High Courts14 Aug 1992
National Insurance Corporation Vs State of West Bengal
Calcutta High Court · (1994) 1 ILR (Cal) 156
Motor Vehicles Act, 1988 — Section 50, 51(5)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,363 of 3,204
High Courts13 Aug 1992
Amal Kumar Chakraborty Vs Commissioner of Income Tax
Calcutta High Court · (1994) 207 ITR 376 : (1995) 78 TAXMAN 302
Income Tax Act, 1961 — Section 131
High Courts13 Aug 1992
Mrs. A.K. Augustine Vs University of Calcutta and Others
Calcutta High Court · (1992) 2 CALLT 308
Calcutta University First Ordinance, 1979 — Ordinance 35, Ordinance 35(2)
High Courts13 Aug 1992Dismissed
Assistant Collector of C. Ex. Vs Calcutta Chemical Company Ltd.
Calcutta High Court · (1992) 62 ELT 511
Central Excise Rules, 1944 — Rule 9, 9BCentral Excises and Salt Act, 1944 — Section 11B, 11B(1)
High Courts11 Aug 1992
Naresh Sengupta Foundation Vs Commissioner of Income Tax
Calcutta High Court · (1994) 207 ITR 340 : (1994) 77 TAXMAN 588
Income Tax Act, 1961 — Section 11, 2(15), 61, 63
High Courts10 Aug 1992Allowed
Dulal Kumar Das and Others Vs Hon''ble Chief Justice, High Court and Others
Calcutta High Court · (1993) 1 CALLT 242
Constitution of India, 1950 — Article 14, 226, 309
High Courts10 Aug 1992Dismissed
Sm. Basanti Majumdar Vs State of West Bengal and Others
Calcutta High Court · (1992) 2 CALLT 375 : 97 CWN 60
Benami Transactions (Prohibition) Act, 1988 — Section 3Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100
High Courts10 Aug 1992
Satyendranath Mondal Vs Hindusthan Petroleum Corporation
Calcutta High Court · (1993) 1 ILR (Cal) 23
High Courts10 Aug 1992
Satyendra Nath Mondal Vs Hindusthan Petroleum Corporation
Calcutta High Court · (1993) 1 ILR (Cal) 503
High Courts07 Aug 1992
Md. Abdur Raquib and another Vs Secretary, West Bengal Madrasah Education Board and others
Calcutta High Court · AIR 1994 Cal 122
Constitution of India, 1950 — Article 14, 154, 154(1), 161, 162
High Courts07 Aug 1992Dismissed
Sandip Kumar Nandy and Others Vs Dinobandhoo Ram
Calcutta High Court · 97 CWN 299
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 22(1)
High Courts06 Aug 1992Dismissed
State of West Bengal and Others Vs Anil Krishal Paul
Calcutta High Court · (1993) 88 STC 337
Bengal Finance (Sales Tax) Act, 1941 — Section 6West Bengal Sales Tax Act, 1954 — Section 25
High Courts06 Aug 1992
Commissioner of Income Tax Vs United Commercial Bank
Calcutta High Court · (1994) 206 ITR 641
Income Tax Act, 1961 — Section 154, 91
High Courts06 Aug 1992
Commissioner of Income Tax Vs Salkia Transport Associates
Calcutta High Court · (1994) 121 CTR 362 : (1994) 207 ITR 274
Income Tax Act, 1961 — Section 185Motor Vehicles Act, 1939 — Section 59
High Courts06 Aug 1992
Jatia Investment Co. Vs Commissioner of Income Tax
Calcutta High Court · (1994) 119 CTR 372 : (1994) 206 ITR 718
Evidence Act, 1872 — Section 74, 76, 78
High Courts03 Aug 1992Dismissed
Star Iron Works (Pvt.) Ltd., Dilip Dalmia and C.M. Agarwal Vs Bureau of Investigation (Octroi Deptt.) and State of West Bengal
Calcutta High Court · 97 CWN 500
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 155(2), 156, 156(1), 157(1)Penal Code, 1860 (IPC) — Section 120B, 378, 468, 471
High Courts03 Aug 1992
Commissioner of Income Tax Vs D.A. Mehra Steels (P.) Ltd.
Calcutta High Court · (1993) 70 TAXMAN 610
Income Tax Act, 1961 — Section 256, 43B
High Courts02 Aug 1992Allowed
In Re. Sailendra Nath Mondal
Calcutta High Court · (1994) 2 ILR (Cal) 181
High Courts30 Jul 1992
Anandilal Goenka and Others Vs Tax Recovery Officer and Others
Calcutta High Court · (1994) 120 CTR 346 : (1994) 208 ITR 46
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 61, Order 21 Rule 63
High Courts29 Jul 1992Dismissed
Sayedabad Tea Co. Ltd. and Others Vs Samarendra Nath Ghattak and Others
Calcutta High Court · (1995) 83 CompCas 504 : (1992) 2 ILR (Cal) 240
Companies Act, 1956 — Section 397, 398, 399