CourtKutchehry.com

COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 1,474 of 3,204

High Courts06 Apr 1988

Bank of India and Others Vs Kalyan Kumar Sarkar

Calcutta High Court · (1998) 2 CALLT 130 : (1998) 2 CHN 15 : (1999) 1 LLJ 904

Bank of India (Officers Service) Regulations, 1979 — Regulation 20, 20(2), 45, 46Bank of India Gratuity Fund Rules — Rule 20(2), 8, 9Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 1(2), 12(2), 21
Read judgment
High Courts06 Apr 1988Dismissed

Lava Mishra Vs Collector of Customs

Calcutta High Court · (1989) 22 ECC 94 : (1989) 40 ELT 301

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 104, 108, 129A, 3, 74Gold (Control) Act, 1968 — Section 71
Read judgment
High Courts28 Mar 1988Dismissed

B.K. Gupta Vs The Lt. Governor

Calcutta High Court · AIR 1989 Cal 89

Constitution of India, 1950 — Article 226, 300ALand Acquisition Act, 1894 — Section 11, 18, 4, 6Limitation Act, 1963 — Section 14
Read judgment