High Courts04 Jul 1985
Gangaram Himmatmal Mansukharia Vs Tushar Kanti Nag
Calcutta High Court · 90 CWN 47
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,523 of 3,204
High Courts03 Jul 1985Partly Allowed
Trustees for the Improvement of Calcutta Vs Nityananda Paul and Others
Calcutta High Court · (1985) 07 CAL CK 0032
West Bengal Government Premises (Tenancy Regulation) Act, 1976 — Section 2, 3(2)
High Courts03 Jul 1985Allowed
Ranipet Chemicals and Engineering Co. Pvt. Ltd. Vs Swastik Stainless Steel Stores
Calcutta High Court · AIR 1986 Cal 76
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 9 Rule 13
High Courts02 Jul 1985
Commissioner of Income Tax Vs Koomsong Tea Co. Ltd.
Calcutta High Court · (1986) 54 CTR 127 : (1985) 156 ITR 384 : (1986) 25 TAXMAN 114
Income Tax Act, 1961 — Section 139(8), 207, 208, 209, 210
High Courts01 Jul 1985Dismissed
Shyam Sundar Gupta Vs Deoki Nandan Podder
Calcutta High Court · 90 CWN 162
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 17Constitution of India, 1950 — Article 173Limitation Act, 1963 — Section 29(2), 5
High Courts01 Jul 1985
Sankarlal Saraf Vs State of West Bengal
Calcutta High Court · (1986) 9 ECC 85 : (1993) 67 ELT 477
Criminal Procedure Code, 1973 (CrPC) — Section 167, 439, 482Customs Act, 1962 — Section 104, 135Foreign Exchange Regulation Act, 1973 — Section 35
High Courts27 Jun 1985Allowed
Basudeb Halder and Another Vs Ashoke Halder and Others
Calcutta High Court · 89 CWN 1092
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1), 146(1)(2)
High Courts26 Jun 1985Dismissed
Birendra Nath Mukherjee Vs State of West Bengal and Others
Calcutta High Court · 89 CWN 1126
General Clauses Act, 1897 — Section 3(27)Penal Code, 1860 (IPC) — Section 53
High Courts26 Jun 1985Allowed
Kalika Press (P) Ltd. and Others Vs State and Another
Calcutta High Court · 90 CWN 26
Criminal Procedure Code, 1973 (CrPC) — Section 251, 300, 31, 313, 397
High Courts25 Jun 1985
Commissioner of Income Tax Vs Dhaniram Gupta and Co.
Calcutta High Court · (1986) 51 CTR 113 : (1986) 158 ITR 531 : (1986) 24 TAXMAN 113
Income Tax Act, 1961 — Section 186(1)
High Courts25 Jun 1985
Aswini Pathak and Upai Alias Gurupada Pathak Vs The State
Calcutta High Court · 90 CWN 106
Penal Code, 1860 (IPC) — Section 395
High Courts24 Jun 1985
Commissioner of Income Tax Vs Mrs. A. Ghosh
Calcutta High Court · (1986) 52 CTR 418 : (1986) 159 ITR 124 : (1986) 25 TAXMAN 81
Income Tax Act, 1961 — Section 168(4)
High Courts24 Jun 1985Dismissed
Josef Meisaner GMBR and Co. Vs Kanoria Chemicals and Industries Ltd. and Another
Calcutta High Court · AIR 1986 Cal 45
Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 2, 3
High Courts21 Jun 1985Dismissed
Chandmall Chopra and Another Vs State of West Bengal
Calcutta High Court · AIR 1986 Cal 111
Calcutta High Court Rules, 1914 — Rule 2Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts21 Jun 1985Allowed
Haripada Roy and Others Vs Rashbehary Mallick
Calcutta High Court · 89 CWN 1154
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts21 Jun 1985
Alok Nath Bhadra Vs Alok Dutta Das and Another
Calcutta High Court · 90 CWN 103
Penal Code, 1860 (IPC) — Section 499, 500, 501Press and Registration of Books Act, 1867 — Section 3, 5
High Courts17 Jun 1985Partly Allowed
Sukhamoy Baj and Others Vs Nemai Mondal and Others
Calcutta High Court · AIR 1986 Cal 100 : (1985) 2 CHN 90 : 89 CWN 1057
West Bengal Estates Acquisition Act, 1953 — Section 4, 6
High Courts17 Jun 1985Allowed
J.N. Roy Chowdhury (Traders) P. Ltd. Vs Jainti Enterprises
Calcutta High Court · (1987) 61 CompCas 504 : 90 CWN 974
COMPANIES ACT, 1956 — Section 434
High Courts17 Jun 1985Allowed
Sankari Prasad Kundu Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1987 Cal 53 : 90 CWN 185
Arbitration Act, 1940 — Section 19Civil Procedure Code, 1908 (CPC) — Section 34
High Courts14 Jun 1985
Commissioner of Income Tax Vs American Export Isbrandtsen Lines Ltd.
Calcutta High Court · (1986) 53 CTR 76 : (1985) 156 ITR 360 : (1987) 30 TAXMAN 199
Income Tax Act, 1961 — Section 29, 32, 32(1), 32(2), 72