High Courts24 Jan 1995Dismissed
Madhabilata Dutta and Others Vs Rameswar Prasad Gupta and Others
Calcutta High Court · 99 CWN 1010
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), 115
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,315 of 3,204
High Courts24 Jan 1995Allowed
Asstt. Collr. of Customs Vs Everett (India) Private Ltd.
Calcutta High Court · (1995) 80 ELT 788
High Courts20 Jan 1995Dismissed
Kutubuddin Ahmed and Another Vs Board of Wakfs and Others
Calcutta High Court · (1995) 1 CALLT 451
Bengal Wakf Act, 1934 — Section 12, 21, 53, 6(8), 60Constitution of India, 1950 — Article 226Writ Applications of Calcutta High Court Rules — Rule 12
High Courts20 Jan 1995Dismissed
Sachindra Nath Das Vs State of West Bengal
Calcutta High Court · (1995) 1 CALLT 272 : 99 CWN 1071
West Bengal Panchayat Act, 1973 — Section 12, 16(1)
High Courts20 Jan 1995Dismissed
Bengal Ingot Company Limited Vs The Regional Provident Fund Commissioner and Others
Calcutta High Court · (1996) 3 LLJ 176
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2
High Courts20 Jan 1995
Indian Charge Chrome Ltd. Vs Tata Iron and Steel Co. Ltd.
Calcutta High Court · (1996) 1 CALLT 214
Arbitration Act, 1940 — Section 14, 20, 41Specific Relief Act, 1963 — Section 38, 39, 40, 41, 42
High Courts19 Jan 1995
Gopi Krishna Maji Vs Judhistir Dey and others
Calcutta High Court · AIR 1995 Cal 263 : (1995) 1 CALLT 260 : 100 CWN 190
Calcutta High Court Civil Rules, 1935 — Rule 208, 208(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 35, Order 21 Rule 35(1), Order 21 Rule 36, Order 21 Rule 95Constitution of India, 1950 — Article 14
High Courts19 Jan 1995Dismissed
Kalipado Saha Vs Lila Rani Saha
Calcutta High Court · (1995) 1 CALLT 204 : (1995) 1 DMC 594
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 61Hindu Marriage Act, 1955 — Section 9
High Courts16 Jan 1995Allowed
Hindusthan Tobacco Company Vs The First Labour Court and Others
Calcutta High Court · (1995) 1 CALLT 172 : (1995) 1 CHN 398 : 99 CWN 391 : (1995) 70 FLR 895 : (1995) 1 ILR (Cal) 566 : (1995) 2 LLJ 904
Industrial Disputes Act, 1947 — Section 33(2)West Bengal Industrial Disputes Rules, 1958 — Rule 27
High Courts16 Jan 1995Allowed
Ramen Majumdar Vs Nandita Goswami
Calcutta High Court · (1995) 1 ILR (Cal) 169
High Courts13 Jan 1995Allowed
Gayaram Mondal Vs State and Another
Calcutta High Court · (1995) CriLJ 1730
Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 307
High Courts13 Jan 1995Dismissed
Surabala Saha Vs Collector of Customs
Calcutta High Court · (1995) 1 ILR (Cal) 292
Administrative Tribunals Act, 1985 — Section 14, 28, 29, 3Constitution of India, 1950 — Article 136, 226, 323A
High Courts12 Jan 1995Dismissed
Maa Kali Motors and Others Vs State of West Bengal and Others
Calcutta High Court · (1995) 1 CALLT 333
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 104, 71
High Courts12 Jan 1995
Dilip Shaw alias Dula Vs Swarup Daw and Another
Calcutta High Court · (1995) 1 CALLT 327
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145(1), 145(6), 146, 482
High Courts12 Jan 1995
Commissioner of Income Tax Vs General Marketing and Manufacturing Co. Ltd.
Calcutta High Court · (1996) 222 ITR 574
Income Tax Act, 1961 — Section 32
High Courts12 Jan 1995
COMMISSIONER OF INCOME TAX Vs GENERAL MARKETING and MANUFACTURING CO. LTD.
Calcutta High Court · (1996) 132 CTR 50
Income Tax Act, 1961 — Section 32
High Courts12 Jan 1995
State Transport Authority, W.B. and others Vs Asis Kumar Roy and others
Calcutta High Court · AIR 1995 Cal 42 : (1995) 1 CALLT 86 : 100 CWN 591
Constitution of India, 1950 — Article 19(1), 226Motor Vehicles Act, 1988 — Section 47, 47(3), 57, 71, 71(1)
High Courts11 Jan 1995
Smt. Archana Devi Vs Kaji Majibur Rahaman and another
Calcutta High Court · AIR 1996 Cal 118
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1Evidence Act, 1872 — Section 114, 42, 62
High Courts11 Jan 1995
Punalur Paper Mills Limited Vs Central Bank of India
Calcutta High Court · AIR 1995 Cal 154 : (1995) 1 CALLT 241 : (1995) 1 CHN 468 : 99 CWN 729
Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 107, 110, 111West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 5
High Courts10 Jan 1995
Brojo Gopal Mallick Vs Registrar of Firms, Societies and Non-trading Corporation
Calcutta High Court · (1996) 1 ILR (Cal) 501
Trade Unions Act, 1926 — Section 3, 8West Bengal Societies Registration Act, 1961 — Regulation 14, 14, 15, 15(2), 17