High Courts14 Mar 1984Dismissed
Pijush Kanti Guha Vs Smt. Kinnori Mullick
Calcutta High Court · AIR 1984 Cal 184 : 88 CWN 615
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 19 Rule 1, Order 19 Rule 2, Order 39 Rule 1
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,549 of 3,204
High Courts12 Mar 1984
Commissioner of Income Tax Vs Kusum Products Limited
Calcutta High Court · (1984) 41 CTR 357 : (1984) 149 ITR 250 : (1984) 19 TAXMAN 60
Income Tax Act, 1961 — Section 37
High Courts12 Mar 1984
Msmt. Zulekha Begum (Khatun) Vs Commissioner of Income Tax
Calcutta High Court · (1984) 41 CTR 359 : (1984) 149 ITR 398
Income Tax Act, 1961 — Section 271(1)
High Courts09 Mar 1984
Asiatic Oxygen And Acetylene Co. Ltd. and Another Vs Entry Tax Officer, Banitabla and Others
Calcutta High Court · AIR 1984 Cal 140
Constitution of India, 1950 — Article 14, 19
High Courts09 Mar 1984Allowed
Asiatic Oxygen and Acetylene Co. Ltd. and Another Vs Entry Tax Officer, Banitable and Others
Calcutta High Court · AIR 1984 Cal 140
Constitution of India, 1950 — Article 14, 245General Clauses Act, 1897 — Section 14Taxes on Entry of Goods into Calcutta Metropolitan Area Act, 1972 — Section 20, 20, 21, 21, 35
High Courts07 Mar 1984
Sudhansu Sekhar Paul Vs Ajaendu Paul and Others
Calcutta High Court · (1984) 03 CAL CK 0044
Arbitration Act, 1940 — Section 20
High Courts05 Mar 1984Dismissed
Panka Lal Bag Vs Santosh Kumar Sikdar
Calcutta High Court · AIR 1984 Cal 232 : 88 CWN 504
Calcutta High Court (Original Side) Rules, 1914 — Rule 14Calcutta High Court Civil Rules, 1935 — Rule 208Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 115, 151
High Courts05 Mar 1984Dismissed
Smt. Meghamala Roy and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1985 Cal 91
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, 151
High Courts02 Mar 1984Allowed
In Re: Md. Dawood
Calcutta High Court · 88 CWN 543
Bengal Wakf Act, 1934 — Section 40
High Courts01 Mar 1984Dismissed
Sm. Parimal Bala Roy and Others Vs Santosh Kumar Bhattacharya
Calcutta High Court · AIR 1984 Cal 205 : 88 CWN 510
West Bengal Premises Tenancy Act, 1956 — Section 13(1)
High Courts01 Mar 1984
State Bank of India Vs Himalaya Shipping Co. Ltd.
Calcutta High Court · AIR 1985 Cal 85
Merchant Shipping Act, 1958 — Section 139, 145, 146, 148
High Courts01 Mar 1984
Kali Prasad Basu and Others Vs Susanta Kumar Pratihar and Others
Calcutta High Court · AIR 1984 Cal 278
Limitation Act, 1963 — Section 5West Bengal Premises Tenancy Act, 1956 — Section 17(2)
High Courts01 Mar 1984
Haidar Ali Mondal Vs State of West Bengal and Others
Calcutta High Court · 88 CWN 536
West Bengal Land Reforms Act, 1955 — Section 14N, 14T(3)
High Courts01 Mar 1984
Income Tax Officer, H-Ward Vs Anandilal Goenka
Calcutta High Court · (1984) 148 ITR 26 : (1984) 19 TAXMAN 57
Income Tax Act, 1961 — Section 148
High Courts01 Mar 1984Allowed
Himaja Kr. Ghosh Vs Ranjit Kr. Sarkar and Others
Calcutta High Court · 88 CWN 548
Criminal Procedure Code, 1973 (CrPC) — Section 246(1), 247Penal Code, 1860 (IPC) — Section 22, 379West Bengal Land Reforms Act, 1955 — Section 18(1), 21(3)
High Courts29 Feb 1984
Union of India (UOI) Vs Bilas Singh and Co. and Another
Calcutta High Court · AIR 1984 Cal 261
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 30 Rule 2(1), 11Partnership Act, 1932 — Section 46, 47
High Courts29 Feb 1984
Bhupendra Nath Ghoshal Vs Dulal Dey and Others
Calcutta High Court · 88 CWN 459
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 363, 401, 482Penal Code, 1860 (IPC) — Section 34, 361, 363, 365, 368
High Courts28 Feb 1984
Debendra Chandra Mondal Vs Ratan Mitra
Calcutta High Court · AIR 1984 Cal 316
Evidence Act, 1872 — Section 45
High Courts28 Feb 1984Allowed
West Bengal Industrial Development Corporation Limited and Others Vs West Bengal Industrial Development Corporation Employees Union and Another
Calcutta High Court · 88 CWN 682
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts27 Feb 1984
L.M. Thapar Vs Commissioner of Income Tax
Calcutta High Court · (1984) 41 CTR 55 : (1984) 149 ITR 383