COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 1,566 of 3,204

High Courts28 Jan 1983

Industrial Fuel Marketing Co. Vs Union of India (UOI)

Calcutta High Court · AIR 1983 Cal 253

Coal Mines (Nationalisation) Act, 1973 — Section 3(3)Constitution of India, 1950 — Article 226(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 3

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High Courts25 Jan 1983

CRESCENT DYES AND CHEMICALS LTD. Vs COMMISSIONER OF INCOME TAX.

Calcutta High Court · (1984) 38 CTR 365

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High Courts21 Jan 1983

Union of India (UOI) Vs Subodh Kumar

Calcutta High Court · (1984) CriLJ 367

Customs Act, 1962 — Section 135, 137

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High Courts20 Jan 1983

New Central Jute Mills Co. Ltd. Vs VEB Deutfracht Seereederei Rostock and Others

Calcutta High Court · AIR 1983 Cal 225

Civil Procedure Code, 1908 (CPC) — Section 86, 87, 87AConstitution of India, 1950 — Article 51

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High Courts18 Jan 1983

Grindlays Bank Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1983) 36 CTR 212 : (1984) 145 ITR 119 : (1983) 15 TAXMAN 273

Income Tax Act, 1961 — Section 139(8), 163

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High Courts17 Jan 1983

Hooghly Docking and Engineering Co. Ltd. Vs Commissioner, Commercial Taxes

Calcutta High Court · (1983) 53 STC 198

Central Sales Tax Act, 1956 — Section 3, 4, 9

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High Courts14 Jan 1983

In Re: Madhusudan Banerjee

Calcutta High Court · (1983) 01 CAL CK 0015

Calcutta Municipal Act, 1951 — Section 505, 507

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High Courts14 Jan 1983Allowed

Sm. Umarani Sen and Others Vs Sudhir Kumar Datta and Others

Calcutta High Court · AIR 1984 Cal 230

Carriers Act, 1865 — Section 5, 8Contract Act, 1872 — Section 180Partnership Act, 1932 — Section 69(2)

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High Courts12 Jan 1983Dismissed

Ranu Sen Gupta and Others Vs The State of West Bengal and Others

Calcutta High Court · AIR 1983 Cal 144 : 87 CWN 330

Bengal Municipal Act, 1932 — Section 16, 56A, 56A(2), 67A

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High Courts11 Jan 1983

Commissioner of Income Tax Vs Imperial Chemical Industries

Calcutta High Court · (1983) 34 CTR 224 : (1984) 145 ITR 447 : (1983) 13 TAXMAN 358

Income Tax Act, 1961 — Section 256(1)

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High Courts10 Jan 1983

Commissioner of Income Tax Vs Rajendra Trading Co. (P.) Ltd.

Calcutta High Court · (1984) 41 CTR 71 : (1984) 146 ITR 637

Income Tax Act, 1961 — Section 256(1)

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High Courts24 Dec 1982Allowed

Krishna Gopal Saha Vs Nityananda Saha and Others

Calcutta High Court · (1982) 12 CAL CK 0025

Civil Procedure Code, 1908 (CPC) — Section 47, 60West Bengal Premises Tenancy Act, 1956 — Section 14, 30

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High Courts24 Dec 1982Allowed

Basudeb Biswas and Others Vs Radhanath Maity and Others

Calcutta High Court · (1982) 12 CAL CK 0002

Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Transfer of Property Act, 1882 — Section 10, 11

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High Courts23 Dec 1982

In Re: Ebadat Ali

Calcutta High Court · (1982) 12 CAL CK 0026

Essential Commodities Act, 1955 — Section 3, 6A, 6C, 6E, 7

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High Courts23 Dec 1982Allowed

Collector of Customs and Others Vs Md. Habibul Haque

Calcutta High Court · (1982) 12 CAL CK 0023

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 3, 4

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High Courts23 Dec 1982Allowed

Union of India (UOI) and Others Vs Hindustan Aluminium Corporation Limited and Another

Calcutta High Court · AIR 1983 Cal 307 : (1983) 1 CALLT 299 : 87 CWN 450

Aluminium Control Order, 1970 — Section 4ACivil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 14, 19(1), 226, 265, 266

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High Courts23 Dec 1982Dismissed

Samaresh Mukherjee and Others Vs State of West Bengal and Others

Calcutta High Court · (1982) 12 CAL CK 0003

Bengal Municipal Act, 1932 — Section 134, 16, 2, 3, 6Constitution of India, 1950 — Article 14

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High Courts23 Dec 1982Allowed

Ujjal Kumar Sing and Others Vs Lakshman Chandra Singh and Others

Calcutta High Court · 87 CWN 441

Hindu Succession Act, 1956 — Section 18

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High Courts22 Dec 1982

Tulsidas Mundhra Vs The Official Liquidator and Others

Calcutta High Court · AIR 1983 Cal 403

Civil Procedure Code, 1908 (CPC) — Section 51

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High Courts21 Dec 1982

Commissioner of Income Tax Vs Amalendu Paul

Calcutta High Court · (1983) 34 CTR 174 : (1984) 145 ITR 439 : (1983) 13 TAXMAN 325

Income Tax Act, 1961 — Section 131, 271(1)

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