High Courts22 Jun 2023Allowed
Sugandha Dasgupta Vs Tapan Pal
Calcutta High Court · (2023) 06 CAL CK 0040
Indian Penal Code, 1860 — Section 503, 504Code Of Criminal Procedure, 1973 — Section 200, 204
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Calcutta High Court judgments
67,799 judgments · page 136 of 3,390
High Courts22 Jun 2023Allowed
Medica Hospitals Pvt. Ltd. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 06 CAL CK 0039
Indian Penal Code, 1860 — Section 378, 403, 405, 406, 415, 425Code Of Criminal Procedure, 1973 — Section 200, 202, 250, 482Companies Act, 1956 — Section 433, 434
High Courts22 Jun 2023Dismissed
Mir Majibur Rahaman Vs Union Of India & Ors.
Calcutta High Court · (2023) 06 CAL CK 0038
Constitution Of India, 1950 — Article 136, 226Central Industrial Security Force Rules, 2001 — Rule 36
High Courts22 Jun 2023Disposed Of
New Assurance Co. Ltd Vs Sahana Bibi & Ors.
Calcutta High Court · (2023) 06 CAL CK 0037
Evidence Act, 1872 — Section 35
High Courts21 Jun 2023Dismissed
Probhunath Prasad Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 06 CAL CK 0047
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 447Code Of Criminal Procedure, 1973 — Section 144(2)
High Courts21 Jun 2023Dismissed
Soumajit Bag & Anr. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 06 CAL CK 0046
Indian Penal Code, 1860 — Section 188, 323, 341, 403, 405, 406, 415, 425, 427, 447, 325, 506Code Of Criminal Procedure, 1973 — Section 250, 482
High Courts21 Jun 2023Disposed Of
Professor Syed Haider Hassan Kazimi & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 06 CAL CK 0045
Constitution Of India, 1950 — Article 226, 226(1)Waqf Act, 1995 — Section 3(k), 3(k)(i), 14(1)(d), 101Indian Penal Code, 1860 — Section 21
High Courts21 Jun 2023Disposed Of
Kavita Jagatramka & Anr. Vs Union Of India & Ors.
Calcutta High Court · (2023) 06 CAL CK 0044
Constitution Of India, 1950 — Article 226(1), 226(2)Companies Act, 2013 — Section 212, 212(1), 212(3), 212(11), 212(12), 212(13), 217, 220Code Of Civil Procedure, 1908 — Section 11
High Courts21 Jun 2023Disposed Of
Samar Chattopadhyay Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 06 CAL CK 0043
High Courts21 Jun 2023Dismissed
Prakash Shaw Vs State Of West Bengal & ANR.
Calcutta High Court · (2023) 06 CAL CK 0042
Indian Penal Code, 1860 — Section 354A, 397Code Of Criminal Procedure, 1973 — Section 161, 482Protection of Children from Sexual Offences Act, 2012 — Section 8
High Courts19 Jun 2023Dismissed
Pranab Kumar Bhattacharya & Anr. Vs Steel Authority Of India Limited & Ors.
Calcutta High Court · (2023) 06 CAL CK 0031
West Bengal Cooperative societies Rules, 2011 — Rule 117, 131(3)(a), 138West Bengal Cooperative Societies Act, 2006 — Section 76, 92(3)
High Courts19 Jun 2023Allowed
State Of West Bengal & Ors. Vs M/S. K.C. Das Pvt. Ltd.
Calcutta High Court · (2023) 06 CAL CK 0030
Constitution Of India, 1950 — Article 252(2)Kolkata Municipal Corporation Building Rules, 2009 — Rule 2(9), 70Urban (Ceiling and Regulations) Repeal Act, 1999 — Section 1(3)
High Courts19 Jun 2023Dismissed
Ramesh Sharan Rai & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 06 CAL CK 0029
Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Companies Act, 2013 — Section 100(4), 241, 242, 244, 436
High Courts19 Jun 2023Dismissed
Chhatar Singh Dugar & Ors. Vs Income Tax Officer Under The Office Of The Principal Commissioner Of Income Tax-1, Kolkata
Calcutta High Court · (2023) 06 CAL CK 0028
Companies (Court) Rules, 1959 — Rule 114, 117Code Of Criminal Procedure, 1973 — Section 200, 200(a)Income Tax Act, 1961 — Section 144, 147, 179, 276C(2), 278B, 279(1)
High Courts19 Jun 2023Allowed
21 Auto India Pvt. Ltd. & Ors. Vs Incred Financial Services Ltd.
Calcutta High Court · (2023) 06 CAL CK 0027
Indian Penal Code, 1860 — Section 120B, 378, 403, 405, 406, 415, 418, 420, 425Code Of Criminal Procedure, 1973 — Section 203, 250, 482
High Courts19 Jun 2023Disposed Of
Santosh Kumar Mahato Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 06 CAL CK 0026
High Courts16 Jun 2023Allowed
Liakhat Ali Mallick Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 06 CAL CK 0036
Central Goods and Services Tax Act, 2017 — Section 107(6), 107(7)West Bengal Goods and Services Tax Act, 2017 — Section 73(9)
High Courts16 Jun 2023Disposed Of
Sanjay Kumar Srivastava @ S. K. Srivastava Vs State Of West Bengal & Ors
Calcutta High Court · (2023) 06 CAL CK 0035
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 167, 169, 181, 341, 418, 467, 4671, 474, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 482
High Courts16 Jun 2023Dismissed
Raja Dey & Ors. Vs State Of West Bengal
Calcutta High Court · (2023) 06 CAL CK 0034
Code Of Criminal Procedure, 1973 — Section 401, 482Indian Penal Code, 1860 — Section 498A
High Courts16 Jun 2023Disposed Of
R. P. Infosystems Limited And Another Vs Adjudicating Authority And Another
Calcutta High Court · (2023) 06 CAL CK 0033
Constitution Of India, 1950 — Article 226Prevention Of Money Laundering Act, 2002 — Section 6, 6(2), 6(5)(b), 6(7), 8(2), 17, 17(1), 17(4), 50