High Courts13 May 1991
Commissioner of Income Tax Vs United Fats and Oils (P.) Ltd.
Calcutta High Court · (1993) 70 TAXMAN 554
Income Tax Act, 1961 — Section 256, 43
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,392 of 3,204
High Courts13 May 1991
COMMISSIONER OF INCOME TAX Vs AGARWAL FASTNORS (R.E.).
Calcutta High Court · (1993) 111 CTR 365
Income Tax Act, 1961 — Section 263, 80HH
High Courts13 May 1991Dismissed
In Re: Inder Sengupta
Calcutta High Court · 95 CWN 1019
West Bengal Premises Tenancy Act, 1997 — Section 13(1), 47
High Courts10 May 1991
Arun Kumar Bajoria Vs Union of India (UOI) and Others
Calcutta High Court · (1992) 1 CALLT 24
Constitution of India, 1950 — Article 21, 22(5), 226, 32
High Courts10 May 1991Allowed
Bholanath Roy Vs State of West Bengal and Others
Calcutta High Court · 95 CWN 1039
Constitution of India, 1950 — Article 14, 18, 19, 21, 226Penal Code, 1860 (IPC) — Section 504
High Courts10 May 1991Dismissed
Nepal Ghosh and Another Vs The State
Calcutta High Court · 96 CWN 135
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 May 1991Dismissed
District School Board, Midnapore and Others Vs Paschimbanga Prathamik Sikshak Sikhan Pratap Bekar-O-Sikhak Samiti, W. Bengal and Others
Calcutta High Court · 95 CWN 838
Constitution of India, 1950 — Article 14, 16, 309West Bengal Primary Education Act, 1973 — Section 105
High Courts08 May 1991
Commissioner of Income Tax Vs Polar Fan Industries Ltd.
Calcutta High Court · (1992) 197 ITR 718
Income Tax Act, 1961 — Section 143(3), 263, 43B
High Courts08 May 1991Allowed
Gourhari Patra Vs State of West Bengal
Calcutta High Court · (1992) 2 ILR (Cal) 198
Constitution of India, 1950 — Article 14, 21
High Courts08 May 1991
Prakash Chand Jain Vs State of West Bengal and Another
Calcutta High Court · (1991) CriLJ 2912 : 95 CWN 688
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 245, 246, 397, 401Essential Commodities Act, 1955 — Section 10
High Courts08 May 1991Allowed
Smt. Diljit Kaur Vs The Collector and The District Magistrate and Others
Calcutta High Court · (1992) 1 CALLT 42
Constitution of India, 1950 — Article 226
High Courts06 May 1991
Commissioner of Income Tax Vs Karanpura Collieries Ltd.
Calcutta High Court · (1993) 201 ITR 498
Coal Mines (Nationalisation) Act, 1973 — Section 32Income Tax Act, 1961 — Section 56
High Courts06 May 1991
Commissioner of Income Tax Vs Khan Pal Chowdhury and Co.
Calcutta High Court · (1993) 71 TAXMAN 410
Income Tax Act, 1961 — Section 256(2)
High Courts06 May 1991Dismissed
The Shipping Corporation of India Ltd. Vs West Bengal Small Industries Corporation and Others
Calcutta High Court · 95 CWN 1172
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 43 Rule 1, Order 7 Rule 11, Order 7 Rule 11(d), 10
High Courts06 May 1991
Chandra and Sons (P) Ltd. Vs Union of India (UOI)
Calcutta High Court · (1992) 57 ELT 537
Customs Act, 1962 — Section 131Gold (Control) Act, 1968 — Section 31, 55, 71(1), 71(2), 74Limitation Act, 1963 — Section 5
High Courts06 May 1991Dismissed
Sankar Prasad Sinha Mahapatra Vs State of West Bengal and Others
Calcutta High Court · (1992) 1 CALLT 365
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts03 May 1991
Gouri Prasad Goenka and Family (HUF) Vs Commissioner of Wealth Tax
Calcutta High Court · (1993) 203 ITR 700
High Courts03 May 1991
Radheshyam Soni and Another Vs State and Another
Calcutta High Court · (1991) CriLJ 2926 : 95 CWN 655
Civil Procedure Code Amendment Act, 1976 — Order 41 Rule 17(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Constitution of India, 1950 — Article 141
High Courts03 May 1991Allowed
Sailendra Baske Vs Bhabani Bala Devi and Others
Calcutta High Court · 95 CWN 260
High Courts03 May 1991Dismissed
Marine Engineer and Others Vs Siddeswar Halder and Others
Calcutta High Court · 95 CWN 585
Constitution of India, 1950 — Article 12, 14, 225, 226, 299