High Courts12 Mar 1987Dismissed

Sachindra Kr. Bose Vs State

Calcutta High Court · (1987) 03 CAL CK 0022

Constitution of India, 1950 — Article 20(3), 20(8), 29(3)Criminal Procedure Code, 1973 (CrPC) — Section 91, 94Penal Code, 1860 (IPC) — Section 420, 465, 467, 469, 471
High Courts27 Feb 1987

In Re : Nirmalendu Chakraborty

Calcutta High Court · 92 CWN 194

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 107, 151Limitation Act, 1963 — Section 21, 21(1), 22, 22(2)