High Courts12 Jul 1991
Commissioner of Wealth Tax Vs K.K. Birla
Calcutta High Court · (1993) 71 TAXMAN 262
Wealth Tax Act, 1957 — Section 16(3), 27(1), 35
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,388 of 3,204
High Courts11 Jul 1991
Commissioner of Wealth Tax Vs Brij Mohan Thapper
Calcutta High Court · (1993) 199 ITR 642 : (1993) 66 TAXMAN 273
High Courts10 Jul 1991
Commissioner of Income Tax Vs Air Conditioning Corporation Ltd.
Calcutta High Court · (1993) 199 ITR 480
Income Tax Act, 1961 — Section 209A(1), 217(1A)
High Courts10 Jul 1991Dismissed
Dr. Sukumar Mukherjee and Others Vs State of West Bengal and Others
Calcutta High Court · 95 CWN 912
Constitution of India, 1950 — Article 14, 19, 19(1), 19(1)(1), 19(1)(6)Indian Medical Council Act, 1956 — Section 10, 11, 12, 13, 14(1)(b)
High Courts10 Jul 1991Allowed
State of West Bengal and Others Vs Phanindra Kumar Das
Calcutta High Court · 96 CWN 120
Constitution of India, 1950 — Article 310(1), 311, 311(2), 367, 37General Clauses Act, 1897 — Section 3(60), 3(8)
High Courts09 Jul 1991
Hariprasad Singh and Others Vs Director of Primary Education and Others
Calcutta High Court · (1991) 2 CALLT 205
Constitution of India, 1950 — Article 21, 226, 38, 39
High Courts08 Jul 1991
Commissioner of Income Tax Vs Rungamatee Tea and Industries Ltd.
Calcutta High Court · (1992) 108 CTR 179 : (1993) 199 ITR 282
Income Tax Act, 1961 — Section 263, 5, 60
High Courts08 Jul 1991
Bimal Kr. Das and Another Vs State of West Bengal and Others
Calcutta High Court · (1992) 1 CALLT 288
Constitution of India, 1950 — Article 226West Bengal Motor Vehicles Tax Act, 1979 — Section 3, 4
High Courts05 Jul 1991Dismissed
Subrata Kumar Pattanaik Vs Kajal Betal
Calcutta High Court · (1993) 1 ILR (Cal) 330
Civil Procedure Code, 1908 (CPC) — Section 34, 34(1), 34(2)Interest Act, 1978 — Section 3(1)Motor Vehicles Act, 1988 — Section 171
High Courts03 Jul 1991Dismissed
Ananda Mohan Sham Vs Sashadhar Pal
Calcutta High Court · (1993) 2 ILR (Cal) 281
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 18, Order 26 Rule 9
High Courts03 Jul 1991Allowed
Jagannath Das Vs The State
Calcutta High Court · (1992) 2 CALLT 411 : 95 CWN 1163
Criminal Procedure Code, 1973 (CrPC) — Section 386, 482Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 299, 84
High Courts03 Jul 1991Dismissed
In Re: Smt. Dalia Ghosh; In Re: Subramanian Rajamani
Calcutta High Court · (1991) 2 CALLT 304 : 96 CWN 77
West Bengal Court Fees Act, 1970 — Section 7
High Courts03 Jul 1991
Commissioner of Wealth Tax Vs Shri Krishna Bhandar Trust
Calcutta High Court · (1993) 68 TAXMAN 213
Wealth Tax Act, 1957 — Section 16A, 27(1)
High Courts02 Jul 1991
Commissioner of Wealth Tax Vs Smt. Manorama Devi Birla
Calcutta High Court · (1993) 199 ITR 250
Wealth Tax Rules, 1957 — Rule 1D
High Courts01 Jul 1991
The Collector, Land Acquisition, Darjeeling Vs Sudhangsu Sil and others
Calcutta High Court · AIR 1992 Cal 246 : (1992) 2 ILR (Cal) 145
Land Acquisition (Amendment) Act, 1984 — Section 30(1)Land Acquisition Act, 1894 — Section 18, 23, 23(1A), 4
High Courts28 Jun 1991Dismissed
E.S.I.C. Vs Smt. Ichraj Devi Chopra and Others
Calcutta High Court · (1991) 2 CALLT 275 : (1991) 63 FLR 807 : (1992) 2 LLJ 132
Employees State Insurance Act, 1948 — Section 2(17), 85Factories Act, 1948 — Section 2
High Courts28 Jun 1991Dismissed
Bachraj Baid Vs State of West Bengal
Calcutta High Court · (1992) 74 CompCas 809
Companies Act, 1956 — Section 2(30), 220, 220(3), 5
High Courts28 Jun 1991
Bhagabati Charan Banerjee and Others Vs Muktipada Chandra and Others
Calcutta High Court · (1992) 1 CALLT 289 : 96 CWN 249
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 141
High Courts27 Jun 1991Dismissed
Minati Basu Vs Karuna Bala Dutta
Calcutta High Court · (1994) 2 ILR (Cal) 177
West Bengal Premises Tenancy Act, 1956 — Section 151, 17(1), 17(2A), 17(3)
High Courts26 Jun 1991
Vipul Ishwarlal Vora Vs Collector of Customs
Calcutta High Court · (1992) 60 ELT 248
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 17, 19, 2(34)