Commissioner of Income Tax Vs Bengal Assam Steamship Company Ltd.
Calcutta High Court · (1985) 49 CTR 23 : (1985) 155 ITR 26 : (1985) 22 TAXMAN 356
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Calcutta High Court · (1985) 49 CTR 23 : (1985) 155 ITR 26 : (1985) 22 TAXMAN 356
Calcutta High Court · 89 CWN 728
Calcutta High Court · AIR 1985 Cal 445
Calcutta High Court · 89 CWN 1070
Calcutta High Court · AIR 1985 Cal 222 : 89 CWN 573
Calcutta High Court · (1986) 50 CTR 230 : (1986) 159 ITR 770 : (1987) 32 TAXMAN 385
Calcutta High Court · AIR 1986 Cal 246 : 89 CWN 787
Calcutta High Court · AIR 1985 Cal 281
Calcutta High Court · AIR 1985 Cal 225
Calcutta High Court · AIR 1985 Cal 248 : (1985) 1 CALLT 153 : (1985) 1 CHN 428 : (1985) 2 CompLJ 64 : 89 CWN 559
Calcutta High Court · (1985) 02 CAL CK 0027
Calcutta High Court · AIR 1986 Cal 132 : 89 CWN 700
Calcutta High Court · 89 CWN 559
Calcutta High Court · 89 CWN 792
Calcutta High Court · 89 CWN 692
Calcutta High Court · AIR 1986 Cal 85
Calcutta High Court · (1986) 2 LLJ 80
Calcutta High Court · (1986) 9 ECR 82
Calcutta High Court · (1986) 52 CTR 88 : (1985) 156 ITR 701
Calcutta High Court · 89 CWN 557