COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 1,427 of 3,204

High Courts13 Feb 1990

Om Prakash Bhatia (alias O.P. Bhatia) Vs Income Tax Officer and Others

Calcutta High Court · (1990) 2 CALLT 375 : (1990) 183 ITR 336 : (1990) 52 TAXMAN 208

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 271(1), 273A

High Courts13 Feb 1990Allowed

Corporation of Calcutta Vs Basanta Kumar Roy

Calcutta High Court · (1992) 1 ILR (Cal) 332

Calcutta Municipal Act, 1923 — Section 13(1), 586Civil Procedure Code, 1908 (CPC) — Section 80Transfer of Property Act, 1882 — Section 114

High Courts09 Feb 1990

Bipul Ranjan Kar Vs State of West Bengal and Others

Calcutta High Court · 94 CWN 643

High Courts09 Feb 1990Allowed

Bengal Chemicals and Pharmaceuticals Ltd. and Others Vs Kalyan Kumar Das Gupta and Another

Calcutta High Court · (1990) 2 CALLT 166

Evidence Act, 1872 — Section 35

High Courts09 Feb 1990

S. K. SANDERSON (MINERALS) LTD. Vs COMMISSIONER OF INCOME TAX.

Calcutta High Court · (1992) 104 CTR 322 : (1992) 62 TAXMAN 536

High Courts08 Feb 1990Allowed

Goutam Basu Vs Nina Basu

Calcutta High Court · (1991) 1 DMC 532

Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)

High Courts08 Feb 1990Dismissed

Gautam Basu Vs Nina Basu

Calcutta High Court · (1990) 2 DMC 476

Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)

High Courts08 Feb 1990

Chinmoy Sarkar and etc. Vs Md. Shaniat Hossain and etc.

Calcutta High Court · AIR 1990 Cal 412 : 94 CWN 425 : (1994) 1 ILR (Cal) 82

Constitution of India, 1950 — Article 12, 226

High Courts07 Feb 1990Allowed

Sisir Kumar Mallik Vs Rajkrishna Bhar

Calcutta High Court · (1994) 2 ILR (Cal) 480

Civil Procedure Code, 1908 (CPC) — Section 80West Bengal Estates Acquisition Act, 1953 — Section 6(1), 6(2)

High Courts06 Feb 1990

Hooghly Mills Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1992) 103 CTR 352 : (1993) 199 ITR 336 : (1992) 62 TAXMAN 83

Income Tax Act, 1961 — Section 245A, 245BA, 245C(1), 245H

High Courts06 Feb 1990

Nirmal Kumar Chhajer Vs Block Development Officer

Calcutta High Court · 94 CWN 590 : (1995) 2 ILR (Cal) 572

Constitution of India, 1950 — Article 226

High Courts05 Feb 1990

COMMISSIONER OF INCOME TAX Vs CENTURY ENKA LIMITED.

Calcutta High Court · (1992) 107 CTR 14

High Courts05 Feb 1990

COMMISSIONER OF INCOME TAX Vs BENGAL JUTE MILLS CO. LTD.

Calcutta High Court · (1992) 107 CTR 34

High Courts02 Feb 1990

Karala Valley Tea Co. Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1995) 1 ILR (Cal) 299 : (1990) 186 ITR 1

Income Tax Act, 1961 — Section 79

High Courts02 Feb 1990Dismissed

Mithilesh Kumar Jha Vs Allahabad Bank and Others

Calcutta High Court · (1990) 2 CALLT 182

Allahabad Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 6(10)Constitution of India, 1950 — Article 226, 226(1), 226(2)

High Courts02 Feb 1990

Satya Vijay Exports (P) Ltd. Vs Collector of Customs

Calcutta High Court · (1990) 48 ELT 344

High Courts02 Feb 1990

Regional Passengers Association Vs Haripal Jangipur Rajbalhat Bus Syndicate

Calcutta High Court · (1994) 2 ILR (Cal) 456

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 225, 226, 227, 230General Clauses Act, 1897 — Section 8

High Courts26 Jan 1990

Orient Paper and Indus. Ltd. Vs Addl. Secy. G.O.I., Min. of Finance

Calcutta High Court · (1991) 53 ELT 545

Central Excise Rules, 1944 — Rule 10, 10A, 56A, 56A(2)Central Excises and Salt Act, 1944 — Section 4(4)

High Courts25 Jan 1990

Grindlays Bank Ltd. Vs Income Tax Officer and Others

Calcutta High Court · (1990) 183 ITR 62

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 133, 192, 192(1), 200

High Courts25 Jan 1990Dismissed

Goodwill Tea and Industries Limited and Another Vs Union of India (UOI) and Others

Calcutta High Court · (1990) 27 ECC 240

Constitution of India, 1950 — Article 226