COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 1,257 of 3,204

High Courts29 Jan 1998

M. Dutta Agency Vs Commissioner of Customs

Calcutta High Court · (1998) 101 ELT 581

Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 112, 112A, 124, 129, 129ACustoms House Agents Licensing Regulations, 1984 — Regulation 10, 11, 12, 12(1), 12(2)

Read judgment

High Courts28 Jan 1998

Tata Iron and Steel Company Limited Vs Union of India (UOI)

Calcutta High Court · (1998) 2 ILR (Cal) 559

Contract Act, 1872 — Section 72Railways Act, 1989 — Section 106, 106(3)

Read judgment

High Courts28 Jan 1998

Narinder Singh Atwal Vs Deputy Commissioner of Income Tax and Others

Calcutta High Court · (1998) 231 ITR 641

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(2A), 158BC

Read judgment

High Courts27 Jan 1998Allowed

Tushar Kanti Ghosh Vs The State of West Bengal

Calcutta High Court · (1998) 1 ILR (Cal) 157

Criminal Procedure Code, 1973 (CrPC) — Section 251Essential Commodities Act, 1955 — Section 12, 16, 16(1), 16(2), 3West Bengal Soft Coke Licencing Order, 1965 — Section 4

Read judgment

High Courts27 Jan 1998Allowed

Debraj Bash Vs Union of India and Others

Calcutta High Court · 1 CWN 95

Read judgment

High Courts27 Jan 1998

Bharat Petroleum Corporation Ltd. and Another Vs Union of India (UOI) and Others

Calcutta High Court · (1998) 1 LLJ 1228

Industrial Disputes Act, 1947 — Section 17B

Read judgment

High Courts22 Jan 1998

Ahmed Ali Mullick Vs Abdul Rob Mullick and Another

Calcutta High Court · (1998) 2 CALLT 306

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A

Read judgment

High Courts22 Jan 1998

Senior Divisional Manager, National Insurance Company Ltd. and Another Vs Satima Cold Storage and Others

Calcutta High Court · (1998) 3 CALLT 119

Civil Procedure Code, 1908 (CPC) — Section 10, 115, 151Penal Code, 1860 (IPC) — Section 120B, 407, 420, 468, 489

Read judgment

High Courts22 Jan 1998

Shyamal Kumar Dhar and Another Vs State and Others

Calcutta High Court · (1998) CriLJ 3140

Read judgment

High Courts21 Jan 1998

Bank of India Vs Presiding Officer, Debts Recovery Tribunal, West Bengal and Others

Calcutta High Court · (1998) 3 CALLT 232

Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts21 Jan 1998

Ram Darash Dusad and Others Vs Gautam Das and Others

Calcutta High Court · (1998) 2 CALLT 309

West Bengal Premises Tenancy Act, 1956 — Section 17(2)

Read judgment

High Courts21 Jan 1998Dismissed

Saswati Choudhury Vs The University of Calcutta

Calcutta High Court · (1998) 2 CALLT 244 : (1998) 1 ILR (Cal) 106

Calcutta University Act, 1979 — Section 22, 56(2)(b)Constitution of India, 1950 — Article 226

Read judgment

High Courts21 Jan 1998

Saswati Choudhary Vs The University of Calcutta

Calcutta High Court · (1998) 2 CALLT 244 : (1998) 1 ILR (Cal) 106

Calcutta University Act, 1979 — Section 22, 56(2)Constitution of India, 1950 — Article 226

Read judgment

High Courts21 Jan 1998

Manisha Jha (Smt.) Vs Kunal Kanti Jha

Calcutta High Court · (1999) 1 DMC 283

Hindu Marriage Act, 1955 — Section 13(1), 14, 14(2)

Read judgment

High Courts16 Jan 1998Dismissed

Bimal Kumar Rakshit Vs Prakash Kumar Mitra

Calcutta High Court · (1998) 2 ILR (Cal) 551

Civil Procedure Code, 1908 (CPC) — Section 115, 144, 145, 145(6)Specific Relief Act, 1963 — Section 41

Read judgment

High Courts15 Jan 1998

Smt. Kumkum Das Vs Biswaranjan Das and Another

Calcutta High Court · (1998) 2 DMC 699

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127

Read judgment

High Courts15 Jan 1998

Kumkum Dass Vs Biswaranjan Das

Calcutta High Court · (1999) 1 DMC 543 : (1998) 4 RCR(Criminal) 88

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127

Read judgment

High Courts13 Jan 1998

M/s. Continental Commercial Co. Vs State and Others

Calcutta High Court · (1998) 1 CALLT 499

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B

Read judgment

High Courts13 Jan 1998

Commissioner of Income Tax Vs Hindusthan Development Corporation Ltd.

Calcutta High Court · (1998) 1 ILR (Cal) 190

Income Tax Act, 1961 — Section 256(1), 256(2)

Read judgment

High Courts13 Jan 1998Allowed

Grindlays Bank Ltd. Vs Income Tax Officer, Annual Return-II Ors

Calcutta High Court · (1999) 3 CALLT 1 : (1999) 151 CTR 614 : (1998) 1 ILR (Cal) 209 : (1998) 231 ITR 612

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131(1), 133(6), 192(1), 200, 201(1)

Read judgment