High Courts11 Apr 2023Disposed Of
Soma Bairagya (Chakraborty) Vs State Of West Bengal And Others
Calcutta High Court · (2023) 04 CAL CK 0020
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 144 of 3,201
High Courts11 Apr 2023Dismissed
Abdul Kafil Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 04 CAL CK 0019
Constitution Of India, 1950 — Article 226, 227, 243, 243C, 243C(2), 243K, 243O, 243ZA, 243ZA(1), 243ZG, 243ZG(a), 243ZG(b), 329West Bengal Panchayat Election Rules, 2006 — Rule 22, 22(1), 22(1)(a), 22(1)(b), 22(1)(c), 23(4)West Bengal Panchayat Act, 1973 — Section 3(1), 3(3), 3(3)(c), 4(2), 49(2)
High Courts11 Apr 2023Allowed
Nabin Chandra Prodhan & Ors. Vs State Of West Bengal.
Calcutta High Court · (2023) 04 CAL CK 0018
Essential Commodities Act, 1955 — Section 7(1)(a)(i)Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Apr 2023Allowed
Jitindra Nath Jana & Anr. Vs State Of West Bengal.
Calcutta High Court · (2023) 04 CAL CK 0017
Essential Commodities Act, 1955 — Section 7(1)(a)(i)Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Apr 2023Dismissed
National Insurance Company Limited Vs Tapas Kumar Ghosh & Others
Calcutta High Court · (2023) 04 CAL CK 0023
Code of Civil Procedure, 1908 — Order 41, Order 41 Rule 33West Bengal Motor Vehicles Rules, 1989 — Section 346(3)Motor Vehicles Act, 1988 — Section 166, 168, 170, 173
High Courts10 Apr 2023Disposed Of
Bajaj Allianz General Insurance Company Limited Vs Rina Mondal And Others
Calcutta High Court · (2023) 04 CAL CK 0022
Motor Vehicles Act, 1988 — Section 149(2), 166
High Courts05 Apr 2023Allowed
Ashoke Kumar Sarkar & Anr. Vs State Of West Bengal.
Calcutta High Court · (2023) 04 CAL CK 0014
High Courts05 Apr 2023Dismissed
Srikanta Dhara Vs State Of West Bengal
Calcutta High Court · (2023) 04 CAL CK 0013
Indian Penal Code, 1860 — Section 376DProtection of Children from Sexual Offences Act, 2012 — Section 6, 12Code Of Criminal Procedure, 1973 — Section 3, 13, 53A, 161, 164, 313, 428
High Courts05 Apr 2023Disposed Of
Dulal Chandra Pandey Vs CBI
Calcutta High Court · (2023) 04 CAL CK 0012
Indian Penal Code, 1860 — Section 120BPrevention of Corruption Act, 1988 — Section 12
High Courts05 Apr 2023Partly Allowed
Kesto Ghosh & Anr. Vs State Of West Bengal
Calcutta High Court · (2023) 04 CAL CK 0011
Indian Penal Code, 1860 — Section 34, 300, 304, 304I, 304II, 325, 326, 341Evidence Act, 1872 — Section 134
High Courts05 Apr 2023Allowed
Sunil Bharti Mittal & Anr. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 04 CAL CK 0010
Indian Penal Code, 1860 — Section 415, 463, 464, 465, 468Code Of Criminal Procedure, 1973 — Section 200, 204, 463, 464, 482
High Courts05 Apr 2023Dismissed
Tapash Mahanta & Another Vs State Of West Bengal
Calcutta High Court · (2023) 04 CAL CK 0009
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts04 Apr 2023
Arijit Adhikary. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 04 CAL CK 0016
West Bengal Juvenile Justice (Care and Protection of Children) Rules, 2017 — Rule 8, 8(1), 8(2), 64B(1), 64D(1), 81(1), 81(10)
High Courts04 Apr 2023Dismissed
Badal Chandra Shit Vs State Of West Bengal And Others
Calcutta High Court · (2023) 04 CAL CK 0015
Electricity Act, 2003 — Section 126, 126(1), 126(5), 127, 135, 135(1)(b), 135(1)(c), 135(1A), 140, 150, 154, 154(1), 154(2), 154(3), 154(4), 154(5), 154(6)Code Of Criminal Procedure, 1973 — Section 438
High Courts04 Apr 2023Disposed Of
Pradip Chakraborty & Ors Vs Tapati Das & Ors
Calcutta High Court · (2023) 04 CAL CK 0008
High Courts03 Apr 2023Disposed Of
Basudeb Saha & Anr. Vs State Of West Bengal.
Calcutta High Court · (2023) 04 CAL CK 0007
High Courts03 Apr 2023Disposed Of
Reliance General Insurance Company Limited Vs Sudevi Gupta & Others
Calcutta High Court · (2023) 04 CAL CK 0006
Motor Vehicles Act, 1988 — Section 2, 2(15), 2(21), 2(41), 2(48), 3(2), 4(3), 10, 10(2), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 149, 149(2)(a), 149(2)(b), 166
High Courts03 Apr 2023Disposed Of
Indian Oil Corporation Limited & Ors. Vs Madhududan Majilya & Anr.
Calcutta High Court · (2023) 04 CAL CK 0005
Constitution Of India, 1950 — Article 14
High Courts03 Apr 2023Disposed Of
Aditi Majumder Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 04 CAL CK 0004
High Courts03 Apr 2023Allowed
Cesc Limited Vs Appellate Authority And Others
Calcutta High Court · (2023) 04 CAL CK 0003
Constitution Of India, 1950 — Article 226Electricity Act, 2003 — Section 126, 127, 135, 138, 154(6)Evidence Act, 1872 — Section 114(e)