High Courts24 Jan 1985
Commissioner of Income Tax Vs United Supply Agency (P.) Ltd.
Calcutta High Court · (1986) 54 CTR 138 : (1985) 155 ITR 262 : (1985) 22 TAXMAN 224
Income Tax Act, 1961 — Section 36(1), 40
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,533 of 3,204
High Courts22 Jan 1985
Girish Chandra Kar and Another Vs Kartick Chandra Banerjee
Calcutta High Court · 89 CWN 549
Contract Act, 1872 — Section 62Evidence Act, 1872 — Section 73Registration Act, 1908 — Section 17(1)(d), 50
High Courts21 Jan 1985Dismissed
Govind Ram Aggarwal Vs Collector of Customs and Others
Calcutta High Court · (1988) 35 ELT 280
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 12, 14, 15, 15(1), 25Customs Tariff Act, 1975 — Section 3, 3(1)
High Courts18 Jan 1985
Baptist Church Trust Association and Another Vs Member, Company Law Board and Others
Calcutta High Court · (1986) 60 CompCas 381
Companies Act, 1956 — Section 186
High Courts18 Jan 1985
Saroj Kumar Maheswari Vs Hindusthan Motors Ltd. and Another
Calcutta High Court · (1985) 49 CTR 9 : (1985) 154 ITR 363 : (1986) 28 TAXMAN 12
Income Tax Act, 1961 — Section 192, 243, 244
High Courts17 Jan 1985Allowed
Samir Kumar Das Vs M/s. Khagen Ghosh and Others
Calcutta High Court · 89 CWN 949
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)Prevention of Food Adulteration Act, 1954 — Section 11, 13, 13(2), 13(3), 13(5)
High Courts17 Jan 1985
Md. Hasib Vs Imamuddin Haji and Others
Calcutta High Court · (1985) CriLJ 1530 : 89 CWN 602
Criminal Procedure Code, 1973 (CrPC) — Section 156, 169, 173, 190, 200Penal Code, 1860 (IPC) — Section 341, 380, 504, 506
High Courts16 Jan 1985Allowed
Bimal Kumar Dasgupta Vs Smt. Radha Mukherjee
Calcutta High Court · AIR 1985 Cal 322
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 29B
High Courts16 Jan 1985Dismissed
Sm. Lalita Pattrea Vs Ramani Kanta Das
Calcutta High Court · 89 CWN 587
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(1)(j), 13(1)(k), 13(6), 17(3)
High Courts16 Jan 1985Dismissed
Nandalal Chowdhury Vs Monika Banerjee
Calcutta High Court · 89 CWN 447
West Bengal Premises Tenancy Act, 1956 — Section 13(1)(a), 13(1)(f), 13(1)(r), 13(6)
High Courts15 Jan 1985
Dhirendra Nath Biswas and Others Vs The State
Calcutta High Court · (1985) CriLJ 1022 : 89 CWN 403
Criminal Procedure Code, 1973 (CrPC) — Section 192, 226, 234, 313, 314Penal Code, 1860 (IPC) — Section 323, 324, 504
High Courts14 Jan 1985
Commissioner of Income Tax Vs Oyster Packagers (P.) Ltd.
Calcutta High Court · (1986) 53 CTR 427 : (1985) 152 ITR 471
Income Tax Act, 1961 — Section 80J
High Courts14 Jan 1985
Commissioner of Income Tax Vs Jiyajeerao Cotton Mills Ltd.
Calcutta High Court · (1985) 154 ITR 323
Companies (Profits) Surtax Act, 1964 — Rule 1Income Tax Act, 1961 — Section 57, 80K, 80L, 80M
High Courts10 Jan 1985Allowed
Sanat Kumar Banerjee Vs State of West Bengal and Others
Calcutta High Court · 89 CWN 752
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 198, 199, 199(1)Penal Code, 1860 (IPC) — Section 500, 501, 502
High Courts10 Jan 1985Dismissed
Smt. Urmila Dasi Vs Probodh Ch. Ghosh and Another
Calcutta High Court · AIR 1986 Cal 383 : 89 CWN 465
Trusts Act, 1882 — Section 82
High Courts10 Jan 1985
Clan Line Steamers Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1986) 54 CTR 165 : (1985) 156 ITR 631 : (1985) 23 TAXMAN 466
Income Tax Act, 1922 — Section 35Income Tax Act, 1961 — Section 154, 244, 297(2)
High Courts09 Jan 1985
R.K. Gupta Vs Sankar Mukherjee and Another
Calcutta High Court · (1985) CriLJ 1025 : 89 CWN 526
Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 500
High Courts08 Jan 1985
Commissioner of Income Tax Vs R.V. Briggs and Co. (P.) Ltd.
Calcutta High Court · (1986) 54 CTR 147 : (1985) 155 ITR 495 : (1986) 25 TAXMAN 105
Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 256(1)Industrial Disputes Act, 1947 — Section 17
High Courts07 Jan 1985
Oil India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1986) 50 CTR 355 : (1986) 159 ITR 151
Income Tax Act, 1961 — Section 32, 33
High Courts07 Jan 1985
Commissioner of Income Tax Vs Doon Foundation
Calcutta High Court · (1986) 53 CTR 440 : (1985) 154 ITR 208
Income Tax Act, 1961 — Section 10(22), 12A