance Business (Nationalisation) Act, 1972 — Section 10, 11, 12, 13, 14
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High Courts02 Jul 1979Allowed

Amal Kumar Banerjee Vs Sm. Santi Devi

Calcutta High Court · 83 CWN 753

Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 106
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High Courts01 Jul 1979Allowed

Saptaparni Cooperative Housing Society Ltd. Vs Prof Chitta Mitra and Others

Calcutta High Court · (1979) 07 CAL CK 0006

Constitution of India, 1950 — Article 227West Bengal Co-operative Societies Act, 1983 — Section 2(37), 25(1), 9, 95, 96(3)
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High Courts28 Jun 1979Dismissed

M/s. Piyali Pictures and Another Vs State of West Bengal and Others

Calcutta High Court · (1979) 06 CAL CK 0003

Constitution of India, 1950 — Article 14, 16, 19, 226, 298
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High Courts27 Jun 1979

Santilata Mitra Vs Amal Kumar Lahari and Others

Calcutta High Court · 84 CWN 130

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7, Order 39 Rule 8, 115
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High Courts27 Jun 1979

Luxmi Chand Rustogi, etc. and Others Vs Corporation of Calcutta and Another etc.

Calcutta High Court · (1980) CriLJ 22

Prevention of Food Adulteration Act, 1954 — Section 16, 7
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High Courts27 Jun 1979

H.A. Nanji and Co. Vs Income Tax Officer, ''A'' Ward and Others

Calcutta High Court · (1979) 1 CALLT 156 : (1979) 2 CompLJ 85 : (1979) 120 ITR 593

Income Tax Act, 1961 — Section 147, 148
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High Courts22 Jun 1979

Ritz Continental Hotels Ltd. Vs The State

Calcutta High Court · (1980) CriLJ 414

COMPANIES ACT, 1956 — Section 12, 162, 168, 58A, 629ACriminal Procedure Code, 1973 (CrPC) — Section 468
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High Courts22 Jun 1979

Ganga Cold Storage Company Ltd. and Others Vs State of West Bengal and Others

Calcutta High Court · (1979) 06 CAL CK 0010

COMPANIES ACT, 1956 — Section 146Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 100, 144
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High Courts21 Jun 1979

Radha Shyam Bagaria Vs Union of India (UOI) and Others

Calcutta High Court · (1979) 06 CAL CK 0026

Industrial Disputes Act, 1947 — Section 10, 2Mines Act, 1952 — Section 2, 25GPORTS ACT, 1908 — Section 2, 3
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High Courts21 Jun 1979Allowed

Dover Road Co-operative Housing Society Ltd. and Others Vs Corporation of Calcutta and Others

Calcutta High Court · AIR 1980 Cal 141

Calcutta Municipal Act, 1951 — Section 174, 180
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High Courts21 Jun 1979

Jai Kumar Kankaria Vs Competent Authority and Others

Calcutta High Court · (1981) 130 ITR 593

Income Tax Act, 1961 — Section 269C, 269C(1), 269C(2), 269D
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High Courts21 Jun 1979

Pijus Das Gupta and Ors Vs State of West Bengal and Others

Calcutta High Court · 84 CWN 1

Constitution of India, 1950 — Article 14, 226, 31, 31A
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High Courts21 Jun 1979

P.C. Bank and Others Vs Indian Overseas Bank and Others

Calcutta High Court · (1979) 06 CAL CK 0001

Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 10A, 12, 18, 2, 22
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High Courts20 Jun 1979Dismissed

Karnani Properties Ltd. Vs Corporation of Calcutta

Calcutta High Court · 84 CWN 48

Constitution of India, 1950 — Article 13, 13(2), 14, 16, 226Evidence Act, 1872 — Section 3, 65, 91General Clauses Act, 1897 — Section 2, 25
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