High Courts23 Sept 1988
Ajita Ray and Others Vs The Competent Authority and Others
Calcutta High Court · (1989) 1 CALLT 46 : 93 CWN 757
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2(c), 20, 23, 3, 33
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,463 of 3,204
High Courts22 Sept 1988
Siddheswar Das and Others Vs Dhirendra Nath Das and Others
Calcutta High Court · (1989) 1 CALLT 419 : 100 CWN 1040
High Courts22 Sept 1988
In Re: Swadesh Ranjan Sarkar
Calcutta High Court · (1989) 1 CALLT 415 : (1989) 19 ECC 158 : (1989) 21 ECR 100 : (1993) 64 ELT 190
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 3
High Courts21 Sept 1988
M/S. Associated Indam Mechanical Private Ltd. and Another Vs C.E.S.C. and Others
Calcutta High Court · (1989) 1 CALLT 187
Electricity Act, 1910 — Section 12(2)West Bengal Premises Tenancy Act, 1997 — Section 16
High Courts21 Sept 1988
Associated Indam Mechanical Private Ltd. and Another Vs C.E.S.C. and Others
Calcutta High Court · (1989) 1 CALLT 187
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 12(2)
High Courts21 Sept 1988Dismissed
Manu Bhai Some Chand Vora Vs S. K. Kar, S.D.J.M., Alipore and Others
Calcutta High Court · (1989) 1 CALLT 245
Constitution of India, 1950 — Article 226(1A)Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 403, 406, 420
High Courts21 Sept 1988Dismissed
Manu Bhai Some Chand Vora Vs S.K. Kar, S.D.J.M. and Others
Calcutta High Court · (1989) 1 CALLT 245
Constitution of India, 1950 — Article 226(1A), 266
High Courts20 Sept 1988Dismissed
Niharbala Banerjee and Another Vs State
Calcutta High Court · (1989) 1 CALLT 307
Evidence Act, 1872 — Section 113A, 32(1)Penal Code, 1860 (IPC) — Section 107, 306
High Courts20 Sept 1988
Method Trading and Investment Ltd. Vs Shree Ambica Jute Mills Ltd.
Calcutta High Court · AIR 1989 Cal 288
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 3(5)
High Courts19 Sept 1988
Commissioner of Income Tax Vs Bally Jute Co. Ltd.
Calcutta High Court · (1990) 182 ITR 428
Income Tax Act, 1961 — Section 37
High Courts19 Sept 1988
Commissioner of Income Tax Vs United Collieries Ltd.
Calcutta High Court · (1990) 49 TAXMAN 227
Income Tax Act, 1961 — Section 80M
High Courts15 Sept 1988Dismissed
Sushil Kumar Kayan Vs Asstt. Collector of Customs and Others
Calcutta High Court · (1989) 39 ELT 516
Customs Act, 1962 — Section 110
High Courts15 Sept 1988Dismissed
M/s. Braithwaite and Company Ltd. Vs Second Industrial Tribunal, West Bengal and Others
Calcutta High Court · (1989) 2 CALLT 8
Industrial Disputes Act, 1947 — Section 10, 11A
High Courts15 Sept 1988Dismissed
Braithwaite and Co. Ltd. Vs Second Industrial Tribunal and Others
Calcutta High Court · (1989) 2 CALLT 8
Industrial Disputes Act, 1947 — Section 10West Bengal Factories (Welfare Officers) Rules, 1971 — Rule 9(3)
High Courts15 Sept 1988Allowed
Srikanta Haldar Vs The Union of India and Others
Calcutta High Court · 93 CWN 511
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts12 Sept 1988
Atmaram Kanoria Vs R.H. Wright and Others
Calcutta High Court · (1989) 1 CALLT 285
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, 100
High Courts12 Sept 1988
Commissioner of Income Tax Vs Bansidhar Jalan and Sons.
Calcutta High Court · (1989) 78 CTR 49 : (1990) 184 ITR 264
Income Tax Act, 1961 — Section 43(5)
High Courts12 Sept 1988
Commissioner of Income Tax Vs Basumati (P.) Ltd.
Calcutta High Court · (1989) 180 ITR 175 : (1990) 49 TAXMAN 217
Income Tax Act, 1961 — Section 256, 271(1)
High Courts12 Sept 1988
Commissioner of Income Tax Vs Soorajmull Nagarmull
Calcutta High Court · (1989) 77 CTR 84 : (1990) 185 ITR 421 : (1989) 44 TAXMAN 71
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 254
High Courts12 Sept 1988
Commissioner of Income Tax Vs Prakash Ch. (P.) Ltd.
Calcutta High Court · (1990) 48 TAXMAN 190
Income Tax Act, 1961 — Section 256(1)