High Courts26 Apr 1984Dismissed
Nishit Kumar Sikdar Gobinda Saraya Vs Sunil Kumar Bose
Calcutta High Court · AIR 1984 Cal 371 : 88 CWN 971
West Bengal Premises Tenancy Act, 1956 — Section 10, 17, 19, 2, 8
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,546 of 3,204
High Courts26 Apr 1984
Satyanarayan Saha and Others Vs State of West Bengal and Others
Calcutta High Court · 89 CWN 1101
Bengal Municipal Act, 1932 — Section 138(1)(CC)
High Courts25 Apr 1984Dismissed
Nabadwip Bera Vs Balai Chandra Porey and Another
Calcutta High Court · AIR 1985 Cal 216
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 107
High Courts24 Apr 1984
M/s. Guha and Co. and Another Vs R.N. Misra and Another
Calcutta High Court · 88 CWN 764
Industrial Disputes Act, 1947 — Section 10, 17A, 19(3), 19(6), 29
High Courts23 Apr 1984Dismissed
Indrajit Sinha Vs B.L. Rathi
Calcutta High Court · 88 CWN 823
Arbitration Act, 1940 — Section 10, 31, 32, 33, 41(a)Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 134A
High Courts23 Apr 1984Allowed
Anil Pahar Vs Subhas Mahato and Others
Calcutta High Court · AIR 1985 Cal 169 : 88 CWN 756
Civil Procedure Code, 1908 (CPC) — Section 80West Bengal Panchayat Act, 1957 — Section 204West Bengal Panchayat Rules, 1958 — Rule 75
High Courts19 Apr 1984
Chandan Kumar Mukherjee Vs Sakur Banu Mullick
Calcutta High Court · AIR 1984 Cal 236
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 2
High Courts18 Apr 1984Dismissed
Subrata Sarkar and Another Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1986 Cal 198 : 88 CWN 885
High Courts18 Apr 1984Dismissed
Sushila Hati and Others Vs Subhas and Others
Calcutta High Court · AIR 1985 Cal 197
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 15
High Courts16 Apr 1984Dismissed
Sreemati Tapati Naskar Vs Lakshmi Kanto Naskar
Calcutta High Court · 88 CWN 830
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 17 Rule 3(a), Order 17 Rule 3(b), Order 9 Rule 13
High Courts14 Apr 1984
Jayashree Textiles and Industries and Others Vs Collector of Central Excise
Calcutta High Court · 88 CWN 818 : (1985) 4 ECC 22 : (1985) 22 ELT 708
Central Excise Rules, 1944 — Rule 10, 10A, 173G, 173Q, 56A
High Courts12 Apr 1984Dismissed
Motipur Sugar Factory Ltd. and Another Vs Joint Secretary, Govt. of India, Ministry of Industry and Others
Calcutta High Court · AIR 1984 Cal 240 : (1986) 60 CompCas 955
Constitution of India, 1950 — Article 226Industries (Development and Regulation) Act, 1951 — Section 18AA, 18AA(1)
High Courts12 Apr 1984Allowed
Mir Abdul Jalil Vs State of West Bengal
Calcutta High Court · AIR 1984 Cal 200 : 88 CWN 739
Constitution of India, 1950 — Article 299, 299(1)Contract Act, 1872 — Section 70
High Courts12 Apr 1984Dismissed
Sm. Katyani Dutta Vs Mantu Shaw Alias Mantu Chandra Shaw
Calcutta High Court · 88 CWN 776
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Electricity Act, 1910 — Section 10(2), 12(2), 22Transfer of Property Act, 1882 — Section 108
High Courts11 Apr 1984Dismissed
B.K. Dutta Vs Sm. Nita Madan and Another
Calcutta High Court · AIR 1984 Cal 228
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts11 Apr 1984Dismissed
In Re: Hiralal Bandopadhyaya and Others
Calcutta High Court · 88 CWN 828
Constitution of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 18, 18(1)
High Courts10 Apr 1984Dismissed
In Re: Janab Majibullah
Calcutta High Court · AIR 1984 Cal 249
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts10 Apr 1984Dismissed
In Re: Kailash Nath Roy
Calcutta High Court · AIR 1984 Cal 384 : 88 CWN 743
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts10 Apr 1984
State Trading Corporation of India Vs Tara Jewellers and Others
Calcutta High Court · AIR 1986 Cal 263
Civil Procedure Code, 1908 (CPC) — Section 34Sales of Goods Act, 1930 — Section 61
High Courts09 Apr 1984
Asit Baran Chaudhury and Another Vs Profulla Chandra Bose
Calcutta High Court · AIR 1984 Cal 366