Empire Plantations (India) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1992) 65 FLR 923 : (1992) 197 ITR 698 : (1993) 70 TAXMAN 209
COURT ARCHIVE
64,079 judgments · page 1,366 of 3,204
Calcutta High Court · (1992) 65 FLR 923 : (1992) 197 ITR 698 : (1993) 70 TAXMAN 209
Calcutta High Court · (1993) 204 ITR 476
Calcutta High Court · (1993) 202 ITR 821
Calcutta High Court · 97 CWN 426
Calcutta High Court · (1994) 1 ILR (Cal) 300
Calcutta High Court · (1994) 120 CTR 187 : (1994) 206 ITR 470
Calcutta High Court · (1994) 116 CTR 266 : (1996) 218 ITR 149 : (1993) 68 TAXMAN 82
Calcutta High Court · (1994) 205 ITR 524
Calcutta High Court · (1993) 203 ITR 900 : (1994) 76 TAXMAN 113
Calcutta High Court · (1994) 119 CTR 323 : (1994) 206 ITR 402
Calcutta High Court · (1994) 122 CTR 69 : (1994) 209 ITR 159 : (1995) 78 TAXMAN 558
Calcutta High Court · (1992) 2 CALLT 259
Calcutta High Court · 97 CWN 393
Calcutta High Court · (1992) 2 CALLT 293
Calcutta High Court · AIR 1993 Cal 57 : 96 CWN 1100
Calcutta High Court · (1992) 2 ILR (Cal) 513
Calcutta High Court · 97 CWN 10
Calcutta High Court · (1992) 2 CALLT 463
Calcutta High Court · (1997) 57 ECC 144 : (1992) 62 ELT 290
Calcutta High Court · (1993) 111 CTR 245 : (1993) 68 TAXMAN 20