High Courts11 Nov 1992
Andrew Yule and Co. Ltd. Vs Commissioner of Income Tax and Others
Calcutta High Court · (1994) 207 ITR 899
Income Tax Act, 1961 — Section 195, 264, 9
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,360 of 3,204
High Courts09 Nov 1992
Commissioner of Income Tax Vs Mahendra Swarup and Vikram Swarup
Calcutta High Court · (1993) 71 TAXMAN 268
Income Tax Act, 1961 — Section 17(2), 17(2)(iii)(a), 254(2), 256(1), 263
High Courts09 Nov 1992
Commissioner of Income Tax Vs Kamarhatty Co. Ltd.
Calcutta High Court · (1994) 74 TAXMAN 572
Income Tax Act, 1961 — Section 256(2), 263, 34, 36, 36(1)(ii)Payment of Bonus Act, 1965 — Section 34
High Courts09 Nov 1992Dismissed
Niranjan Ghosh Vs The Managing Director, Durgapur Steel Plant and Others
Calcutta High Court · (1993) 1 CALLT 146
Constitution of India, 1950 — Article 14, 226
High Courts05 Nov 1992Dismissed
Banawari Lal Kapoor Vs Dr. Arabinda Basu and Others
Calcutta High Court · 97 CWN 64
Civil Procedure Code, 1908 (CPC) — Section 115, 47West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 13(6)
High Courts25 Sept 1992
Commissioner of Income Tax Vs Rungta Mines (P.) Ltd.
Calcutta High Court · (1994) 205 ITR 335
Income Tax Act, 1961 — Section 256(2)
High Courts25 Sept 1992
Shipra Chowdhury Vs Sumantra Chowdhury
Calcutta High Court · (1993) 1 CALLT 111 : (1993) 1 DMC 522 : (1995) 1 ILR (Cal) 435
Evidence Act, 1872 — Section 124
High Courts25 Sept 1992
Commissioner of Income Tax Vs H.P. Lohia
Calcutta High Court · (1993) 203 ITR 928 : (1994) 77 TAXMAN 476
High Courts25 Sept 1992
Mr. Charles Mantosh and others Vs Mr. Dalhousie Institute and others
Calcutta High Court · AIR 1993 Cal 232
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 151
High Courts25 Sept 1992
Commissioner of Income Tax Vs Banshidhar Jalan and Sons
Calcutta High Court · (1994) 120 CTR 401 : (1994) 207 ITR 488
Income Tax Act, 1961 — Section 139, 139(2), 143, 144, 144B
High Courts25 Sept 1992Allowed
Bajrangbali Engineering Co. Ltd. Vs Amar Nath Sircar and Others
Calcutta High Court · (1995) 83 CompCas 435
Companies Act, 1956 — Section 433
High Courts25 Sept 1992Dismissed
In Re: Bijoy Kanungo
Calcutta High Court · (1993) 2 CALLT 201
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 115
High Courts24 Sept 1992
Park Knives Pvt. Ltd. Vs Collector of Customs
Calcutta High Court · (1993) 66 ELT 156
Customs Act, 1962 — Section 108, 111, 112, 49
High Courts24 Sept 1992Dismissed
Nripendra Kumar Bhattacharjee Registrar, High Court, Appellate Side, Calcutta Vs Ram Chandra Barik and Others
Calcutta High Court · 97 CWN 567
Constitution of India, 1950 — Article 229(2)Contempt of Courts Act, 1971 — Section 19
High Courts22 Sept 1992
Partha Talukdar Vs Mina Hardinge and others
Calcutta High Court · AIR 1993 Cal 118
Evidence Act, 1872 — Section 115Succession Act, 1925 — Section 103, 108, 30, 74
High Courts22 Sept 1992Allowed
M.L. Upadhyaya Vs University of Calcutta
Calcutta High Court · (1993) 1 ILR (Cal) 262
Calcutta University Act, 1979 — Section 14, 15, 22, 3, 4
High Courts21 Sept 1992
Sushil Kumar Dalmia and Another Vs Monopolies and Restrictive Trade Practices Commission and Others
Calcutta High Court · (1993) 2 CALLT 320 : (1994) 79 CompCas 568
Constitution of India, 1950 — Article 226Monopolies and Restrictive Trade Practices Act, 1969 — Section 2, 55
High Courts21 Sept 1992
Commissioner of Income Tax Vs Anand and Co.
Calcutta High Court · (1994) 207 ITR 418
Income Tax Act, 1961 — Section 143(3), 147, 148, 254, 254(2)
High Courts18 Sept 1992Allowed
New India Rubber Works (P) Ltd. Vs Collector of Customs
Calcutta High Court · (1994) 72 ELT 840
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 11, 111, 125Imports and Exports (Control) Act, 1947 — Section 3
High Courts18 Sept 1992
Commissioner of Income Tax Vs S.P. Jaiswal Estates (P.) Ltd.
Calcutta High Court · (1994) 120 CTR 417 : (1995) 214 ITR 448
Income Tax Act, 1961 — Section 32A, 37